Constitution of India, 1950 — Article 254Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 24Maharashtra Industrial Development Act, 1961 — Section 28, 32, 32(5), 33(5), 38

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High Courts28 Nov 1996

Sandoz (India) Ltd. and another Vs Sandoz (India) Ltd. and another

Bombay High Court · (1997) 3 LLJ 1250

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High Courts28 Nov 1996

Walter John Duming Alvaris Vs State of Maharashtra

Bombay High Court · (1997) 99 BOMLR 577

Constitution of India, 1950 — Article 226

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High Courts28 Nov 1996Allowed

Kantiram @ Nilkanth and another Vs State of Maharashtra

Bombay High Court · (1996) 11 BOM CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306

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High Courts27 Nov 1996

Jaysinghrao Dadu Patil and another Vs Kutubuddin Ismail Soudagar and others

Bombay High Court · (1998) 1 ACC 210 : (1997) ACJ 1374 : (1998) 4 BomCR 446 : (1997) 1 MhLj 737

Motor Vehicles Act, 1939 — Section 110, 31Sales of Goods Act, 1930 — Section 19, 20, 21, 22, 23

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High Courts27 Nov 1996

Dharamdas Rajpal Vs Resident Deputy Collector, Amravati and others

Bombay High Court · (1997) 3 ALLMR 410 : (1998) 3 BomCR 17 : (1997) 2 MhLj 803

Constitution of India, 1950 — Article 226, 227

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High Courts26 Nov 1996

Shri Jairam P. Kamat Vs State Bank of India and other

Bombay High Court · (1997) 3 ALLMR 339 : (1998) 2 BomCR 242

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1

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High Courts26 Nov 1996Allowed

Jagannath Maruti Pisal and Others Vs District Deputy Registrar

Bombay High Court · (1997) 99 BOMLR 719

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High Courts19 Nov 1996Allowed

Savaliram Gotiram Teli (Deceased) By Heirs and Lrs. Vs Madhukar Yeshwant Patankar and Others

Bombay High Court · (1997) 99 BOMLR 214

Constitution of India, 1950 — Article 227

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High Courts18 Nov 1996Dismissed

Khanduja Brothers Vs The State of Maharashtra

Bombay High Court · (1997) 99 BOMLR 5

Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 52, 53, 54, 55, 66Maharashtra Land Revenue Code, 1966 — Section 44, 45

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High Courts11 Nov 1996

Eagle Flask Industries Ltd. Vs Employees'' State Insurance Corpoartion, Pune

Bombay High Court · (1997) 2 LLJ 1141

Employees State Insurance Act, 1948 — Section 2(22)

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High Courts08 Nov 1996

State Bank of Indore Vs M/s K.R. Steel Union Ltd. and others

Bombay High Court · (1996) 11 BOM CK 0027

Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22

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High Courts08 Nov 1996

Sitaram Tukaram Dandgaval (deceased by LR''s) and Others Vs Sumatilal Chindulal Burad and Another

Bombay High Court · AIR 1997 Bom 206 : (1997) 2 BomCR 688 : (1997) 3 CivCC 432 : (1997) 1 CivCC 689

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32

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