DARABSHAW B. CURSETJEES SONS (INVESTMENTS) (P.) LTD. Vs ASSISTANT COMMISSIONER OF Income Tax.
Bombay High Court · (1998) 64 ITD 318
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Bombay High Court · (1998) 64 ITD 318
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Bombay High Court · (1997) 95 TAXMAN 550
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Bombay High Court · (1997) 2 LLJ 986
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Bombay High Court · (1997) 99 BOMLR 469
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Bombay High Court · (1997) BomCR(Cri) 630 : (1997) CriLJ 3114