High Courts03 Apr 1997
Chistovan Vaz and Krishna M. Chari Vs Indian Overseas Bank and others
Bombay High Court · (2000) 100 CompCas 16
Contract Act, 1872 — Section 139, 141
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,404 of 3,665
High Courts03 Apr 1997
Shri S. Srinivas Rao Vs Marmugao Port Trust
Bombay High Court · (1998) 3 BomCR 196
Major Port Trusts Act, 1963 — Section 124, 21, 23, 25, 27
High Courts03 Apr 1997
Shri Chistovan Vaz and another Vs M/s. Indian Overseas Bank and others
Bombay High Court · (1998) 3 ALLMR 829 : (1998) 2 BomCR 522
Contract Act, 1872 — Section 139, 141, 73
High Courts03 Apr 1997Dismissed
Arun Moreshwar Patankar Vs The State of Maharashtra and Others
Bombay High Court · (1997) 3 ALLMR 562 : (1997) 4 BomCR 473 : (1997) 3 MhLj 86
Administrative Tribunals Act, 1985 — Section 34, 35, 6, 6(3A), 8
High Courts03 Apr 1997
Motilal Manrupji Solanki and Others Vs Ganeshmal Ramchandra Solanki
Bombay High Court · (1997) 99 BOMLR 322
Civil Procedure Code, 1908 (CPC) — Section 54Constitution of India, 1950 — Article 227
High Courts03 Apr 1997
MX of Bombay Indian Inhabitant Vs M/s. ZY and another
Bombay High Court · AIR 1997 Bom 406 : (1997) 4 ALLMR 223 : (1997) 3 BomCR 354 : (1997) 2 BOMLR 504
Constitution of India, 1950 — Article 12, 14, 21, 226, 317(3)Industrial Disputes Act, 1947 — Section 2Rehabilitation Act, 1973 — Section 504, 706(7)
High Courts02 Apr 1997
Canara Bank Vs M/s. Mettallica Industries Ltd. and Anothers
Bombay High Court · (1997) 4 BomCR 518(1)
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3Companies Act, 1956 — Section 529
High Courts02 Apr 1997
S. Krishnan Vs U.V. Shahadadpuri and Others
Bombay High Court · (2000) 158 CTR 233 : (1999) 240 ITR 274 : (1997) 3 MhLj 870
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UD(1A), 269UD(3)
High Courts02 Apr 1997
Canara Bank and Shri Chandrakant P. Gavas and Others Vs Metallica Inds. Ltd. and Another
Bombay High Court · AIR 1997 Bom 296 : (1997) 4 BomCR 518 : (2000) 100 CompCas 316 : (1997) 3 MhLj 54
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
High Courts02 Apr 1997Allowed
Ramanbhai B. Patel and Others Vs S.R. Sharma and Another
Bombay High Court · (1997) 99 BOMLR 438 : (1997) 2 MhLj 629
Prevention of Food Adulteration Act, 1954 — Section 1
High Courts02 Apr 1997
Prakash Patil Vs The State of Maharashtra and others
Bombay High Court · (1998) 3 BomCR 84 : (1998) 1 MhLj 43
Bombay Village Panchayats Act, 1958 — Section 35(3A)Constitution of India, 1950 — Article 226
High Courts02 Apr 1997
Arun Digamber Varangaonkar Vs M/s. Kharpe Gruth Udyog and others
Bombay High Court · AIR 1997 Bom 299 : (1997) 4 BomCR 494 : (1997) 2 BOMLR 630 : (1997) 2 MhLj 773 : (1998) 1 RCR(Criminal) 423
Copyright Act, 1957 — Section 62
High Courts02 Apr 1997Dismissed
Harbanslal Malhotra and Sons Ltd. Vs Vidyut Metallics Ltd.
Bombay High Court · (1997) 99 BOMLR 636
Constitution of India, 1950 — Article 227
High Courts01 Apr 1997
Andrey Kolatukhin Vs State of Maharashtra and Another
Bombay High Court · (1997) 99 BOMLR 675
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts31 Mar 1997
Tractor Engineers Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1997) 228 ITR 531 : (1998) 1 MhLj 537
Income Tax Act, 1961 — Section 2(31), 2(32), 28, 40
High Courts31 Mar 1997
M/s. Lalchand Manakchand and sons Vs M/s. Vijay Enterprises and others
Bombay High Court · (1998) 1 BomCR 374 : (1998) 4 BOMLR 480 : (1998) 1 MhLj 202
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 1, 18Partnership Act, 1932 — Section 45
High Courts29 Mar 1997
All India Federation of Tax Practitioners and Another Vs Union of India and Others
Bombay High Court · (1997) 4 ALLMR 709 : (1997) 228 ITR 68
Constitution of India, 1950 — Article 14, 226Income Tax Act, 1961 — Section 64, 65, 66, 67, 68
High Courts28 Mar 1997
Commissioner of Income Tax Vs D.P. Malhotra
Bombay High Court · (1997) 03 BOM CK 0063
Income Tax Act, 1961 — Section 10, 10(10AA)
High Courts28 Mar 1997
ALL INDIA FEDERATION OF TAX PRACTITIONERS and Another Vs UNION OF INDIA and Others
Bombay High Court · (1997) 141 CTR 603
Finance Act, 1997 — Section 64, 78
High Courts27 Mar 1997
B. Subhash Vs Sanjha Jansatta and Others
Bombay High Court · AIR 1998 Bom 244 : (1997) 3 ALLMR 219 : (1997) 2 CivCC 258 : (1997) 2 MhLj 679 : (1997) 4 RCR(Civil) 499
Limitation Act, 1963 — Article 75, 12, 12(2), 12(3), 12(4)