COURT ARCHIVE
73,288 judgments · page 2,335 of 3,665
Bombay High Court · (2000) 1 BomCR 443 : (2000) 1 CivCC 275 : (1999) 3 MhLj 973
Bombay High Court · (1999) 2 BomCR 595
Bombay High Court · (1999) 82 FLR 772 : (1999) 2 LLJ 792
Bombay High Court · (1999) 1 ALLMR 279 : (1999) 3 BomCR 136 : (1999) 3 MhLj 982
Bombay High Court · (1999) 1 ALLMR 16 : (1999) 1 BomCR 447 : (1999) 1 MhLj 397
Bombay High Court · (1999) 156 CTR 165 : (1999) 237 ITR 859 : (1999) 1 MhLj 867 : (1999) 103 TAXMAN 153
Bombay High Court · (1998) 11 BOM CK 0005
Bombay High Court · (1998) 5 BomCR 850 : (1999) 1 BOMLR 743 : (1999) 2 DMC 278 : (1999) 1 MhLj 190
Bombay High Court · (1999) 101 BOMLR 509
Bombay High Court · (1999) 153 CTR 459 : (1999) 236 ITR 403 : (1999) 103 TAXMAN 162
Bombay High Court · (1998) 5 BomCR 850 : (1999) 1 BOMLR 743 : (1999) 2 DMC 278 : (1999) 1 MhLj 190
Bombay High Court · (1999) 153 CTR 160
Bombay High Court · (1999) 153 CTR 447 : (1999) 236 ITR 456 : (1999) 1 MhLj 903 : (1999) 103 TAXMAN 602
Bombay High Court · (1999) 237 ITR 814 : (1999) 103 TAXMAN 175
Bombay High Court · (1999) 1 ALLMR 405 : (1999) 1 BomCR 643 : (1999) 1 BOMLR 687 : (1999) 81 FLR 767 : (1999) 2 LLJ 109 : (1999) 1 MhLj 489
Bombay High Court · (2000) 1 LLJ 1031 : (1999) 3 MhLj 319
Bombay High Court · (1999) 81 FLR 119 : (1999) 3 LLJ 1408
Bombay High Court · (1999) 2 ALLMR 96 : (1999) 2 BomCR 35 : (1999) 1 MhLj 772
Bombay High Court · (1999) 2 DMC 686
Bombay High Court · (1998) 11 BOM CK 0001