High Courts02 Sept 1999

H.N. Desai and Others Vs M/s. Bhor Industries Ltd. and Others

Bombay High Court · (1999) 4 ALLMR 613 : (2000) 1 BomCR 500 : (2000) 1 LLJ 1278

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Industrial Disputes Act, 1947 — Section 25Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28
High Courts01 Sept 1999

Miss Cian D''Souza Vs State

Bombay High Court · (2000) 5 BomCR 630 : (2000) BomCR(Cri) 630 : (2000) 1 MhLj 672

Criminal Procedure Code, 1973 (CrPC) — Section 211, 397Penal Code, 1860 (IPC) — Section 109, 120