High Courts12 Sept 2002
Pune Municipal Transport Vs Subhash Shankarrao Khupase
Bombay High Court · (2003) 1 BomCR 664 : (2003) 97 FLR 952
Industrial Disputes Act, 1947 — Section 11A, 33(2)
COURT ARCHIVE
Bombay High Court judgments
73,375 judgments · page 2,137 of 3,669
High Courts12 Sept 2002Dismissed
Dattu Gopalrao Nakhate Vs State of Maharashtra
Bombay High Court · (2003) 2 ALD(Cri) 31 : (2003) BomCR(Cri) 703 : (2003) 1 MhLj 60
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts12 Sept 2002Dismissed
Bandu Ravji Nikam Vs Acharyaratna Deshbushan Shikshan Prasark Mandal
Bombay High Court · (2003) 1 ALLMR 198 : (2003) 3 BomCR 210 : (2003) 3 MhLj 472
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 25
High Courts12 Sept 2002Allowed
Mohammad Ismail Vs State of Maharashtra
Bombay High Court · (2003) CriLJ 1324 : (2003) 1 MhLj 623
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 50(1)
High Courts12 Sept 2002Dismissed
Shrirang Dharmaraj Kale Vs Najmunissa A. Rahimbee Shaikh and Others
Bombay High Court · (2003) 3 ALLMR 51 : (2003) 2 BomCR 621 : (2003) 2 BOMLR 369 : (2003) 1 MhLj 638
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts12 Sept 2002
Asian Paints (I) Ltd. Vs Jaikishan Paints and Allied Products
Bombay High Court · (2002) 4 ALLMR 637 : (2002) 6 BomCR 1 : (2002) 4 BOMLR 941 : (2003) 1 CivCC 119 : (2002) 4 MhLj 536
Copyright Act, 1957 — Section 46, 48
High Courts11 Sept 2002
Krishna Vs State of Maharashtra
Bombay High Court · (2003) BomCR(Cri) 456 : (2003) 2 DMC 199
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Sept 2002
Indamer Co. Pvt. Ltd. Vs Pricy D''Souza (Ms.) and Others
Bombay High Court · (2004) 2 LLJ 16
High Courts11 Sept 2002
Chandrakant Bhalekar and Others Vs Indian Express Newspapers (Bombay) Pvt. Ltd.
Bombay High Court · (2002) 6 BomCR 453
Industrial Disputes Act, 1947 — Section 10
High Courts11 Sept 2002
Maharashtra State Road Transport Corporation Vs Vijay Gangadhar Gattewar and Another
Bombay High Court · (2003) 1 BomCR 462 : (2003) 97 FLR 984
High Courts11 Sept 2002
Premium Intertrade Pvt. Ltd. Vs Union of India (UOI)
Bombay High Court · (2003) 153 ELT 513
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Sept 2002
Head Mistress (Ms. P. D''Souza), Fatimadevi English High School and Others Vs Nymphia Pereira (Smt.) and Others
Bombay High Court · (2003) 1 LLJ 619
Payment of Gratuity Act, 1972 — Section 1(3)
High Courts09 Sept 2002Allowed
Wasudha Sureshrao Jirapure Vs Vijayanand Gruha Nirman Sahakari Sanstha Limited
Bombay High Court · (2003) 1 ALLMR 621 : (2003) 2 BomCR 747 : (2003) 2 MhLj 715
High Courts09 Sept 2002Allowed
Asha Madhusudan Joshi Vs Ashok H. Bhide and Others
Bombay High Court · (2003) 1 ALLMR 1035 : (2003) 2 BomCR 323
Contempt of Courts Act, 1971 — Section 2
High Courts09 Sept 2002
State of Maharashtra Vs Aminullah Khan and Others
Bombay High Court · (2003) 2 DMC 5
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts06 Sept 2002Dismissed
Sitabai Anant Deshpande and Others Vs Rau Santu Deuskar since deceased through his L.Rs. and Others
Bombay High Court · (2003) 4 BomCR 354
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G
High Courts06 Sept 2002Allowed
Ramchandra Narayan Rao Vs Sub-Divisional Officer, M.M. Project and Others
Bombay High Court · (2003) 1 BomCR 656 : (2003) 2 BOMLR 163 : (2003) 1 MhLj 36
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 44
High Courts06 Sept 2002
Rajendra B. Oza Vs Air India
Bombay High Court · (2003) 1 BomCR 660 : (2003) 2 BOMLR 113 : (2003) 96 FLR 485 : (2003) 1 MhLj 19
Industrial Disputes Act, 1947 — Section 10, 33, 33(2)
High Courts06 Sept 2002Allowed
Sharda Narayan Bhongade Vs Surendra Jagmohan Pali and Another
Bombay High Court · (2003) BomCR(Cri) 338 : (2002) 4 MhLj 865 : (2003) 3 RCR(Criminal) 106
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 143
High Courts06 Sept 2002Allowed
Purshottam Trivedi Vs Zilla Parishad and Another
Bombay High Court · (2003) 1 ALLMR 665 : (2003) 2 BomCR 307 : (2003) 1 MhLj 437