High Courts01 Dec 1902
The Collector of Ahmedabad Vs Savchand Ladukchand
Bombay High Court · (1904) ILR (Bom) 91
Court Fees Act, 1870 — Section 19D
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Bombay High Court judgments
73,375 judgments · page 3,669 of 3,669
High Courts27 Nov 1902
Emperor Vs Sherufalli Allibhoy
Bombay High Court · (1904) ILR (Bom) 87
Criminal Procedure Code, 1898 (CrPC) — Section 235(1)Penal Code, 1860 (IPC) — Section 486
High Courts27 Nov 1902
Bomanji Jamsetji Mistri and Bai Nawajbai Minor by Her Father and Next Friend, The Said Bomanji Mistri Vs Nusserwanji Rustomji Mistri
Bombay High Court · (1904) ILR (Bom) 65
High Courts12 Nov 1902
Malkarjun Shidapa Vs The Southern Maratha Railway Company
Bombay High Court · (1904) ILR (Bom) 82
High Courts11 Nov 1902
Secretary of State for India in Council Vs Janardan Ganpatrao
Bombay High Court · (1904) ILR (Bom) 80
High Courts15 Oct 1902
Dhanram Ragho Vs Ganpat Sadashiv and Another
Bombay High Court · (1927) ILR (Bom) 62
High Courts25 Sept 1902
Emperor Vs Varjivandas alias Kalidas Bhaidas
Bombay High Court · (1904) ILR (Bom) 54
Criminal Procedure Code, 1898 (CrPC) — Section 209, 423Penal Code, 1860 (IPC) — Section 109, 471
High Courts16 Sept 1902
Balaji Ramchandra Deshpande Vs Datto Ramchandra
Bombay High Court · (1904) ILR (Bom) 48
High Courts12 Sept 1902
Joitaram Ramkrishna Vs Ramkrishna Mandal and Another
Bombay High Court · (1904) ILR (Bom) 20
Transfer of Property Act, 1882 — Section 123
High Courts08 Sept 1902
Pandurang Babu Parab Vs Mahadaji Moreshvar Gokhale
Bombay High Court · (1904) ILR (Bom) 15
Transfer of Property Act, 1882 — Section 83
High Courts04 Sept 1902
Emperor Vs Malgowda Basgowda
Bombay High Court · (1904) ILR (Bom) 420
Penal Code, 1860 (IPC) — Section 471, 476
High Courts01 Sept 1902
Trimbak Tukaram Naik and Others Vs Bhagchand and Another
Bombay High Court · (1904) ILR (Bom) 14
High Courts21 Aug 1902
Kashiram and Another Vs Pandu and Others
Bombay High Court · (1904) ILR (Bom) 1
High Courts07 Aug 1902
Krishnova Nayak Vs Keshav Balkrishna
Bombay High Court · (1904) ILR (Bom) 46
Khoti Settlement Act, 1880 — Section 8
High Courts16 Apr 1901
Jehangir Maneckji Cursetji Vs The Secretary of State for India
Bombay High Court · 2 Ind. Cas. 150