High Courts03 Dec 2002Allowed
The Agricultural Produce Market Committee Vs The Assistant Registrar, Co-operative Societies and Others
Bombay High Court · (2004) 106 BOMLR 509
COURT ARCHIVE
Bombay High Court judgments
73,375 judgments · page 2,123 of 3,669
High Courts03 Dec 2002
Uday Bajirao Khairmode Vs Chairman, N.B. Education Society and Others
Bombay High Court · (2003) 1 ALLMR 902 : (2003) 96 FLR 1100 : (2003) 2 MhLj 400
Constitution of India, 1950 — Article 226
High Courts03 Dec 2002
Alpa Laboratories Vs Deputy Collector of Customs and Another
Bombay High Court · (2003) 3 BomCR 427 : (2003) 4 MhLj 498
Customs Act, 1962 — Section 111Imports and Exports (Control) Act, 1947 — Section 3
High Courts03 Dec 2002Dismissed
Sitaram Mahadu Shelke and Another Vs The State of Maharashtra and Others
Bombay High Court · (2003) 105 BOMLR 510
Maharashtra Land Revenue Code, 1966 — Section 4
High Courts02 Dec 2002Dismissed
Phoenix Overseas P. Ltd. and Another Vs Union of India (UOI) and Others
Bombay High Court · (2003) 162 ELT 25 : (2003) 2 MhLj 84
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 122, 125Imports and Exports (Control) Act, 1947 — Section 3
High Courts02 Dec 2002Dismissed
Modern Rubber Industries Vs Union of India (UOI)
Bombay High Court · (2003) 2 ALLMR 303 : (2003) 154 ELT 571
Customs Act, 1962 — Section 155
High Courts30 Nov 2002
Ion Exchange (India) Limited Vs Paramount Limited and Others
Bombay High Court · (2003) 1 ALLMR 1030 : (2003) 4 BomCR 322
Arbitration and Conciliation Act, 1996 — Section 11, 16
High Courts30 Nov 2002
Pfizer Corporation Vs Commissioner of Income Tax
Bombay High Court · (2003) 180 CTR 319 : (2003) 259 ITR 391
Foreign Exchange Regulation Act, 1973 — Section 8, 9Income Tax Act, 1961 — Section 145, 145(1), 4, 5, 5(2)
High Courts30 Nov 2002
GTC Limited Vs Royal Consulting RV and Global Marketing Direct Ltd.
Bombay High Court · (2003) 2 ALLMR 608
Arbitration Act, 1940 — Section 33, 34Arbitration and Conciliation Act, 1996 — Section 10, 11, 44, 45, 5Civil Procedure Code, 1908 (CPC) — Section 9
High Courts30 Nov 2002Dismissed
Shapoorji Data Processing Ltd. Vs Ameer Trading Corporation Ltd.
Bombay High Court · AIR 2003 Bom 228 : (2003) 1 ALLMR 1013 : (2003) 3 BomCR 299 : (2003) 43 SCL 486
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2Companies Act, 1956 — Section 101
High Courts30 Nov 2002Dismissed
Anandrao Vithobaji Dayre Vs Maharashtra State Road Transport Corporation
Bombay High Court · (2003) 3 MhLj 861
Industrial Disputes Act, 1947 — Section 11A
High Courts30 Nov 2002Dismissed
State of Maharashtra Vs Smt. Satyabhama Pandurang Raipure
Bombay High Court · (2003) 2 ALD(Cri) 72 : (2003) BomCR(Cri) 1698 : (2003) CriLJ 1496
Penal Code, 1860 (IPC) — Section 300, 304, 498A
High Courts29 Nov 2002Allowed
Shri Rasik Vithaldas Shah Vs The State of Maharashtra and Another
Bombay High Court · (2002) 11 BOM CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 111
High Courts29 Nov 2002
Century Textiles and Industries Ltd. Vs Union of India (UOI)
Bombay High Court · (2003) 162 ELT 33
Customs Act, 1962 — Section 28A
High Courts29 Nov 2002Allowed
Janabai Raghunath Khomane and Others Vs Hirabai Malhari Atole and Another
Bombay High Court · (2003) 1 ALLMR 1073 : (2003) 2 MhLj 101
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43
High Courts29 Nov 2002
Mohinder Singh Devyal Vs Appajeet Devyal and Another
Bombay High Court · (2003) 2 BomCR 29
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(1)Specific Relief Act, 1963 — Section 34
High Courts29 Nov 2002
Mohinder Singh Devyal Vs Appajeet Devyal
Bombay High Court · (2003) 1 ALLMR 1001 : (2003) 127 TAXMAN 428
Benami Transactions (Prohibition) Act, 1988 — Section 4(3)(b)
High Courts28 Nov 2002Dismissed
New India Assurance Co. Ltd. and Others Vs Govind Laxman Angne and Others
Bombay High Court · (2004) ACJ 636
Fatal Accidents Act, 1855 — Section 1AMotor Vehicles Act, 1939 — Section 110BMotor Vehicles Act, 1988 — Section 168(1)
High Courts28 Nov 2002Allowed
Chandrakant Sadanand Bartakke Vs Smt. Parvatibai Namdeo Nakhate and Others
Bombay High Court · (2003) 1 ALLMR 984 : (2003) 1 MhLj 1005
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 33B, 76
High Courts28 Nov 2002
Citi Bank N.A. Vs Commissioner of Income Tax
Bombay High Court · (2003) 179 CTR 121 : (2003) 259 ITR 377 : (2003) 132 TAXMAN 902
Income Tax Act, 1961 — Section 156, 195, 201, 256