CourtKutchehry.com

COURT ARCHIVE

Bombay High Court judgments

73,375 judgments · page 1,978 of 3,669

High Courts07 Feb 2005Allowed

Alibag Nagar Parishad Vs D.D. Hajare

Bombay High Court · (2005) 3 ALLMR 391 : (2005) 4 BomCR 258 : (2005) 2 MhLj 237

Limitation Act, 1963 — Article 13 , 18Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 — Section 304
Read judgment
High Courts04 Feb 2005

Eskay Enterprises Vs Suresh P. Hinduja

Bombay High Court · (2005) 3 CivCC 38 : (2005) 3 MhLj 620

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(3), Order 37 Rule 3(1), Order 37 Rule 3(6), Order 37 Rule 4
Read judgment
High Courts03 Feb 2005Dismissed

Caribjet Inc. Vs Air India Limited

Bombay High Court · (2005) 3 ALLMR 443 : (2005) 3 BomCR 94 : (2005) 2 MhLj 461

Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 4 Rule 2, Order 5 Rule 1, Order 7 Rule 9, Order 9 Rule 1Income Tax Act, 1961 — Section 159, 163Limitation Act, 1963 — Section 3
Read judgment