COURT ARCHIVE

Bombay High Court judgments

73,375 judgments · page 1,877 of 3,669

High Courts30 Jun 2006

Shri Sai Bhagwati Co-op. Housing Society (Proposed) and Another Vs The Slum Rehabilitation Authority and Others

Bombay High Court · (2007) 1 BomCR 403 : (2006) 5 MhLj 483

Bangalore Development Authority Act, 1976 — Section 65Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971 — Section 3K

High Courts30 Jun 2006Allowed

Zubair Haji Qasim Vs The State of Maharashtra and Others

Bombay High Court · (2006) 06 BOM CK 0006

High Courts29 Jun 2006Dismissed

Employees State Insurance Corporation Vs R.K. Furnaces and Another

Bombay High Court · (2006) 5 BomCR 61 : (2006) 111 FLR 478

Employees State Insurance Act, 1948 — Section 2(9), 45A, 75, 82

High Courts29 Jun 2006Dismissed

Bajirao @ Ramesh Suresh Kodre Vs State of Maharashtra

Bombay High Court · (2006) 06 BOM CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

High Courts29 Jun 2006Dismissed

Shri Ashok Janjal Vs The Secretary, Tulsabai Kawal Vidyalaya, The Head Master, Tulsabai Kawal Vidyalaya and The Presiding Officer, School Tribunal

Bombay High Court · (2006) 5 BomCR 70 : (2006) 4 MhLj 759

Constitution of India, 1950 — Article 311(2)Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5(3)Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981 — Rule 15, 15(1), 15(2), 15(3), 15(4)

High Courts29 Jun 2006Allowed

Francisco Jesus Hilario D''Cruz Vs Lilia Pereira e Coutinho and Others

Bombay High Court · (2006) 5 BomCR 90

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), Order 20 Rule 12(2), Order 7 Rule 1, Order 7 Rule 2Court Fees Act, 1870 — Section 7(1)

High Courts29 Jun 2006Allowed

Santosh Jugal Kishor Ginoria Vs The State of Maharashtra and Others

Bombay High Court · (2006) CriLJ 3678 : (2007) 5 RCR(Criminal) 174

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)

High Courts29 Jun 2006Dismissed

Chandrashekhar Deshmukh Vs State of Maharashtra and Others

Bombay High Court · (2006) 5 MhLj 711

Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 437(2), 437(5), 439(1), 439(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A

High Courts28 Jun 2006

Nilkanth Akarte Vs State of Maharashtra and The Dean, Shri Vasantrao Naik Government Medical College

Bombay High Court · (2006) 6 ALLMR 294 : (2007) 2 BomCR 479 : (2006) 5 MhLj 132

Maharashtra Civil Services (Pension) Rules, 1982 — Rule 66, 66(1), 66(2)

High Courts28 Jun 2006

Sajan Jagannath Nakase Vs Sandhya Sajan Nakase

Bombay High Court · (2006) 5 BomCR 44

Hindu Marriage Act, 1955 — Section 13

High Courts28 Jun 2006

Ramesh Silk Mills and Others Vs Sheetal D. Kamdar

Bombay High Court · (2007) 2 BomCR 494

Bombay Rent Act, 1947 — Section 12(3)Transfer of Property Act, 1882 — Section 109

High Courts28 Jun 2006Allowed

Khatunbi and Others Vs Aminabai

Bombay High Court · (2006) 6 ALLMR 310 : (2007) 2 BomCR 900 : (2006) 6 MhLj 759

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 18, Order 41 Rule 19, Order 41 Rule 20, Order 41 Rule 21

High Courts28 Jun 2006Dismissed

Commissioner of Central Excise Vs Rocket Engineering Corporation Ltd.

Bombay High Court · (2008) 223 ELT 347

CENVAT (Credit) Rules, 2001 — Rule 4(5), 57AC

High Courts28 Jun 2006

Maruti Ladde Vs Balakdas Meshram, Presiding Officer, Labour Court and Member, Industrial Court

Bombay High Court · (2006) 06 BOM CK 0085

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28, 30(2), 48

High Courts28 Jun 2006Dismissed

Rajlingu Pentu Parkewar Vs Sayamabai Rajlingu Parkewar and Another

Bombay High Court · (2006) CriLJ 3710 : (2007) 1 DMC 396

High Courts28 Jun 2006Dismissed

Progressive Education Society and Others Vs Nitin Krishnarao Nimabalkar and Others

Bombay High Court · (2006) 6 BomCR 165 : (2006) 111 FLR 653 : (2006) 4 MhLj 747

Industrial Disputes Act, 1947 — Section 6NMaharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5(3)

High Courts28 Jun 2006

Prabhubhai J. Rathod Vs Union of India (UOI) and Others

Bombay High Court · (2006) 6 MhLj 173

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(8), 12, 14

High Courts28 Jun 2006

Humble Home Co-op. Hsg. Soc. Ltd. Vs Shri Sham Balani and Mrs. S.N. Shetty

Bombay High Court · (2006) 06 BOM CK 0020

Constitution of India, 1950 — Article 227

High Courts28 Jun 2006Dismissed

Shri Zulfikar Ali and Others Vs State of Goa

Bombay High Court · (2006) 06 BOM CK 0019

Penal Code, 1860 (IPC) — Section 149, 216 A, 342, 390, 397

High Courts28 Jun 2006Allowed

Sub Vijay International Pvt. Ltd. Vs Commissioner, Municipal Corporation of Gr. Mumbai and another

Bombay High Court · AIR 2007 Bom 11 : (2006) 6 ALLMR 695 : (2007) 3 BomCR 337 : (2007) 1 MhLj 74

Mumbai Municipal Corporation Act, 1888 — Section 337, 342, 351, 354A