High Courts04 Sept 2007
Society of St. Peter School and Another Vs Mrs. Rosalind C. Joseph
Bombay High Court · (2008) 1 MhLj 628
COURT ARCHIVE
Bombay High Court judgments
73,375 judgments · page 1,790 of 3,669
High Courts03 Sept 2007
Municipal Corporation of Greater Mumbai Vs Keshav Eknath Pophale
Bombay High Court · (2007) 6 BomCR 568 : (2007) 115 FLR 1052 : (2008) 1 MhLj 166
Industrial Disputes Act, 1947 — Section 10, 10(1), 33C(2), 36
High Courts03 Sept 2007
Shakil Meer Khan Vs Probal S. Ray and Another Probal S. Ray Vs Bina S. Ray and Another
Bombay High Court · (2007) 6 ALLMR 621 : (2008) 3 BomCR 878 : (2008) 2 MhLj 145
High Courts03 Sept 2007Dismissed
The State of Maharashtra Vs Maoji Nainsi Jain and Others
Bombay High Court · (2007) 09 BOM CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120, 420, 467, 468, 471
High Courts03 Sept 2007
Shri Ramesh Kisanrao Kothale Vs State of Maharashtra
Bombay High Court · (2007) 09 BOM CK 0062
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 420
High Courts03 Sept 2007Dismissed
Bhagwan Rangu Jadhav Vs Manihar Devanand Kotiyan and Others
Bombay High Court · (2007) 6 MhLj 598
High Courts03 Sept 2007Allowed
Shrikrishan Jindal and Others Vs S.K. Laul and Others
Bombay High Court · (2008) 305 ITR 353
Income Tax Act, 1961 — Section 269UD(1)
High Courts31 Aug 2007
Gujarat Sidhee Cement Ltd. Vs Rainbow Corporation Ltd.
Bombay High Court · (2009) 149 CompCas 523 : (2008) 83 SCL 196
Companies Act, 1956 — Section 433, 434, 439
High Courts31 Aug 2007Allowed
Vardhaman Dye-Stuff Industries Pvt. Ltd. and Others Vs M.R. Shah
Bombay High Court · (2008) 1 BomCR 332 : (2007) 109 BOMLR 1974 : (2009) 149 CompCas 345
Companies Act, 1956 — Section 10, 397, 398, 402
High Courts31 Aug 2007
Guru Nanak Educational Society and Guru Nanak Institute of Engineering and Technology Vs The State of Maharashtra and Rashtrasant Tukdoji Maharaj, Nagpur University Satchikitsa Prasarak Mandal and Dr. Bhausaheb Nandurkar College of Engineering Vs The State of Maharashtra and Sant Gadge Baba, Amravati University
Bombay High Court · (2008) 3 BomCR 374 : (2007) 109 BOMLR 2011 : (2007) 6 MhLj 355
Maharashtra Universities Act, 1994 — Section 82, 83
High Courts31 Aug 2007Allowed
Santanu Jagatbandhu Sinha and Another Vs State of Maharashtra
Bombay High Court · AIR 2007 Bom 206 : (2007) CriLJ 4664
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Standards of Weights and Measures (Enforcement) Act, 1985 — Section 51, 62Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 12, 12(1), 12(6), 5, 9
High Courts31 Aug 2007Dismissed
Parbhat Pawar Vs Swati '' Pushpa Pawar
Bombay High Court · (2007) 6 ALLMR 289 : (2008) 1 BomCR 827 : (2007) 6 MhLj 277
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1), 9
High Courts31 Aug 2007
Sanjay Krishna Gothal Vs Chandra Iyenger, The Principal Secretary to the Government of Maharashtra, Home Department (Preventive Detention) and Detaining Authority, The State of Maharashtra and The Superintendent of Nasik Road Central Prison
Bombay High Court · (2007) 08 BOM CK 0063
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 111, 113, 2(39), 3
High Courts31 Aug 2007Dismissed
Shri Prakash Tale Vs Resident Deputy Collector, Anjangaon Surji Taluka Sahakari Shetki Kharedi Vikri Samiti Maryadit and Kasbegavahn Seva Sahakari Sanstha
Bombay High Court · (2007) 6 ALLMR 333 : (2008) 2 BomCR 877 : (2007) 6 MhLj 352
High Courts31 Aug 2007
Ram Avadh Mahel Pal Vs Shivdutta Educational Trust and Others
Bombay High Court · (2007) 6 ALLMR 716 : (2007) 6 BomCR 23 : (2007) 6 MhLj 659
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 12, 2, 5(2), 5(4)
High Courts31 Aug 2007Allowed
Vardhaman Dye-Stuff Industries (P.) Ltd. Vs M.R. Shah
Bombay High Court · (2008) 82 SCL 220
Companies Act, 1956 — Section 10, 10F, 397, 398, 402
High Courts30 Aug 2007
Manish Vijay Mhashelkar Vs State of Maharashtra and Another
Bombay High Court · (2008) 1 ALLMR 246 : (2008) CriLJ 670
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 200, 202, 482
High Courts30 Aug 2007
Kusum Dashrath Kharmare Vs Popat Madhav Gangarde and Others
Bombay High Court · (2008) 1 ALLMR 576 : (2008) 1 BomCR 397 : (2008) 1 MhLj 267
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 47 Rule 1, 151, 152, 2(2)Constitution of India, 1950 — Article 226Maharashtra Land Revenue Code, 1966 — Section 85
High Courts30 Aug 2007Allowed
Head Master, Kalsulkar English School and Another Vs Smt. Kalpana Sanjay Chaugule and Another
Bombay High Court · (2007) 6 BomCR 549 : (2007) 115 FLR 572 : (2007) 6 MhLj 742
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5(2)
High Courts30 Aug 2007Allowed
Ganesh Raghunath Dhadphale, Trustee (since deceased by his heirs Shri D. Dhananjay Ganesh Dhadphale and Shri Anand Ganesh Dhadphale) Vs Deputy Charity Commissioner, (with Appellate powers) and Others Shri Haramb Sakharam Dhadphale and Others Vs Charity Commissioner of the State of Maharashtra and Ganesh Raghunath Dhadphale (since deceased by his legal heirs Shri Dhananjay Ganesh Dhadaphale and Shri Anand Ganesh Dhadphale)
Bombay High Court · (2008) 1 ALLMR 204 : (2007) 6 BomCR 72 : (2007) 6 MhLj 646
Bombay Public Trusts Act, 1950 — Section 50A, 72