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Bombay High Court judgments

73,289 judgments · page 1,756 of 3,665

High Courts30 Jan 2008Dismissed

ING Vysya Bank Limited Vs Modern India Limited and Another

Bombay High Court · (2008) 2 ALLMR 357 : (2008) 1 ARBLR 561 : (2008) 2 BomCR 255 : (2008) 2 MhLj 653

Arbitration and Conciliation Act, 1996 — Section 33, 41, 42, 9Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 111, 13(1), 28, 28(1)Presidency Small Cause Courts Act, 1882 — Section 15A, 18, 19, 41, 41(1)
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High Courts29 Jan 2008Dismissed

Bank of India Vs Alibhoy Mohammed and Others

Bombay High Court · AIR 2008 Bom 81 : (2008) 4 ALLMR 808 : (2008) 5 BomCR 847

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 18 Rule 4, Order 18 Rule 5Evidence Act, 1872 — Section 3, 45, 47, 61, 62
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