High Courts24 Jun 2008Allowed
Shri Arvind G. Chaudhari Sub-Divisional Officer Irrigation, Sub-Division and The Executive Engineer, Jalgaon Irrigation Division Vs Dhanraj Nathu Patil and The Presiding Officer
Bombay High Court · (2008) 5 ALLMR 89 : (2008) 5 BomCR 106 : (2008) 110 BOMLR 2224 : (2008) 118 FLR 850 : (2008) 3 LLJ 477 : (2008) 6 MhLj 746
Constitution of India, 1950 — Article 227, 41Industrial Disputes Act, 1947 — Section 10(1), 2, 25B, 25FMaharashtra Employment Guarantee Act, 1977 — Section 11, 11(1), 16, 3, 5