High Courts14 Jan 2010Allowed
Shivaji Vs Sau. Alka Bhabad @ Bhawad and Kiran Bhawad
Bombay High Court · (2011) 6 RCR(Criminal) 2540
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 127, 488
COURT ARCHIVE
Bombay High Court judgments
73,289 judgments · page 1,589 of 3,665
High Courts14 Jan 2010
Matoshri Cashew Nuts Vs Shri Mohammad Abdul Kadar
Bombay High Court · (2010) 112 BOMLR 544 : (2010) 4 CivCC 359 : (2011) 7 RCR(Criminal) 1954
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts13 Jan 2010Dismissed
Anurag Sites Vs W.M.I. Cranes Limited, A Public Limited Company
Bombay High Court · (2010) 2 BomCR 27
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Limitation Act, 1963 — Article 116, 22Partnership Act, 1932 — Section 69
High Courts13 Jan 2010
Gupta Dyeing and Printing Mills Vs Commissioner of Customs
Bombay High Court · (2010) 254 ELT 265
Customs Act, 1962 — Section 111, 113, 113(4), 114, 130(1)Finance Act, 2003 — Section 113
High Courts13 Jan 2010Dismissed
Shri Manoj Markas Thorat Vs The State of Maharashtra and Another
Bombay High Court · (2010) 1 Crimes 749 : (2011) 7 RCR(Criminal) 603
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3)
High Courts13 Jan 2010Disposed Off
The Commissioner of Income Tax Vs Rachna Udhog
Bombay High Court · (2010) 112 BOMLR 1086 : (2010) 230 CTR 72
Income Tax Act, 1961 — Section 80IB
High Courts13 Jan 2010Dismissed
Sarita Narendra Shahu and Others Vs Public Co-operative Housing Society Ltd.
Bombay High Court · (2010) 6 BomCR 376 : (2010) 2 CivCC 271
High Courts13 Jan 2010Dismissed
Vishwanath A. Khatal Vs Voltas Ltd.
Bombay High Court · (2010) 125 FLR 602
Constitution of India, 1950 — Article 226Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28, 44
High Courts13 Jan 2010
S. Gopalkrishnan (Capt.) Vs Collector, Chennai and others
Bombay High Court · (2010) 125 FLR 600
High Courts12 Jan 2010
West Coast Paper Mills Ltd. Vs State of Maharashtra and Others
Bombay High Court · (2010) 6 BomCR 421 : (2010) 3 LLJ 800
Maharashtra Mathadi, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1969 — Section 14, 4, 5
High Courts12 Jan 2010Dismissed
Smt. Nanda Nandanwar represented through PAO Dharam Nandanwar Vs Nandkishor Thaokar
Bombay High Court · (2010) 2 CivCC 288 : (2010) 1 Crimes 708 : (2010) 3 MhLj 268 : (2011) 7 RCR(Criminal) 697
Bombay Money Lenders Act, 1946 — Section 10, 10(1)Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 114
High Courts12 Jan 2010
Adarsh Gramin Sahakari Pat Sanstha Maryadit Vs Shri Dattu Ramdasji Paithankar
Bombay High Court · (2010) 2 BC 349 : (2010) 3 CivCC 685 : (2010) CriLJ 1971 : (2010) 1 Crimes 714 : (2010) 3 RCR(Civil) 407 : (2010) 5 RCR(Criminal) 192
Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts12 Jan 2010Allowed
Bhavesh Developers Vs The Assessing Officer, The Commissioner of Income Tax and Union of India (UOI)
Bombay High Court · (2010) 112 BOMLR 483 : (2010) 229 CTR 160 : (2010) 329 ITR 249 : (2010) 188 TAXMAN 123
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(2), 143(3), 147
High Courts12 Jan 2010Dismissed
Sunil Pundlikrao Bhise Vs Assistant Registrar, Cooperative Societies and Others
Bombay High Court · (2010) 2 ALLMR 625 : (2010) 2 BomCR 676 : (2010) 2 MhLj 377
Constitution of India, 1950 — Article 226, 227Maharashtra Co-operative Societies Act, 1960 — Section 144E, 152(A), 73, 73FFF, 75FFF
High Courts12 Jan 2010Dismissed
Mrs. Rosa Maria Fernandes Vs Nauso N. Kepkar
Bombay High Court · (2010) 4 CivCC 288 : (2010) CriLJ 2159 : (2011) 1 Crimes 479 : (2011) 6 RCR(Criminal) 2279
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts12 Jan 2010Allowed
Hemant M. Deshmukh and Others Vs Diwakar Dadaji Michkin
Bombay High Court · (2010) 6 BomCR 387
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 89Specific Relief Act, 1963 — Section 16
High Courts12 Jan 2010
Smt. Christalina Luis Rodrigues Vs Shri Rama Mukund Naik Agriculturist and Others
Bombay High Court · (2010) 01 BOM CK 0002
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 115Limitation Act, 1963 — Section 5
High Courts11 Jan 2010
Maya Devi Suryanarayanan Vs Secretary, Telugu Samaj Shikshan Sanstha''s Padmashali Telugu High School, Thane and others
Bombay High Court · (2010) 125 FLR 1063
High Courts11 Jan 2010
Mahanagar Telecom Nigam Ltd. Vs S.M. Nikam and Others
Bombay High Court · (2010) 125 FLR 540 : (2010) 3 LLJ 597
Minimum Wages Act, 1948 — Section 2, 20(2)
High Courts11 Jan 2010Allowed
Nina Noemia Pinto (Exp.) represented by legal heir Vs Victor Pereira and Another
Bombay High Court · (2010) 2 BomCR 664
Maharashtra Co-operative Societies Act, 1960 — Section 163, 43, 44, 45, 91