COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,549 of 3,665

High Courts30 Jun 2010Allowed

Khalid Akhtar Abdul Latif Ahemi Vs The State of Maharashtra

Bombay High Court · (2010) 06 BOM CK 0154

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(1), 468(2), 469(1), 470(3)Penal Code, 1860 (IPC) — Section 500Unlawful Activities (Prevention) Act, 1967 — Section 10, 17

Read judgment

High Courts30 Jun 2010Dismissed

BASF India Ltd. Vs Landcom Properties Pvt. Ltd.

Bombay High Court · (2010) 06 BOM CK 0139

Income Tax Act, 1961 — Section 37I

Read judgment

High Courts30 Jun 2010Allowed

Imran Suleman Shaikh Vs The State of Maharashtra and Another

Bombay High Court · (2010) 06 BOM CK 0069

Read judgment

High Courts30 Jun 2010Dismissed

State Vs Shri Aman Bhardwaj @ Amar Rajbhar

Bombay High Court · (2010) 06 BOM CK 0024

Criminal Procedure Code, 1973 (CrPC) — Section 313

Read judgment

High Courts30 Jun 2010

Bhargav Dilip Dholi Vs Smt. Chandrabala P. Dholi and Others

Bombay High Court · (2011) 3 ALLMR 726

Bombay Inams (Kutch Area) Abolition Act, 1958 — Section 2, 6Civil Procedure Code, 1908 (CPC) — Order 14 Rule 4, Order 20 Rule 18Evidence Act, 1872 — Section 106

Read judgment

High Courts30 Jun 2010

American Hotel and Lodging Educational Institute (Earlier known as Educational Institute of American Hotel and Motel Association) Vs The Central Board of Direct Taxes Ministry of Finance, Government of India, The Director of Income Tax, The Assistant Director of Income Tax and The Union of India (UOI)

Bombay High Court · (2010) 235 CTR 223 : (2010) 329 ITR 16 : (2010) 192 TAXMAN 275

Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1998 — Section 10Income Tax Act, 1961 — Section 10, 10(22), 10(23C), 12AA

Read judgment

High Courts30 Jun 2010Disposed Off

Smt. Dina Maria da Silva Vs The Assistant Commissioner of Income Tax, Circle - 2(1), Panaji, with its office at Ayakar Bhavan, Patto Plaza, Panaji-Goa

Bombay High Court · (2010) 06 BOM CK 0014

Income Tax Act, 1961 — Section 139, 142(1), 143(2), 143(3), 156

Read judgment

High Courts30 Jun 2010

Nitin Gunwantrai Shah Vs Indian Bank and Others

Bombay High Court · (2010) 06 BOM CK 0002

Read judgment

High Courts29 Jun 2010

Commissioner of Income Tax Vs Kalpataru Colours and Chemicals

Bombay High Court · (2010) 233 CTR 313 : (2012) 277 ELT 330 : (2010) 328 ITR 451 : (2010) 192 TAXMAN 435

Foreign Trade (Development and Regulation) Act, 1992 — Section 5Income Tax Act, 1961 — Section 260A, 28, 29, 30, 31Taxation Laws (Amendment) Act, 2005 — Section 28

Read judgment

High Courts29 Jun 2010Partly Allowed