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Bombay High Court judgments

76,821 judgments · page 151 of 3,842

High Courts04 Nov 2025Dismissed

Satish Murlidhar Inamdar Vs Amogh Sawant

Bombay High Court · (2025) 11 BOM CK 1761

Constitution Of India, 1950- Article 32Maharashtra Ownership Flats Act, 1963- Section 2(c), 4Indian Contract Act,1872- Section 201, 202, 208
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High Courts03 Nov 2025Dismissed

Bhagwandas Vs General Manager

Bombay High Court · (2025) 11 BOM CK 1767

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971- Section 28Bombay Industrial Relations Act, 1946- Section 3(13)Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971- Section 44
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High Courts03 Nov 2025Dismissed

Sarvesh Vs Sakalnarayan J. Sharma

Bombay High Court · (2025) 11 BOM CK 1759

Constitution Of India, 1950- Article 226, 227Transfer of Property Act, 1882- Section 108Bombay Rent Act, 1947- Section 12, 13
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High Courts03 Nov 2025Disposed Of

Shiv Kumar I. Agarwal Vs Mehzabeen

Bombay High Court · (2025) 11 BOM CK 1758

Constitution Of India, 1950- Article 226, 227Presidency Small Cause Courts Act, 1882- Section 41Bombay Rent Act, 1947- Section 15(A)
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