Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(4), 17, 34Code of Civil Procedure-Order VII Rule 11(d)Constitution of India-Article 227

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High Courts06 Nov 2025Disposed Of

Progressive Convent School and Junior College Saraswati Shikshan Sanstha Vs The State Of Maharahstra & Ors.

Bombay High Court · (2025) 11 BOM CK 3007

Right of Children to Free and Compulsory Education Act, 2009-Section 12(1)(c), 12(2), 3, 2Societies Registration Act, 1860Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Chapter V

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High Courts06 Nov 2025Allowed

Babasaheb Bhimrao Magdum & Ors. Vs Union Of India & Ors.

Bombay High Court · (2025) 11 BOM CK 3006

Multi-State Co-operative Societies Act, 2002-Section 10, 11, 10(2)(zj), 10(2)(zk), 29, 45, 45-I, 45-L, 45 K(1), 84, 85(c)Multi-State Co-operative Societies (Amendment) Rules, 2023-Rule 19-M, 19-M(1), 19-M(14)Land Acquisition Act-Section 11(1)

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High Courts06 Nov 2025Allowed

Shri Vishwas Laxman Karande Vs The Hon'ble Minister For Co-operation & Ors.

Bombay High Court · (2025) 11 BOM CK 3005

Maharashtra Cooperative Societies Act, 1960-Section 35, 36, 152, 154, 165Maharashtra Cooperative Societies Rules, 1961-Rule 28, 29

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High Courts06 Nov 2025Dismissed

Gorakh Dagdu Maharnavar & Ors. Vs Jaganath Sawala Rajmane & Ors.

Bombay High Court · (2025) 11 BOM CK 3004

Code of Civil Procedure-Order XX Rule 12Consolidation Act-Section 20, 19, 21, 36-A, 36BLimitation Act-Article 65

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High Courts06 Nov 2025Dismissed

Shri. Ajay Mohite & Ors. Vs The Divisional Commissioner & Ors.

Bombay High Court · (2025) 11 BOM CK 3003

Maharashtra Village Panchayat Act, 1958-Section 14, 14(1)(J-3)Indian Forest Act, 1927-Section 26(1)(a)(h), 26(1), 26(a)(f), 63(b)Maharashtra Land Revenue Code-Section 49

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High Courts06 Nov 2025

Shivgonda Ramchandra Jadhav Vs Aslam BabalalMahat & Ors.

Bombay High Court · (2025) 11 BOM CK 3002

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High Courts06 Nov 2025Dismissed

Naeem Ahmad Gulab Mohmad Kazi & Anr. Vs Umesh Bhimashankar Jamadar & Ors.

Bombay High Court · (2025) 11 BOM CK 3001

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d)

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High Courts06 Nov 2025Dismissed

Chief Executive Officer & Anr. Vs K. S. Valsan

Bombay High Court · (2025) 11 BOM CK 3000

Code of Civil Procedure, 1908-Section 100

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High Courts06 Nov 2025Disposed Of

Sanjay Vasantrao Thakur Vs State of Maharashtra

Bombay High Court · (2025) 11 BOM CK 1775

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High Courts06 Nov 2025Disposed Of

Rohit Ramesh Palve Vs Tula Shankar Palave

Bombay High Court · (2025) 11 BOM CK 1774

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High Courts06 Nov 2025Allowed

Vishwa Chandubhai Patel Vs Union of India

Bombay High Court · (2025) 11 BOM CK 1773

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High Courts06 Nov 2025Allowed

Sandip Keda Garud Vs State of Maharashtra

Bombay High Court · (2025) 11 BOM CK 1772

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High Courts04 Nov 2025Dismissed

Vijaysinh Govindrao Nimbalkar Vs Amarsinh Govindrao Nimbalkar & Ors.

Bombay High Court · (2025) 11 BOM CK 2999

Code of Civil Procedure-Section 10

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High Courts04 Nov 2025Partly Allowed

Sonia Bhalchandra Godase & Ors. Vs The State Of Maharashtra & Ors.

Bombay High Court · (2025) 11 BOM CK 2998

Maharashtra Cooperative Societies Act, 1960-Section 101, 91, 154, 154(2)(A)Maharashtra Co-Operative Societies Rules 1961-Chapter VIIIA, Rule 86, 86-A, 86-B, 86-C, 86-D, 86-E, 86-F

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High Courts04 Nov 2025Dismissed

M/s. Pram Engineers Vs Haji Karim Abdul Shaikh

Bombay High Court · (2025) 11 BOM CK 2997

Civil Procedure Code, 1908-Order VI Rule 17

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High Courts04 Nov 2025Allowed

Sonia Bhalchandra Godase Vs State of Maharashtra

Bombay High Court · (2025) 11 BOM CK 1771

Maharashtra Cooperative Societies Act, 1960- Section 86, 91, 101, 154

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