High Courts21 Oct 2010Dismissed
Prajasattak Samajik Seva Sanstha Vs Superintendent of Police and Others
Bombay High Court · (2011) 1 ALLMR 330 : (2011) 5 BomCR 178 : (2011) 1 MhLj 223
Bombay Public Trusts Act, 1950 — Section 41C, 41C(1), 41C(2)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,508 of 3,665
High Courts21 Oct 2010
Mr. Pandit Krishna Murari Tiwari and his wife and Others Vs Chandru Gomes, (since deceased through his Legal heirs), Shri Raghu Gomes Alias Kerkar and Others
Bombay High Court · (2010) 10 BOM CK 0006
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 9
High Courts20 Oct 2010Allowed
Commr. of C. Ex. and Cus., Aurangabad Vs Specialty Polyfilms (I) P. Ltd
Bombay High Court · (2012) 26 STR 595
Central Excises and Salt Act, 1944 — Section 11(A)(C), 11A
High Courts20 Oct 2010Dismissed
Smt. Suglabai Jaishet and Onkar Jaishete Vs Rangrao (Since died through his L.Rs. Sitabai and Others) and Others
Bombay High Court · (2011) 1 ALLMR 858 : (2011) 6 BomCR 403
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 104, Order 21 Rule 105, Order 21 Rule 105(2), Order 21 Rule 106
High Courts20 Oct 2010Dismissed
Noushad Valappad Vs Sunayna Tarakad @ Sunayna Noushad Valappad
Bombay High Court · (2011) 1 ALLMR 311 : (2011) 5 BomCR 363 : (2011) 3 DMC 876 : (2011) 1 MhLj 239
High Courts20 Oct 2010Dismissed
State of Goa and The Executive Engineer Vs Shri Sonny Correia (since deceased) now his Widow Mrs. Hilda da Silva Correia
Bombay High Court · (2010) 10 BOM CK 0209
Land Acquisition Act, 1894 — Section 18, 4
High Courts20 Oct 2010
Balbhim Tapse Vs The State of Maharashtra
Bombay High Court · (2011) 1 ALLMR 867
High Courts20 Oct 2010
VHB Life Sciences Limited, formerly known as V.H. Bhagat and Co. and VHB Life Sciences Inc Vs Orchid Chemicals and Pharmaceuticals Limited
Bombay High Court · (2011) 7 ALLMR 604 : (2011) 1 MhLj 335
Arbitration and Conciliation Act, 1996 — Section 11, 11(12), 11(6), 2(1), 9Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 20Constitution of India, 1950 — Article 145
High Courts20 Oct 2010Dismissed
Maharashtra State Road Transport Corporation Vs Shivaji Kondiba Shinde
Bombay High Court · (2011) 2 ALLMR 272 : (2011) 6 BomCR 801 : (2011) 128 FLR 801 : (2011) 1 MhLj 290
High Courts20 Oct 2010Dismissed
Paras Collins Distilleries Pvt. Ltd. and Others Vs United Spirits Limited
Bombay High Court · AIR 2011 Bom 255 : (2011) 113 BOMLR 718 : (2011) 2 MhLj 328
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 21, 99Suits Valuation Act, 1887 — Section 11
High Courts20 Oct 2010Dismissed
Deputy Collector (L.A.) and The Executive Engineer, W.D. XIV (Roads), P.W.D. Vs Mrs. Lidia Barboza rep. by L.Rs. (Mr. Edgar Jose Narciso Barboza and Others)
Bombay High Court · (2010) 10 BOM CK 0019
Land Acquisition Act, 1894 — Section 4(1)
High Courts20 Oct 2010Allowed
Shapoorji Pallonji and Co. Ltd. Vs Commissioner of C. Ex., Pune-I
Bombay High Court · (2011) 263 ELT 206
Central Excises and Salt Act, 1944 — Section 35F
High Courts19 Oct 2010Dismissed
Commissioner of Income Tax Vs V.S. Dempo and Co. (P) Ltd.
Bombay High Court · (2011) 336 ITR 209 : (2011) 196 TAXMAN 193
Income Tax Act, 1961 — Section 260A, 40A, 40A(2)
High Courts19 Oct 2010Dismissed
Dilip Kharat Vs State of Maharashtra and Arun @ Namdeo Kundlik Kharat
Bombay High Court · (2011) 1 MhLj 888
Constitution of India, 1950 — Article 14, 15, 16, 16(2)
High Courts19 Oct 2010
Sardessai Engineering Works and Shri Prakash Balkrishna Sardessai Vs The Goa Coastal Zone Management Authority
Bombay High Court · (2010) 10 BOM CK 0230
High Courts19 Oct 2010Dismissed
Ujwala Pimple Vs The Maharashtra Fisheries Development Corporation Limited
Bombay High Court · (2011) 1 ALLMR 887 : (2011) 1 MhLj 292
Constitution of India, 1950 — Article 226
High Courts19 Oct 2010
Vijay Ramchandra Thopate and Ganpat Bhikaji Bamane Vs The State of Maharashtra The State of Maharashtra Vs Raju Umakant Baje and Sanjay Baban Devkar
Bombay High Court · (2010) 10 BOM CK 0186
Arms Act, 1959 — Section 25, 25(1B), 27, 3 , 39Bombay Police Act, 1951 — Section 135, 37, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 184, 220(1), 313, 428
High Courts19 Oct 2010
State of Goa and The Executive Engineer, Works Div. VI, P.W.D. Vs Jacinto M.F. Rodrigues
Bombay High Court · (2010) 10 BOM CK 0178
Land Acquisition Act, 1894 — Section 18, 4
High Courts19 Oct 2010Allowed
Variegate Realestate Private Limited Vs Tehmul R. Irani and Mehervan R. Irani
Bombay High Court · (2011) 113 BOMLR 449
High Courts19 Oct 2010Dismissed
Ganesh Radhesham Sharma Vs The State of Maharashtra
Bombay High Court · (2011) 1 DMC 779
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 104, 106, 11, 113APenal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A