High Courts21 Jul 2011Allowed
Mr. Edward Evan Pereira and Another Vs Mr. Goncalo Jose Agnelo and Another Shri Vinayak Ladu Naik Vs Village Panchayat of Velsao-Pale-Issoricim and Others Mr. Mario Lobo and Another Vs Shri Joseph Sequeira and Another Shri Laxman Candolkar Vs The Village Panchayat of Candolim
Bombay High Court · (2012) 114 BOMLR 554 : (2011) 5 MhLj 550
Civil Procedure Code, 1908 (CPC) — Section 100(A), 96, 98(2)Constitution of India, 1950 — Article 132, 133, 134, 225, 226Goa, Daman and Diu Judicial Commissioners Court (Declaration as High Court) Act, 1964 — Section 3, 8