High Courts04 Aug 2011Allowed
Dhanraj Natthuji Kale and Others Vs Govindrao Laxmanrao Choudhary and Others
Bombay High Court · (2012) 4 MhLj 956
Bombay Public Trusts Act, 1950 — Section 41A, 41D
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,426 of 3,665
High Courts04 Aug 2011
Y Kunjappan and Another Vs Chitralekha Tarachand Anandi and Others
Bombay High Court · (2012) BomCR(Cri) 283 : (2011) 4 Crimes 446 : (2012) 1 DMC 683
Bombay Registration of Marriages Act, 1953 — Section 14Criminal Procedure Code, 1973 (CrPC) — Section 498AHindu Marriage Act, 1955 — Section 2, 2(1), 9
High Courts04 Aug 2011Dismissed
CIT Vs Motta Construction P. Ltd.
Bombay High Court · (2011) 08 BOM CK 0174
Income Tax Act, 1961 — Section 153C, 269SS, 271D
High Courts04 Aug 2011Dismissed
Rajendra G. Shah Vs Maharashtra State Electricity Distributiohn Company Limited
Bombay High Court · (2011) 5 BomCR 25 : (2011) ELR 1475 : (2011) 5 MhLj 360
Civil Procedure Code, 1908 (CPC) — Section 47Electricity (Supply) Act, 1948 — Section 49Electricity Act, 2003 — Section 2(4), 62, 83
High Courts04 Aug 2011Allowed
Yunus Shah Vs Additional Commissioner, Amravati and others
Bombay High Court · (2012) 1 ALLMR 389 : (2012) 2 BomCR 405 : (2011) 5 MhLj 249
Bombay Village Panchayats Act, 1958 — Section 14(1)
High Courts04 Aug 2011
Satyanarayan Bisanlal Agarwal Vs State of Maharashtra and Others
Bombay High Court · (2011) 08 BOM CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Aug 2011
Seema Ajay Bhoosreddy (Dr.) Vs State of Maharashtra
Bombay High Court · (2011) 08 BOM CK 0047
Penal Code, 1860 (IPC) — Section 107, 306, 34
High Courts04 Aug 2011
Mangesh Kisanrao Dahe Vs State of Maharashtra and Another
Bombay High Court · (2012) BomCR(Cri) 114
Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 165
High Courts04 Aug 2011Dismissed
Commissioner of Income Tax Vs Motta Construction P. Ltd.
Bombay High Court · (2011) 338 ITR 66 : (2012) 20 TAXMAN 574
Income Tax Act, 1961 — Section 153C, 269SS, 271D
High Courts04 Aug 2011Dismissed
Retailers Association of India (RAI) Vs Union of India (UOI) and Others
Bombay High Court · (2011) 7 ALLMR 461 : (2011) 113 BOMLR 2777 : (2011) 243 CTR 201 : (2011) 187 ECR 39 : (2011) 5 MhLj 660 : (2011) 23 STR 561 : (2011) 32 STT 443 : (2011) 44 VST 387
CENVAT (Credit) Rules, 2004 — Rule 3Constitution of India, 1950 — Article 132, 14, 245, 246, 246(1)Factories Act, 1948 — Section 2
High Courts03 Aug 2011Dismissed
Harjeet Kaur Vs Arun Kumar Chandulal Pobaru and Another
Bombay High Court · (2012) 2 BC 308
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Aug 2011
Mr. Antanasio Monserrate Vs Respondent: CBI CBI''s office, Bambolim, Ilhas, Goa and State of Goa
Bombay High Court · (2011) 08 BOM CK 0196
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2011Dismissed
Babubhai @ Irfan A. Habib @ Bababhai Sheikh Vs State of Maharashtra
Bombay High Court · (2012) BomCR(Cri) 230
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 216, 309, 311Penal Code, 1860 (IPC) — Section 324, 325, 34, 506
High Courts03 Aug 2011Dismissed
Sandeep Dubele and Prakash Dubele Vs Janabai Dubele
Bombay High Court · (2011) 5 BomCR 1 : (2011) 6 MhLj 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 1
High Courts03 Aug 2011Dismissed
Ganesh Sakharam Kamble and Vinod Namdeo Salve Vs The State of Maharashtra
Bombay High Court · (2011) 08 BOM CK 0162
Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Aug 2011
Dewaltai Tulshidas Nandgawe Vs State of Maharashtra
Bombay High Court · (2012) BomCR(Cri) 258
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 34, 409, 420, 468
High Courts03 Aug 2011Dismissed
Satyawan J. Mahale Vs Union of India
Bombay High Court · (2011) 7 ALLMR 404 : (2012) 4 BomCR 279 : (2011) 6 MhLj 645
Railways Accidents (Compensation) Rules, 1990 — Rule 3(1), 3(2), 3(3)
High Courts03 Aug 2011Allowed
ICICI Bank Ltd. and International Assets Reconstruction Company Vs Jayant Vitamins Ltd.
Bombay High Court · (2011) 5 BomCR 280 : (2011) 166 CompCas 584 : (2011) 6 MhLj 338
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts03 Aug 2011
Dr. Feroze Homi Duggan Vs Jean Duggan
Bombay High Court · (2011) 5 BomCR 294 : (2011) 113 BOMLR 2860 : (2011) 6 MhLj 516
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3AHigh Court (Original Side) Rules — Rule 375Succession Act, 1925 — Section 61, 63
High Courts03 Aug 2011
Shivaji Shrimant Mandale , Ramchandra @ Dada Sukhadev Jadhav and Pandurang Sukhdev Jadhav Vs The State of Maharashtra
Bombay High Court · (2011) 113 BOMLR 2686 : (2011) CriLJ 4786
Penal Code, 1860 (IPC) — Section 302, 307, 323, 34