High Courts30 Aug 2011
Mr. Mauro Damaso E.X.P. Rebello Vs Smt. Philomena Pegado and 2 others. Maj. (Retd). Kehar Singh (since deceased) Through his wife Indrajit Kaur (since deceased)through heir and legal representatives Vs Mr. Velentino Xavier Pereira, (since deceased) Through LRs. Mr. Otto Jaime Hamilton P. De Souza and another Vs Pandurang Vishnu Mahatme Mr. Venkatesh Mahendrakar Vs Shri Joao Vincente Fernandes (since deceased) through two L.Rs.
Bombay High Court · (2011) 08 BOM CK 0200
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Maharashtra Co-operative Societies Act, 1960 — Section 91