High Courts11 Oct 2011
Indusind Media and Communications Ltd. Vs Union of India
Bombay High Court · (2012) 276 ELT 447
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,406 of 3,665
High Courts11 Oct 2011Dismissed
Maria Augusta Fatima Celia De Azaredo Silveira and Smt. Maria Fatima Ivete De Azaredo Silveira Vs Mrs. Verodiana Vas e Azaredo and Others
Bombay High Court · (2011) 10 BOM CK 0014
High Courts10 Oct 2011
Natco Pharma Limited and Another Vs Merck KGaA and Another
Bombay High Court · (2012) 52 PTC 298
Trade Marks Act, 1999 — Section 28(1), 29, 34
High Courts10 Oct 2011
Anand @ Bhausaheb Yuvraj Patil and Smt. Lilabai Yuvraj Patil Vs The State of Maharashtra
Bombay High Court · (2012) BomCR(Cri) 245
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 316, 323, 34, 498A
High Courts10 Oct 2011
Ajaykumar Yadaorao Nikhar Vs State of Maharashtra and Others
Bombay High Court · (2012) 1 ALLMR 280 : (2012) 3 BomCR 223 : (2012) 114 BOMLR 523
Constitution of India, 1950 — Article 14, 141, 15, 16, 245
High Courts10 Oct 2011
Comunidade Of Loliem,Loliem, Canacona-Goa Vs Anandibai Purshottam Prabhudessai and Others
Bombay High Court · (2011) 10 BOM CK 0149
Land Acquisition Act, 1894 — Section 11, 30, 4
High Courts10 Oct 2011
Shri Inacio D'' Souza Vs State of Goa and Shri Diago Ribeiro
Bombay High Court · (2011) 10 BOM CK 0148
High Courts10 Oct 2011Disposed Off
President Trade and Exim Corporation and Another Vs State of Maharashtra and Others
Bombay High Court · (2013) 61 VST 455
Constitution of India, 1950 — Article 226
High Courts10 Oct 2011
Shivaji Dnyandeo Patil and Another Vs The Medical Council of India and Others
Bombay High Court · (2012) 2 ALLMR 531 : (2012) 4 BomCR 344 : (2011) 113 BOMLR 3635
Indian Medical Council Act, 1956 — Section 10A, 13, 13(4A), 25(1)
High Courts10 Oct 2011Dismissed
Pushpalata Gopal Worlikar Vs Mr. Ranjitsing Sharma, Commissioner of Police and Others
Bombay High Court · (2012) 4 ALLMR 641 : (2012) 1 BomCR 809 : (2012) 1 MhLj 122
Constitution of India, 1950 — Article 226
High Courts10 Oct 2011
Manju Narendra Gupta Vs Meenakshi Ashok Patil and Others
Bombay High Court · (2012) 4 ALLMR 365 : (2012) 4 BomCR 809 : (2012) 1 MhLj 706
Bombay Court Fees Act, 1959 — Section 14(1), 6(4), 8Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(1), Order 14 Rule 2(2), Order 7 Rule 10
High Courts07 Oct 2011
Mr. Debasis Bhattacharya Vs State and Public Prosecutor, Panaji, Goa
Bombay High Court · (2011) 10 BOM CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 149, 227, 285, 304, 304A
High Courts07 Oct 2011
Hetal Enterprises Vs New India Assurance Co. Ltd.
Bombay High Court · (2012) 1 ALLMR 252 : (2012) 1 BomCR 44 : (2012) 1 CivCC 346 : (2011) 6 MhLj 661
Evidence Act, 1872 — Section 35, 39Limitation Act, 1963 — Article 15, 18
High Courts07 Oct 2011Allowed
Shri N.S. Verlekar, Smt. Jayshree R.S. Kakodkar, Shri Sandesh R.S. Kakodkar and Smt. Reema S.S. Kakodkar Vs Shri Sajro Babi Gaude alias Gauka, Shri Domingo Minguel Valado, Mrs. Arnapuma Phandhari Patil and State of Goa
Bombay High Court · (2011) 10 BOM CK 0093
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 10(4)
High Courts07 Oct 2011
M/s. Noble Resources and Trading India Pvt. Ltd. Vs Union of India and others
Bombay High Court · (2012) 1 ALLMR 215 : (2011) 6 BomCR 523 : (2012) 276 ELT 3
Foreign Trade (Development and Regulation) Act, 1992 — Section 4, 5, 6
High Courts07 Oct 2011
M/s. Hanuman Lawande and Associates Vs Mr. Datta Gajanan Gaundolcar and Others
Bombay High Court · (2011) 10 BOM CK 0049
High Courts07 Oct 2011Dismissed
Shri Anand P. Dhavaskar Vs State of Goa and Others
Bombay High Court · (2011) 10 BOM CK 0039
High Courts07 Oct 2011Allowed
Piedade Fernandes Vs Charlene Leitao, H. No. 352/AMondo, Benaulim, Salcete, Goa
Bombay High Court · (2012) 2 BomCR 178 : (2012) 1 CivCC 315 : (2012) 1 MhLj 317
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts07 Oct 2011
Mr. Premanand Shankar Dodamani Vs State of Goa and Police Inspector, Vasco da Gama Police Station, Vasco da Gama.
Bombay High Court · (2011) 10 BOM CK 0025
Penal Code, 1860 (IPC) — Section 149, 304, 34
High Courts07 Oct 2011
Mr. K. Sambasiva Rao Vs State and Public Prosecutor, High Court of Bombay at Goa, Panaji, Goa
Bombay High Court · (2011) 10 BOM CK 0024
Penal Code, 1860 (IPC) — Section 149, 304, 34