High Courts28 Mar 2012Dismissed
Vinod M. Chitalia Vs Union of India
Bombay High Court · (2012) 114 BOMLR 2112
Customs Act, 1962 — Section 108, 127H, 127JForeign Exchange Management Act, 1999 — Section 3, 35Penal Code, 1860 (IPC) — Section 193, 228
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,354 of 3,665
High Courts28 Mar 2012Dismissed
Sanjay Dattu Kamble Vs State of Maharashtra and Others
Bombay High Court · (2013) BomCR(Cri) 73
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 323, 34, 504Protection of Civil Rights Act, 1955 — Section 7(1)(d)
High Courts28 Mar 2012
Rajendra Vs Government of Maharashtra and The Special Inspector General of Police, Nanded Range, Nanded Mangesh Satyaprakash Mahindrakar and Others Vs The State of Maharashtra and The Special Inspector General of Police, Nanded Range, Nanded Shilpa Nareshrao Madhekar and Anita Vs The State of Maharashtra and The Inspector General of Police, Training and Special Units, Maharashtra State, Mumbai The State of Maharashtra and The Inspector General of Police (Training and Special Units),M.S., Mumbai Vs Anita and Shilpa Nareshrao Madhekar The State of Maharashtra and The Special Inspector General of Police, Nanded Range, Nanded Vs Shri Mangesh Satyaprakash Mahindrakar and Others
Bombay High Court · (2012) 4 ALLMR 293 : (2012) 114 BOMLR 1622 : (2012) 4 MhLj 505
Administrative Tribunals Act, 1985 — Section 21, 21(1), 21(2), 21(3)Constitution of India, 1950 — Article 14, 16
High Courts28 Mar 2012
The Commissioner of Income Tax 25, C/11, Room No. 209, 2nd Floor, Pratyaksha Kar Bhavan, Bandra Kurla Complex, Bandra (East), Mumbai - 400051 Vs M/s. Vandana Properties, 602B, Prem Nagar, Off. SV P Road, Borivali (West), Mumbai - 400092
Bombay High Court · (2012) 3 BomCR 531 : (2012) 114 BOMLR 1159 : (2012) 254 CTR 258 : (2013) 353 ITR 36 : (2012) 206 TAXMAN 584
Income Tax Act, 1961 — Section 10(23G), 2, 80IB(10)Income Tax Act, 1988 — Section 133A
High Courts28 Mar 2012Disposed Off
The Commissioner of Income Tax-7 Vs M/s. Reliance Communications Infrastructure Ltd.
Bombay High Court · (2012) 207 TAXMAN 219
Income Tax Act, 1961 — Section 143(3), 260A, 36(1)
High Courts28 Mar 2012Dismissed
Commissioner of Income Tax, Panaji, Goa Vs Automobile Corporation of Goa Ltd.
Bombay High Court · (2012) 206 TAXMAN 640
Central Excises and Salt Act, 1944 — Section 35GCivil Procedure Code, 1908 (CPC) — Order 41 Rule 37, Order 47 Rule 1, 100, 100, 101Income Tax Act, 1961 — Section 260A
High Courts28 Mar 2012
Indoworth India Ltd. Vs Commissioner of Customs and Central Excise
Bombay High Court · (2013) 195 ECR 371 : (2012) 284 ELT 487 : (2013) 22 GSTR 60
High Courts27 Mar 2012
Yugalkishore Maniklal Bhattad (HUF), through its Karta Yugalkishore Bhattad Vs Shrikrishna Gupta, Proprietor, M/s Maharashtra Lime Trading Company, Chuna Oli, Maskasath, Itwari, Nagpur
Bombay High Court · (2013) 1 BomCR(Cri) 833
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Laws (Amendment) Act, 1988 — Section 138, 139, 140, 141, 142
High Courts27 Mar 2012
Baun Foundation Trust Vs Chief Commissioner of Income Tax1 and another
Bombay High Court · (2012) 3 ALLMR 882 : (2013) 1 BomCR 610 : (2012) 4 MhLj 451
Bombay Public Trusts Act, 1950 — Section 10(22A), 10(23C), 11
High Courts27 Mar 2012
Umesh Chopde Vs State of Maharashtra and Vinod Jagnnath Aswar
Bombay High Court · (2012) BomCR(Cri) 696 : (2012) CriLJ 3142
Constitution of India, 1950 — Article 13, 13(3), 19, 19(1), 77National Honours Act, 1971 — Section 2
High Courts27 Mar 2012Dismissed
State of Maharashtra Vs Ramkrushna Punjabi Bobde
Bombay High Court · (2012) BomCR(Cri) 255
Maharashtra Land Revenue Code, 1966 — Section 150(2)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts27 Mar 2012Allowed
Francis Devid Batise Vs The State of Maharashtra
Bombay High Court · (2012) 03 BOM CK 0218
Penal Code, 1860 (IPC) — Section 302, 304, 307, 34, 498
High Courts27 Mar 2012
The Bank of New York Mellon Vs Zenith Infotech Ltd. and Others
Bombay High Court · (2012) 4 ALLMR 133 : (2012) 114 BOMLR 2486
Companies Act, 1956 — Section 173(2)
High Courts27 Mar 2012Allowed
Ramesh Walsange, Suresh Walsange and Malanbai Vs The State of Maharashtra
Bombay High Court · (2013) 2 ABR 455 : (2012) BomCR(Cri) 782 : (2012) 114 BOMLR 1198
Penal Code, 1860 (IPC) — Section 302, 307, 34, 498A
High Courts27 Mar 2012
People''s Movement of Civic Action and Goa Foundation Vs Goa Coastal Zone Management Authority, with office at Saligao Seminary, Saligao-Goa and Others
Bombay High Court · (2012) 03 BOM CK 0123
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 11, 11Constitution of India, 1950 — Article 32Environment (Protection) Rules, 1986 — Rule 5(d)
High Courts27 Mar 2012Partly Allowed
The Commissioner of Income Tax Vs V.M. Salgaonkar and Brothers Ltd. Salgaonkar House, F.L. Gomes Road, Vascoda Gama. The Income Tax Appellate Tribunal Panaji Bench, Aayakar Bhavan, Patto Plaza, Panaji, Goa
Bombay High Court · (2012) 114 BOMLR 1975 : (2012) 253 CTR 59 : (2012) 208 TAXMAN 244
Customs Act, 1962 — Section 28, 29, 30, 32, 32(2)Income Tax Act, 1961 — Section 142(1), 142(2), 143(1), 260A, 44AB
High Courts27 Mar 2012Dismissed
Mrs. Ana Alexandrina Gonsalves Vs Mr. Durganand R. Sawardekar
Bombay High Court · (2012) 4 MhLj 731
High Courts27 Mar 2012Allowed
Rashtriya Chemicals and Fertilizers Ltd. Vs J.S. Ocean Liner Pte. Ltd.
Bombay High Court · (2012) 114 BOMLR 1446
Arbitration and Conciliation Act, 1996 — Section 18, 28(1), 28(3), 34, 34(2)Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Contract Act, 1872 — Section 73
High Courts27 Mar 2012
Bombay Stock Exchange Limited Vs Deputy Director of Income Tax (Exemption) - 1(2) and others
Bombay High Court · (2012) 114 BOMLR 2061
Income Tax Act, 1961 — Section 143(3), 148
High Courts27 Mar 2012
Vas Infrastructure Limited Vs Jaydeep Apartment CHS Ltd. and Others
Bombay High Court · (2012) 3 BomCR 498
Arbitration and Conciliation Act, 1996 — Section 9Bombay High Court (Original Side) Rules, 1980 — Rule 803EBrihanmumbai Municipal Corporation Act, 1888 — Section 354