High Courts27 Jun 2012
Kashinath Sukhlal Patil Vs Vazirabai Karimoddin Shaikh (Smt.)
Bombay High Court · (2012) 5 BomCR 690 : (2012) 6 MhLj 922
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14, 29, 31A(C), 32, 32(p)
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Bombay High Court judgments
73,288 judgments · page 1,332 of 3,665
High Courts27 Jun 2012
Shrirang Harikishan Agrawal Vs M/s. Asha Electric Stores, Latur and M/s. Ramkrishna Printing Press
Bombay High Court · (2012) 6 ALLMR 186 : (2012) 6 MhLj 694
High Courts27 Jun 2012Allowed
Sau. Shailaja Rajendra Badwaik, Sau. Sunita Moreshwar Mhaske and Sau. Swati Mahajan Vs Hon''ble Minister, Department of State Excise, Mantralaya, Mumbai-32, Commissioner, State Excise, Maharashtra State, Old Custom House, 2nd Floor, Fort, Mumbai. The Collector, State Excise, Nagpur. And M/s Hotel Shobha
Bombay High Court · (2012) 06 BOM CK 0067
Bombay Prohibition Act, 1949 — Section 138Constitution of India, 1950 — Article 21, 47
High Courts27 Jun 2012
The Executive Engineer, Nandur Madhmeshwar Canal Division Vaijapur Vs The State of Maharashtra, The Special Land Acquisition Officer Jaikwadi Project No.2, Collector Office, Aurangabad, Subhadrabai Bhosale, (Died through her L.Rs.) and Wahubai Narode
Bombay High Court · (2012) 06 BOM CK 0065
Land Acquisition Act, 1894 — Section 18, 28A
High Courts27 Jun 2012Dismissed
Shri. Kashinath Patil Vs Smt. Vazirabai Shaikh
Bombay High Court · (2012) 06 BOM CK 0048
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 14, 29, 31A(C), 32, 32(p)
High Courts27 Jun 2012
Mehboob Sheikh Vs Executive Engineer, Agriculture Construction Division, Nagpur and Sub-Divisional Officer, EGS, (Public Works Department), Sub-Division, Parseoni, Tah.Parseoni, Distt.: Nagpur
Bombay High Court · (2012) 134 FLR 1082 : (2013) 1 SCT 244
Industrial Disputes Act, 1947 — Section 25B, 25F
High Courts27 Jun 2012Allowed
Iqbal Sikandar Pathan Vs Commissioner of Police and Others
Bombay High Court · (2012) BomCR(Cri) 669
Constitution of India, 1950 — Article 226
High Courts26 Jun 2012
Commissioner of Central Excise and Customs Vs EMI Transmission Ltd.
Bombay High Court · (2013) 292 ELT 329
High Courts26 Jun 2012
Mrs. Maria Zita Afonso and Mr. Christopher Pedrinho Po Vs The Mapusa Urban Co-operative Bank/Bank of Goa Ltd. and Others
Bombay High Court · (2012) 06 BOM CK 0147
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11
High Courts26 Jun 2012
The State of Maharashtra Vs Ramesh Mahipati Randiwe Ramesh Mahipati Randiwe Vs The State of Maharashtra Government Pleader, High Court, Mumbai (A.S.)
Bombay High Court · (2012) BomCR(Cri) 197 : (2012) 114 BOMLR 2331
Criminal Procedure Code, 1973 (CrPC) — Section 164, 216, 313, 360, 366Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 307, 323, 324
High Courts26 Jun 2012Allowed
Mohammed Ashfaq Hallare Vs The State of Maharashtra
Bombay High Court · (2012) BomCR(Cri) 49
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1)(i)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108
High Courts26 Jun 2012Dismissed
Kedar Ramakant Kakodkar Vs Auduth Timblo
Bombay High Court · (2012) 06 BOM CK 0050
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts26 Jun 2012
Shri M.B. Usgaonkar Vs Land Acquisition Officer, P.W.D. Cell, Altinho, Panaji Goa and The Executive Engineer, Works Division XVIII (R), Ponda Goa Land Acquisition Officer, PWD Cell Altinho, Panaji Goa and The Executive Engineer, WD XVIII, (Roads), P.W.D., Ponda Goa Vs Shri M. B. Usgaonkar, Through his power of attorney, Shital S. P. Nachinolkar
Bombay High Court · (2012) 06 BOM CK 0043
Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts26 Jun 2012
Maharashtra State Road Development Corporation Ltd. Vs Jog Engineering Ltd. Jog Engineering Ltd. Vs Maharashtra State Road Development Corporation Ltd.
Bombay High Court · (2012) 06 BOM CK 0015
Arbitration and Conciliation Act, 1996 — Section 34
High Courts26 Jun 2012Allowed
Shaikh Abdul Razak and Others Vs Shaikh Kassam and Others
Bombay High Court · (2013) 2 BomCR 656
Land Acquisition Act, 1894 — Section 30
High Courts26 Jun 2012
Commissioner of Central Excise Vs Ajinkya Enterprises
Bombay High Court · (2013) 294 ELT 203
High Courts25 Jun 2012Dismissed
Commissioner of Cus. (Export), Mumbai Vs Surbhit Impex Pvt. Ltd.
Bombay High Court · (2012) 286 ELT 500 : (2013) 18 GSTR 255
Customs Act, 1962 — Section 111(m), 112(a), 114A, 119(m), 125
High Courts25 Jun 2012Allowed
National Insurance Co. Ltd. and Another Vs Parbatabai alias Parvatabai Ramdas Ramteke and Others
Bombay High Court · (2012) 6 BomCR 80
Motor Vehicles Act, 1988 — Section 173
High Courts25 Jun 2012
Commissioner of Customs (Preventive) Vs Tararam Prajapati
Bombay High Court · (2013) 289 ELT 110
Customs Act, 1962 — Section 108, 123