Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 304B, 306, 323, 34, 498A

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High Courts31 Oct 2012Dismissed

Sanjeev Bishnudev Mishra Vs State of Maharashtra and Others

Bombay High Court · (2013) 2 BomCR(Cri) 457

Constitution of India, 1950 — Article 22(2), 226Criminal Procedure Code, 1973 (CrPC) — Section 100(5), 154, 160, 177, 186Penal Code, 1860 (IPC) — Section 120(B), 170, 171, 406, 420

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High Courts30 Oct 2012

Mr. Ankit Sushil Kumar Goyal Vs The State of Maharashtra and Another

Bombay High Court · (2013) ALLMR(Cri) 860

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13BInformation Technology Act, 2000 — Section 66(A), 66(C), 67

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High Courts30 Oct 2012Dismissed

Commissioner of Income Tax-2, Aayakar Bhavan, M.K. Road, Mumbai-400020 Vs Upendra T. Kapadia, Laxmi Niwas, 37, L. Jagmohandas Marg, Mumbai-400036

Bombay High Court · (2013) 256 CTR 201 : (2013) 213 TAXMAN 384

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Companies Act, 1956 — Section 4AIncome Tax Act, 1961 — Section 11, 11(5), 11(5)(iii), 260A, 43B

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High Courts30 Oct 2012Dismissed

M/s. P.C.V. Traders, Prop. Ms. Priti Chandrakant Vora, 10/B, Shashitara Apartments, S.V. Patel Road, Borivali (West), Mumbai 400103 Vs Kapol Cooperative Bank Limited, Multi State Cooperative Bank Ltd. Ground Floor, Rolex Apartments, S.V. Road, Malad (West), Mumbai 400064

Bombay High Court · (2013) 1 MhLj 364

Arbitration and Conciliation Act, 1996 — Section 33(4), 34, 34(1), 34(3)Limitation Act, 1963 — Section 2(j), 29(2), 4, 5

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High Courts30 Oct 2012

Suraj Kumar Jha Vs State and Others

Bombay High Court · (2012) 10 BOM CK 0179

Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 189, 307, 34, 353, 506(i)

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High Courts30 Oct 2012

Swayambhu Construction Pvt. Ltd. Konark Apartments, Dhantoli, Nagpur Vs Dhrupada Watekar, Pandurang Watekar, Both and United India Insurance Company Limited, Dr. Bhongade Bhavan, Main Road, Wardha

Bombay High Court · (2012) 10 BOM CK 0177

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High Courts30 Oct 2012

The New India Assurance Company Limited Vs Smt. Sunita Patil and Others

Bombay High Court · (2012) 10 BOM CK 0175

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High Courts30 Oct 2012Allowed

CTR Manufacturing Industries Limited Vs Sergi Transformer Explosion Prevention Technologies Private Limited

Bombay High Court · (2013) 1 ABR 308 : (2013) 1 ALLMR 153 : (2013) 1 MhLj 908

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 6 Rule 16Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 340, 340(1), 482Penal Code, 1860 (IPC) — Section 191, 193, 209

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High Courts30 Oct 2012