High Courts22 Nov 2012
Pravin Sheshrao Bhalerao Vs State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 1259
Penal Code, 1860 (IPC) — Section 294, 354, 376, 506
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,280 of 3,665
High Courts22 Nov 2012
Sudhir Raviraj Choudhary Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 175
Bombay Police Act, 1951 — Section 56, 56(1)(a)(b), 59, 7Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts22 Nov 2012
Ved Prakash Gupta Vs Mumbai Housing and Area Development Board and Others
Bombay High Court · (2013) 2 BomCR 603
Constitution of India, 1950 — Article 226
High Courts22 Nov 2012
Rafiq Khalil Chand Gavandi and Others Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 115 : (2013) 3 BomCR(Cri) 590
Penal Code, 1860 (IPC) — Section 304B, 306, 309, 34, 498A
High Courts22 Nov 2012
Mrs. Tarabai Raghunath Sankhe Vs Smt. Sheetal Ravindra Sankhe and Another
Bombay High Court · (2013) ALLMR(Cri) 32
Penal Code, 1860 (IPC) — Section 323, 34, 406, 498A, 504
High Courts22 Nov 2012Allowed
Bapu @ Samadhan Suryabhan Nikam Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 22 : (2013) 3 BomCR(Cri) 588
Penal Code, 1860 (IPC) — Section 307, 363, 364
High Courts22 Nov 2012
Smt. Rekha Pusdekar, Ku. Dolly Bhagwatraoji Pusdekar, Sushil Pusdekar and Ku. Priyanka Pusdekar Vs Malyadri Narasimhulu, Madhukar Atram and Oriental Insurance Company Limited
Bombay High Court · (2013) ACJ 2104 : (2013) 1 ALLMR 589 : (2013) 2 MhLj 218
High Courts22 Nov 2012
M/s. Tien Yuan India Pvt. Ltd. Bhatawar, 6th Floor, 229 Nariman Point, Mumbai - 400021 Vs The Commissioner of Central Excise Belapur Commissionerate
Bombay High Court · (2012) 11 BOM CK 0065
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 2010 — Section 74
High Courts22 Nov 2012
Mr. H.K. Taneja and Others Vs Mr. Bipin Ganatra
Bombay High Court · (2013) 1 ALLMR 613 : (2013) 1 MhLj 783
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 12 Rule 6, Order 14 Rule 1, Order 15 Rule 1Penal Code, 1860 (IPC) — Section 192, 193, 196, 211, 405
High Courts22 Nov 2012Dismissed
Tanaji Rambhau Shinde, convict No. C/-14349, presently lodged at Yerawada Central Prison, Yerawada, Pune-411006 Vs The State of Maharashtra
Bombay High Court · (2013) 2 ABR 770 : (2013) 2 BomCR(Cri) 774
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts22 Nov 2012
Nisar @ Nigro Bashir Ahmed Khan Vs Dy. Commissioner of Police and Others
Bombay High Court · (2013) ALLMR(Cri) 122 : (2013) 3 BomCR(Cri) 566
Bombay Police Act, 1951 — Section 56(1)(a)(b), 59
High Courts22 Nov 2012
Ravindra Vs Sau. Shobha Krushnakumar Patil
Bombay High Court · (2013) ALLMR(Cri) 1607
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts22 Nov 2012Dismissed
Gangadhar Vithobaji Kayande Patil Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 871 : (2013) 2 BomCR(Cri) 666
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120, 201, 34, 405, 406
High Courts21 Nov 2012Dismissed
LKP Finance Ltd. Vs International Asset Reconstruction Co. Pvt. Ltd.
Bombay High Court · (2013) 1 ALLMR 286 : (2013) 1 MhLj 743 : (2013) 1 RCR(Rent) 444
Companies Act, 1956 — Section 132Transfer of Property Act, 1882 — Section 65A
High Courts21 Nov 2012Dismissed
Balasaheb Rangnath Waghmare, C. No. 4405, Presently confined in Nashik Road Central Prison (N.R.C.P.), Nashik Road-422101 (Maharashtra) Vs The State of Maharashtra
Bombay High Court · (2012) 11 BOM CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 498A
High Courts21 Nov 2012Allowed
Dattatraya and Another Vs The State of Maharashtra and Another
Bombay High Court · (2013) 3 ABR 1332 : (2013) ALLMR(Cri) 914
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 420, 463, 464, 465
High Courts21 Nov 2012Dismissed
M/s. ABG Ports Limited Vs M/s. PSA International Pte Limited, Bank of Baroda and The Board of Trustees of the Jawaharlal Nehru Port Trust
Bombay High Court · (2013) 1 ABR 244 : (2012) 114 BOMLR 4006
Contract Act, 1872 — Section 124, 17, 43
High Courts21 Nov 2012
Ashok Mahadevan and Others Vs The Divisional Joint Registrar and Others
Bombay High Court · (2013) 2 ALLMR 790 : (2013) 1 MhLj 689
Constitution of India, 1950 — Article 226Maharashtra Co-operative Societies Act, 1960 — Section 146, 148
High Courts21 Nov 2012Allowed
Sonaji and Another Vs State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 182
Penal Code, 1860 (IPC) — Section 302, 34, 394, 414
High Courts21 Nov 2012Dismissed
Shaikh Harun Shaikh Chhotu Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 112
Penal Code, 1860 (IPC) — Section 307, 326, 452