High Courts04 Dec 2012Dismissed
Suresh Navsa Ghatal Vs The State of Maharashtra and Another
Bombay High Court · (2012) 12 BOM CK 0051
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,277 of 3,665
High Courts04 Dec 2012
Shardabai Dhondiram Mane Vs The State of Maharashtra
Bombay High Court · (2012) 12 BOM CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 302, 326, 34
High Courts04 Dec 2012Allowed
Manish Madnani Vs Tata Motors Finance Ltd. and Another
Bombay High Court · (2013) 4 BomCR 693
Arbitration Act, 1940 — Section 34
High Courts03 Dec 2012Dismissed
Dalpatsiha Ganeshsiha Rajput Vs State of Maharashtra
Bombay High Court · (2013) 1 ABR 667 : (2013) BomCR(Cri) 1
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302
High Courts03 Dec 2012
Shri Mohamad Siddiki Haji Moha Shafi @ Ansari Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 18
Bombay Police Act, 1951 — Section 55, 56, 56(b), 57, 57A
High Courts03 Dec 2012
The Maharashtra Public Service Commission Vs Tejrao Bhagaji Gadekar and The State of Maharashtra
Bombay High Court · (2013) 4 MhLj 91
High Courts03 Dec 2012Dismissed
Abdul Wahid Vs State of Maharashtra and Another
Bombay High Court · (2013) 1 ABR 340 : (2013) ALLMR(Cri) 816 : (2013) BomCR(Cri) 102
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Maharashtra Scheduled Castes, Scheduled Tribes, De-notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes and Special Backward Category (Regulation of Issuance and Verification of) Caste Certificate Act, 2000 — Section 11, 11(2)Penal Code, 1860 (IPC) — Section 304B, 379, 420, 468, 471
High Courts03 Dec 2012Dismissed
Commissioner of Income Tax-II Vs Smt. Padma S. Bora
Bombay High Court · (2013) 255 CTR 1 : (2013) 355 ITR 368 : (2013) 214 TAXMAN 505
Income Tax Act, 1961 — Section 260A, 80JJA
High Courts03 Dec 2012Disposed Off
Maharashtra Public Service Commission Vs Tejrao Bhagaji Gadekar and Another
Bombay High Court · (2013) 4 MhLj 91
High Courts30 Nov 2012Dismissed
Jayawantrao Pundlikrao Jadhav and Shivaji Laxman Sahane Vs Election Commissioner and Others
Bombay High Court · (2012) 11 BOM CK 0137
Representation of the People Act, 1951 — Section 117, 66, 81, 82, 82(a)
High Courts30 Nov 2012
Hindurao Ganpati Mandhre Vs Mahadeo Vittal Mandhre and Another
Bombay High Court · (2013) 2 ABR 1158 : (2013) 1 ALLMR 293 : (2013) 1 MhLj 723
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31, 32, 32F, 32F(a), 32F(b)
High Courts30 Nov 2012
Shri Kadar Sattar Solanki Vs The State of Maharashtra and Others
Bombay High Court · (2013) 2 BomCR(Cri) 66
Bombay Police Act, 1951 — Section 112, 117Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 130(1), 130(3), 158, 177, 21(17)
High Courts30 Nov 2012
Bhima Vs The State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 588 : (2013) ALLMR(Cri) 904 : (2013) 2 BomCR(Cri) 820
High Courts30 Nov 2012Dismissed
Shri Somanath Radhakrishna More (Shimpi) Vs Smt. Ujjawala Sudhakar Pawar, Digamber Ramchandra Mahale (shimpi) since deceased through legal heirs: (Rajendra Digamber Mahale and Others), Smt. Bhagirathabai Trimbak Mahale and Pandurang Punja thete
Bombay High Court · (2013) 1 ALLMR 604 : (2013) 1 MhLj 709
Hindu Succession Act, 1956 — Section 23, 6
High Courts30 Nov 2012
Shri Ramesh Mahadeo Dhakate Vs Union of India, Ministry of Communication and Information Technology, Department of Post, Dak Bhawan, Sansad Marg, New Delhi and Department of Post (India) Office of Chief Postmaster General, Maharashtra Circle, Mumbai
Bombay High Court · (2013) 1 ALLMR 397
High Courts30 Nov 2012Dismissed
Vishnu Rama Shid Vs The State of Maharashtra
Bombay High Court · (2013) 2 BomCR(Cri) 745
Penal Code, 1860 (IPC) — Section 201, 302
High Courts30 Nov 2012
Jagan Ganpatrao Taklikar Vs Union of India, Ministry of Labour and Employment, Shramshakti Bhawan, New Delhi, The Chairman, Central Board of Workers Education, Mumbai and The Director, Central Board of Workers Education, North Ambazari Road, Nagpur
Bombay High Court · (2013) 1 ALLMR 382 : (2013) 1 MhLj 879
High Courts30 Nov 2012
Shankar Ramrao Rangnekar Vs Narayan Sakharam Sawant and Others
Bombay High Court · (2013) 2 ALLMR 219 : (2013) 1 MhLj 706
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 1(B), 32A, 32K, 32K(1A), 32K(3)
High Courts30 Nov 2012Dismissed
SBI Global Factors Ltd. Vs M/s. K. Sera Sera Production Ltd.
Bombay High Court · (2013) 1 ALLMR 785
Companies Act, 1956 — Section 433(e), 434(1)(a), 439Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Nov 2012Dismissed
State Vs Naresh Shigaonkar and Others State Vs Sushant Naik
Bombay High Court · (2013) 1 ABR 262 : (2013) ALLMR(Cri) 1291
Criminal Procedure Code, 1973 (CrPC) — Section 391Penal Code, 1860 (IPC) — Section 120B, 143, 147, 149, 323