High Courts17 Jan 2013
M/s Girdhar Creations and Others Vs Baban Baburao Rathare and Others Balu Baburao Rathare and Others Vs M/s Girdhar Creations and Others
Bombay High Court · (2013) 3 BomCR 831
Specific Relief Act, 1963 — Section 20
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,262 of 3,665
High Courts17 Jan 2013Disposed Off
Apar Industries Ltd. Vs Joint Director General of Foreign Trade
Bombay High Court · (2017) 345 ELT 98
High Courts17 Jan 2013
Commissioner of Income Tax Vs Supreme Industries Ltd.
Bombay High Court · (2013) 01 BOM CK 0250
High Courts17 Jan 2013
Apar Industries Ltd. Vs Joint Director General of Foreign Trade and Others
Bombay High Court · (2013) 23 GSTR 192
High Courts17 Jan 2013Dismissed
Director of Income Tax Vs Hongkong and Shanghai Banking Co. Ltd.
Bombay High Court · (2013) 01 BOM CK 0242
High Courts17 Jan 2013Disposed Off
Mrs. Philomena D''Souza Vs Mr. John Janus Barreto
Bombay High Court · (2013) 4 ALLMR 856 : (2013) 3 BomCR 629 : (2013) 5 MhLj 220
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 20Constitution of India, 1950 — Article 227
High Courts17 Jan 2013Dismissed
Mahadeo Vs Neelawati @ Pradnya and Others
Bombay High Court · (2013) ALLMR(Cri) 2048 : (2013) 3 DMC 208
Criminal Procedure Code, 1973 (CrPC) — Section 125Income Tax Act, 1961 — Section 2(14), 48, 49, 55(2)(b)Protection of Women From Domestic Violence Act, 2005 — Section 12, 20(d), 36
High Courts17 Jan 2013
Suresh Vs Vinod and Another
Bombay High Court · (2013) ALLMR(Cri) 1644 : (2014) 3 BomCR(Cri) 720
Criminal Procedure Code, 1973 (CrPC) — Section 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 18, 3(1)(x), 3(2)(vii)
High Courts17 Jan 2013Dismissed
Mrs. Jaya Vijay Wavikar and Others Vs Shri Vijay @ Vijaykumar Shankar Wavikar
Bombay High Court · (2013) 4 ABR 57 : (2013) 3 ALLMR 266 : (2013) 3 DMC 91 : (2013) 3 MhLj 886
Criminal Procedure Code, 1973 (CrPC) — Section 125Divorce Act, 1869 — Section 10(1)(ix)
High Courts17 Jan 2013
Uttam and Others Vs State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1344 : (2013) 3 BomCR(Cri) 761
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts17 Jan 2013
Smt. Luiza Maria Baptista, alias Maria Luiza Baptista Vs Francisco Xavier Baptista alias Francisco Batista and Others
Bombay High Court · (2013) 01 BOM CK 0173
High Courts17 Jan 2013
Gadbad Sonne Vs Ramrao Sonne
Bombay High Court · (2013) 2 ABR 339 : (2013) 2 ALLMR 745 : (2013) 2 BomCR 75 : (2013) 3 EFLT 531 : (2013) 3 MhLj 426
Civil Procedure Code, 1908 (CPC) — Section 113, 9Forest (Conservation) Act, 1980 — Section 1(3), 2, 2(i)National Greens Tribunal Act, 2010 — Section 14, 2(1)(c), 29
High Courts17 Jan 2013
ANCL and Co. (India) Pvt. Ltd. Vs Corporation Bank
Bombay High Court · (2013) 01 BOM CK 0144
High Courts17 Jan 2013
Kirti Jagdish Mulani Vs The State of Maharashtra and The Registrar of Assurances
Bombay High Court · (2013) 2 ALLMR 778 : (2013) 6 BomCR 389 : (2013) 2 MhLj 765
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 23, 23A, 24, 25, 26
High Courts17 Jan 2013Dismissed
Rockwood Hotels and Resorts Limited Vs Starwood Asia Pacific Hotels and Resorts Pvt. Limited
Bombay High Court · (2013) 01 BOM CK 0100
Arbitration and Conciliation Act, 1996 — Section 2(2), 34, 36, 37, 9
High Courts17 Jan 2013Dismissed
Shaikh Aslam Vs State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2408
Criminal Procedure Code, 1973 (CrPC) — Section 154, 209Penal Code, 1860 (IPC) — Section 363, 376
High Courts17 Jan 2013
Ananda Dagu Bendkoli Vs State of Maharashtra
Bombay High Court · (2013) 5 ABR 264 : (2014) ALLMR(Cri) 594
High Courts17 Jan 2013
Commissioner of Income Tax Vs Adhikari Brothers Television Networks Ltd.
Bombay High Court · (2013) 01 BOM CK 0009