Bombay High Court Judgments

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25GIndustrial Employment (Standing Orders) Act, 1946 — Section 4

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High Courts23 Jan 2013

Shri Laxman Nivrutti Rasal Vs The State of Maharashtra and Another

Bombay High Court · (2013) ALLMR(Cri) 3569

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High Courts23 Jan 2013

The State of Maharashtra Vs Santosh

Bombay High Court · (2013) ALLMR(Cri) 3379

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High Courts23 Jan 2013Allowed

Shubhangi Pradeep Chinnawar Vs The State of Maharashtra and Others

Bombay High Court · (2013) 3 ALLMR 204 : (2013) 3 MhLj 827

Transplantation of Human Organs and Tissues Act, 1994 — Section 9(3), 9(4)(b)

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High Courts23 Jan 2013Dismissed

Santosh Padu Sinare Accused is in Kolhapur Central Jail Vs The State

Bombay High Court · (2013) 3 ABR 1199 : (2013) 3 BomCR(Cri) 206

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 363, 376

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High Courts23 Jan 2013

Hindustan Petroleum Corporation Ltd. Vs Associated Constructions

Bombay High Court · (2013) 01 BOM CK 0167

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts23 Jan 2013

Shri Anilkumar Phoolchand Sanghvi and Others Vs Shri Chandrakant Phoolchand Sanghvi and Others

Bombay High Court · (2013) 4 ARBLR 237 : (2013) 4 BomCR 667

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High Courts23 Jan 2013

Sau. Devkabai Chudaman Patil and Shri. Chudaman Daulat Patil Vs Shri. Santosh Supadu Patil and Shri. Trambak Supadu Patil

Bombay High Court · (2013) 2 ABR 393 : (2013) 2 ALLMR 302 : (2013) 3 BomCR 45 : (2013) 3 MhLj 945

Civil Procedure Code, 1908 (CPC) — Section 3, 3A

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High Courts23 Jan 2013Dismissed

M/S. Motichand and Company, Motichand Construction Co. Pvt. Ltd., Shri. Shirish B. Patel and M.G. Charitable Trust Vs Life Insurance Corporation of India Patel Engineering Limited Vs Life Insurance Corporation of India and Others

Bombay High Court · (2013) 2 ABR 289 : (2013) 2 ALLMR 758 : (2013) 3 BomCR 640 : (2013) 2 MhLj 252

Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2(g), 4, 5(1), 7(2)(2A)Transfer of Property Act, 1882 — Section 106

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High Courts23 Jan 2013

Charulata @ Renuka Haresh Lulla Vs Gul Khanchand Gidwani and Others

Bombay High Court · (2013) 2 ALLMR 261 : (2013) 7 BomCR 367 : (2013) 2 MhLj 161

Succession Act, 1925 — Section 61

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High Courts23 Jan 2013Dismissed

M/s. Madhav Structural Engineering Ltd. Vs The Maharashtra State Road Development Corporation Limited

Bombay High Court · (2013) 7 BomCR 373 : (2013) 2 MhLj 372

Arbitration Act, 1940 — Section 39Arbitration and Conciliation Act, 1996 — Section 16, 17, 2(e), 34, 37Civil Procedure Code, 1908 (CPC) — Section 114, 115

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High Courts23 Jan 2013Allowed

Abhyudaya Co-operative Bank Ltd. Vs Rainproof Exports Pvt. Ltd. and Others

Bombay High Court · (2013) 3 ARBLR 505 : (2013) 4 BomCR 677 : (2013) 2 MhLj 337

Arbitration and Conciliation Act, 1996 — Section 16, 37, 37(2)(a)Family Courts Act, 1984 — Section 7, 8Industrial Disputes Act, 1947 — Section 2

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High Courts23 Jan 2013

Vachaspati Sharma Vs India Cements Capital and Finance Ltd.

Bombay High Court · (2013) 7 BomCR 707 : (2013) 3 MhLj 37

Arbitration and Conciliation Act, 1996 — Section 34

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