High Courts05 Apr 2013
Rajkumar Yellappa Sarvade Vs State of Maharashtra
Bombay High Court · (2013) 5 ABR 691 : (2014) ALLMR(Cri) 629
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,228 of 3,665
High Courts05 Apr 2013Dismissed
Dr. Dadarao Sitarm Parwe Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 2699
Criminal Procedure Code, 1973 (CrPC) — Section 482Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 23, 25
High Courts04 Apr 2013
Sai Paranjpaye Vs PLA Entertainment Pvt. Ltd. and Others
Bombay High Court · (2013) 04 BOM CK 0183
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Copyright Act, 1957 — Section 57
High Courts04 Apr 2013
Patel Engineering Co. Ltd. Vs B.T. Patil and Sons Belgaum (Construction) Pvt. Ltd.
Bombay High Court · (2013) 04 BOM CK 0155
Arbitration Act, 1940 — Section 20, 29, 30, 8Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(6), 19, 23Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Apr 2013Disposed Off
Digambar and Others Vs Shantabai Ramkrushna Girhe
Bombay High Court · (2014) 3 ALLMR 176 : (2014) 5 MhLj 83
High Courts04 Apr 2013Allowed
Vikas Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2794
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 307, 323, 34, 341, 379
High Courts04 Apr 2013Allowed
Amber Aniruddha Mufti Vs Commissioner of Customs (Appeals)
Bombay High Court · (2013) 295 ELT 509 : (2013) 23 GSTR 341
High Courts04 Apr 2013Partly Allowed
Dinesh Bhaguji Kandhare Vs State of Maharashtra
Bombay High Court · (2013) 4 ABR 478 : (2013) ALLMR(Cri) 3094
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts04 Apr 2013Dismissed
Smt. Filomena Andrade Vs Shri Ganasham Xanu Arlekar
Bombay High Court · (2013) 4 ALLMR 303 : (2013) 4 MhLj 833
Motor Vehicles Act, 1988 — Section 166
High Courts04 Apr 2013
New India Assurance Co. Ltd. Vs Aslam Ajgarali Makrani and Another
Bombay High Court · (2013) 3 ABR 749 : (2013) 3 ACC 448 : (2014) ACJ 1398 : (2013) 4 ALLMR 183 : (2013) 7 BomCR 800 : (2013) 5 MhLj 136
High Courts04 Apr 2013Dismissed
Shri Rosario Rodrigues and Others Vs Shri Nacio Placidinho Dos Martires Fernandes and Others
Bombay High Court · (2013) 3 ABR 1018 : (2013) 4 ALLMR 307 : (2014) 3 BomCR 411 : (2013) 4 MhLj 775
Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968 — Section 22(2)(a), 22(2)(g)
High Courts04 Apr 2013
Prathamesh Tower Cooperative Housing Society Limited Vs Gorai Road (Borivali) Shree Ganesh Cooperative Housing Society Ltd., The Municipal Corporation, Mumbai, The Executive Engineer (BP) and The Assistant Municipal Commissioner
Bombay High Court · (2013) 3 ABR 796 : (2013) 4 ALLMR 157 : (2013) 4 BomCR 82 : (2013) 4 MhLj 918
Maharashtra Regional and Town Planning Act, 1966 — Section 11, 124E(2), 149, 2(15), 2(19)
High Courts04 Apr 2013
Sagar Sudhakar Shendge Vs Mrs. Naina Sagar Shendge and Others
Bombay High Court · (2013) 3 ABR 597 : (2013) ALLMR(Cri) 2572 : (2013) 2 BomCR(Cri) 614 : (2013) 2 Crimes 218 : (2013) 4 RCR(Civil) 598
High Courts04 Apr 2013
State of Maharashtra Vs Hindustan Construction Co. Ltd. and The Arbitration Tribunal of (Shri S.N. Jha, Shri V.M. Ranade and Shri B.S. Panchmukhi)
Bombay High Court · (2013) 04 BOM CK 0067
Arbitration and Conciliation Act, 1996 — Section 19(1), 2(1)(e), 2(e), 34, 37Bombay Public Trusts Act, 1950 — Section 47(5)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts04 Apr 2013
Ashish Kumar Singh and Another Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2820
High Courts04 Apr 2013
HDFC Bank Limited Vs The Assistant Commissioner of Income Tax 2(3) and Others
Bombay High Court · (2013) 259 CTR 20
Income Tax Act, 1961 — Section 10(23D), 10(35A), 10(35D), 115R, 14(A)
High Courts04 Apr 2013
M/s. Hindustan Wires Limited Vs Mr. R. Suresh and M/s. Indian Oil Corporation Ltd.
Bombay High Court · (2013) 04 BOM CK 0046
Arbitration Act, 1940 — Section 11, 14, 15, 15(2), 16Arbitration and Conciliation Act, 1996 — Section 10, 11, 11(6), 12, 13Micro, Small and Medium Enterprises Development Act, 2006 — Section 18, 18(1), 18(2), 24
High Courts04 Apr 2013Allowed
Smt. Alka Gopinath Dhanawade Vs State of Maharashtra
Bombay High Court · (2013) 4 ABR 121 : (2013) ALLMR(Cri) 3117
Criminal Procedure Code, 1973 (CrPC) — Section 154Evidence Act, 1872 — Section 106, 145, 157, 21, 25Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts04 Apr 2013
Shaikh Mohammad Haroon Vs The State of Maharashtra and Others
Bombay High Court · (2013) 4 ALLMR 497 : (2013) 6 BomCR 200 : (2013) 5 MhLj 210
High Courts04 Apr 2013Disposed Off
Welspun Syntex Ltd. Vs Commissioner of Central Excise and Customs
Bombay High Court · (2014) 45 GST 409 : (2014) 24 GSTR 325 : (2013) 31 STR 270
Finance Act — Section 65(104c)