High Courts06 May 2013Allowed
Bajrang Vs The State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 4045
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,221 of 3,665
High Courts03 May 2013Allowed
Dr. Dalvi Ali Abdul Quadar Vs Kokan Mercantile Co-op. Bank Ltd. and Others
Bombay High Court · (2013) 6 BomCR 186 : (2013) 4 MhLj 437
High Courts03 May 2013
Raju Mohandas Mahataney Vs Shivkishan Manikchand Mundra and Another
Bombay High Court · (2014) ALLMR(Cri) 622 : (2013) 3 BomCR(Cri) 27
Criminal Procedure Code, 1973 (CrPC) — Section 202(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts03 May 2013Dismissed
Miss Maria Fernandes and Others Vs Shri Antonio Rodrigues
Bombay High Court · (2013) 5 ALLMR 214
High Courts03 May 2013
M/s. Rabo India Finance Limited Vs Deputy Commissioner of Income Tax and others
Bombay High Court · (2013) 356 ITR 200
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 147(a), 148, 195
High Courts03 May 2013Dismissed
The Maharashtra Small Scale Industries Development Corporation Limited Vs Snehadeep Structures Pvt. Ltd.
Bombay High Court · (2013) 05 BOM CK 0036
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 34Interest Act, 1978 — Section 2, 2(b), 2(c), 2(f), 3Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 10, 2(c), 3, 7
High Courts03 May 2013Dismissed
Madhu Sonu Naik Vs Smt. Ana Rosa Fernandes, Panaji Municipal Council, Panaji Planning and Development Authority, Panaji and Nasciment Fernandes
Bombay High Court · (2013) 5 ALLMR 88
High Courts03 May 2013
Sabita Mark Burges Vs Mark Lionel Burges
Bombay High Court · (2013) 4 ABR 542 : (2013) 4 ALLMR 552 : (2013) 5 BomCR 387 : (2013) 3 Crimes 247 : (2013) 5 MhLj 289
Protection of Women From Domestic Violence Act, 2005 — Section 12, 19, 19(1)(b)
High Courts03 May 2013
Sharad Baliram Patil Vs Bhiwandi Nizampur City Municipal Corporation
Bombay High Court · (2013) 4 ALLMR 533 : (2013) 6 BomCR 181 : (2013) 4 MhLj 318
High Courts02 May 2013Dismissed
Bhaurao Vs Geetabai
Bombay High Court · (2013) 6 ABR 1001 : (2013) 4 BomCR 555 : (2013) 4 MhLj 196
Easements Act, 1882 — Section 60(b), 62Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 123
High Courts02 May 2013Allowed
Deelip Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 4169
High Courts02 May 2013Dismissed
Shri Govind S.P. Dessai and Others Vs Shri Tukaram Parkar, (Deceased), Shri Pascoal Fernandes (Deceased), Shri Delfino Fernandes and The Administrator of Communidades
Bombay High Court · (2013) 4 ABR 902
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 30, 31, 31(2), 32(2)
High Courts02 May 2013Allowed
Shri Prabhakar Xembu Bhandari and Smt. Padma Prabhakar Bhandari Vs The State of Goa and Others
Bombay High Court · (2013) 5 ALLMR 594 : (2013) 6 MhLj 440
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts02 May 2013Dismissed
Mrs. Maria Felicia D''Souza e. Fernandes and Others Vs Mr. Luis D''Souza and Others
Bombay High Court · (2013) 5 ALLMR 98
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 80, 80(2)
High Courts02 May 2013Allowed
Shri Vidyadhar Sitaram Mokal and Others Vs Mr. Barkatullah Allhasan Shaikh and Others
Bombay High Court · (2013) 4 ABR 50 : (2014) 1 ALLMR 121 : (2013) 5 BomCR 244 : (2013) 4 MhLj 505
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)
High Courts02 May 2013
Smt. Iris D''Mello Alias Iris D''Mello Travasso Vs State of Goa, Collector of North Goa and Deputy Conservator of Forests Shri Shripad Ankush Gavandalkar Vs State of Goa and Others Mr. Kamal Bhavandas Kukreja Vs State of Goa, Collector of North Goa, Deputy Conservator of Forests and Goa Foundation
Bombay High Court · (2013) 5 ALLMR 49
Constitution of India, 1950 — Article 226
High Courts02 May 2013
Mr. Purushottam Vs State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 2455
Penal Code, 1860 (IPC) — Section 324, 326, 34
High Courts02 May 2013
Hemant Vs Police Kalyan Shikshan Prasarak Mandal and Others
Bombay High Court · (2013) 139 FLR 332 : (2013) 5 MhLj 126
High Courts02 May 2013
Mr. Khan Hasib Ibrahim Vs Mr. Suresh Haribhau Kapare and Another
Bombay High Court · (2013) ALLMR(Cri) 3415
High Courts02 May 2013Allowed
Pramod Vs State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 2313
Bombay Police Act, 1951 — Section 56