COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,215 of 3,665

High Courts13 Jun 2013

Shri Rajendra Singh Vs Deenanath Keshav Bhoir since deceased and Others

Bombay High Court · (2013) 4 ABR 1169 : (2013) 5 ALLMR 821 : (2013) 5 BomCR 804 : (2013) 4 MhLj 409

Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 230ALimitation Act, 1963 — Section 18, 18(1)

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High Courts13 Jun 2013Dismissed

Sol Pharmaceuticals Ltd. Vs Dr. Jaswant Dilipsing Patil and Sanjay Kathuria

Bombay High Court · (2013) ALLMR(Cri) 2921 : (2013) 3 BomCR(Cri) 650

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 178, 182, 482Penal Code, 1860 (IPC) — Section 34, 415, 420

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High Courts13 Jun 2013

Commissioner of Income Tax (Central) Vs Income Tax Settlement Commission (ITSC)

Bombay High Court · (2014) 267 CTR 7 : (2014) 365 ITR 68

Income Tax Act, 1961 — Section 132, 245, 245A(b), 245C, 245C(1)

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High Courts13 Jun 2013Allowed

Padmakar, Ajeet, Vijay and Sow Lata Padmakar Mulay Vs The State of Maharashtra, The Superintendent of Police and Incharge, Gram Police Station

Bombay High Court · (2013) ALLMR(Cri) 2909 : (2013) 3 BomCR(Cri) 686

Penal Code, 1860 (IPC) — Section 34, 406, 420

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High Courts13 Jun 2013Allowed

Shri Shivram Bapu Sawant and Smt. Saraswati Shivram Sawant Vs Union of India

Bombay High Court · (2013) 4 ABR 1177 : (2014) 3 ACC 305 : (2013) 5 ALLMR 523 : (2013) 6 BomCR 217 : (2013) 6 MhLj 742

Railways Act, 1989 — Section 123(c)

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High Courts13 Jun 2013Dismissed

Shri Ramchandra Algu Vishwakarma Vs Shri Shrikant Vasantrao Tile and Mrs. Beena Shrikant Tile

Bombay High Court · (2013) 4 ABR 1123 : AIR 2013 Bom 144 : (2013) 6 ALLMR 184 : (2014) 4 BomCR 593 : (2013) 4 MhLj 207

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High Courts13 Jun 2013

Dinkar Vs The State of Maharashtra and Kashiram

Bombay High Court · (2013) ALLMR(Cri) 2919 : (2013) 4 BomCR(Cri) 114

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(2), 362, 482Penal Code, 1860 (IPC) — Section 109, 201, 302, 34, 498A

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High Courts13 Jun 2013

Smt. Mohini Naraindas Kamwani and Another Vs Sr. Police Inspector and Others

Bombay High Court · (2014) ALLMR(Cri) 93

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High Courts12 Jun 2013Allowed

Mohd. Imran Islam Salamani Vs State of Maharashtra

Bombay High Court · (2015) 2 MhLJCrl 75

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High Courts12 Jun 2013Disposed Off

The Indian Seeds and Agri-Horticultural Farm Vs The State of Maharashtra and Another

Bombay High Court · (2013) ALLMR(Cri) 2927 : (2013) 3 BomCR(Cri) 634

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 420, 500

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High Courts12 Jun 2013Disposed Off

Smt. Baby Anumanta Chandawa Vs State of Goa and Others

Bombay High Court · (2013) 6 ABR 836

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High Courts12 Jun 2013

Nago Manik Patil Vs Pratap Gabaji Patil and State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 2913 : (2013) 3 BomCR(Cri) 766

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 391

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High Courts12 Jun 2013Dismissed

Blue Dart Express Limited and Another Vs Municipal Corporation of Greater Mumbai and Others

Bombay High Court · (2013) 4 ABR 1108 : (2014) 1 BomCR 129

Mumbai Municipal Corporation Act, 1888 — Section 194A

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High Courts12 Jun 2013Dismissed

Satyanarayan Mohanlal Jalan, Purushottam, Krushna Santanarayan Jalan and Parsuram Vs Employees State Insurance Corpn. and The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 2923 : (2013) 3 BomCR(Cri) 741

Criminal Procedure Code, 1973 (CrPC) — Section 245Employees State Insurance Act, 1948 — Section 2(17), 39, 40

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High Courts12 Jun 2013

Ashwin Management Sawani and Others Vs M/s. Raj Enterprises and Others

Bombay High Court · (2013) 6 ALLMR 272 : (2014) 1 MhLj 9

Civil Procedure Code, 1908 (CPC) — Section 9A

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High Courts12 Jun 2013Allowed

Suganchand Kasturchand Raka Vs The State of Maharashtra and Another

Bombay High Court · (2013) ALLMR(Cri) 2924

Penal Code, 1860 (IPC) — Section 406

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High Courts12 Jun 2013

Prabhakar Tukaram Mane Vs State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 3428 : (2014) 2 BomCR(Cri) 751

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High Courts12 Jun 2013

Gangadhar Narsingdas Agrawal Vs Ministry of Environment and Forests and others

Bombay High Court · (2013) 4 ABR 969 : (2014) 1 ALLMR 847

Environment (Protection) Act, 1986 — Section 5Forest (Conservation) Act, 1980 — Section 2Imports and Exports (Control) Act, 1947 — Section 4(M)2, 4M(1)

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High Courts12 Jun 2013Disposed Off

Saurabh P. Lokhande Vs Union of India and Another

Bombay High Court · (2013) 6 ABR 647 : (2013) 6 ALLMR 387 : (2014) 1 MhLj 257

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High Courts12 Jun 2013

Maruti Nivrutti Navale Vs The State of Maharashtra and Another

Bombay High Court · (2013) ALLMR(Cri) 3519

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