High Courts06 Aug 2013Allowed
Vishwas Govind Deshmukh Vs Gopal Anand Gawade and Others
Bombay High Court · (2013) 5 ALLMR 622
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,193 of 3,665
High Courts06 Aug 2013
Mahanand Naik Vs State of Goa
Bombay High Court · (2013) 5 ABR 1194 : (2014) ALLMR(Cri) 69
High Courts05 Aug 2013
Sanjiv Kumar Dhar Vs Central Bureau of Investigation and Others
Bombay High Court · (2013) ALLMR(Cri) 3431
High Courts05 Aug 2013
Tanoi Adwalpalkar Vs State of Goa
Bombay High Court · (2013) 5 ABR 758 : (2013) ALLMR(Cri) 4175
High Courts05 Aug 2013Dismissed
Sau. Snehal Omprakash Kothekar Vs Shri. Omprakash Domaji Kothekar
Bombay High Court · (2014) 3 ABR 80 : (2014) 1 ALLMR 297 : (2013) 6 MhLj 711
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts05 Aug 2013Allowed
Madhav Premsing Rathod Vs The State of Maharashtra and Another
Bombay High Court · (2013) 5 ABR 1095 : (2013) ALLMR(Cri) 4036 : (2013) 3 BomCR(Cri) 786
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437, 437(5), 438, 438Penal Code, 1860 (IPC) — Section 306, 354(A)
High Courts05 Aug 2013
Shiva Shrimant Pawar Vs The State of Maharashtra and Others, Dy. Commissioner of Police and The Secretary
Bombay High Court · (2013) 5 ABR 697 : (2013) ALLMR(Cri) 3894 : (2013) 3 BomCR(Cri) 782
Bombay Police Act, 1951 — Section 56(1), 56(1)(a)Penal Code, 1860 (IPC) — Section 323, 324, 34, 504, 506
High Courts05 Aug 2013Dismissed
Shah and Mody Developers Vs Alka Ketan Shah and Others
Bombay High Court · (2013) 5 ALLMR 817 : (2013) 5 BomCR 3 : (2013) 6 MhLj 684
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) (Amendment) Act, 2005 — Section 7, 7(1)
High Courts05 Aug 2013Disposed Off
M/s. Inox Air Products Ltd. Vs Commissioner of Central Excise
Bombay High Court · (2014) 34 STR 29
Central Excises and Salt Act, 1944 — Section 35G
High Courts05 Aug 2013
Rajendra Datta Zarekar Vs State of Goa and Others
Bombay High Court · (2014) ALLMR(Cri) 626 : (2013) 4 BomCR(Cri) 34
High Courts05 Aug 2013
Gopalrao Ambadasrao Borikar Vs The State of Maharashtra and The Commissioner, Aurangabad Division
Bombay High Court · (2013) 6 ABR 548 : (2014) 1 ALLMR 319 : (2013) LabIC 4437 : (2014) 2 MhLj 346
Constitution of India, 1950 — Article 226, 227
High Courts02 Aug 2013Allowed
Murli Industries Ltd. Vs Omprakash Maniram Agrawal
Bombay High Court · (2014) ALLMR(Cri) 1708
High Courts02 Aug 2013Disposed Off
Hector Firdaus Kothavala Vs State of Maharashtra
Bombay High Court · (2014) 2 BomCR(Cri) 834
High Courts02 Aug 2013Dismissed
Kondiba and Machindra Vs Shri Dashrath and Others
Bombay High Court · (2013) 6 ALLMR 309 : (2014) 4 BomCR 644 : (2013) 6 MhLj 231
Limitation Act, 1963 — Section 3
High Courts02 Aug 2013Dismissed
The Union of India Vs Smt. Anuradha and Abhishek
Bombay High Court · (2013) 5 ABR 1007 : (2014) 3 ACC 72 : (2014) ACJ 856 : (2013) 6 ALLMR 167 : (2013) 6 MhLj 242
Railways Act, 1989 — Section 123(c)(2), 124A
High Courts02 Aug 2013
Appasaheb @ Nandu and Others Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 3048 : (2014) 2 BomCR(Cri) 157
High Courts02 Aug 2013
Sunil Dubey Vs Jagadish S. Doddayanaver and Others
Bombay High Court · (2013) 5 ABR 727 : (2013) 6 ALLMR 664 : (2013) 5 BomCR 273
High Courts01 Aug 2013
Varun Resorts Ltd. Vs Pan Electrical Services
Bombay High Court · (2013) 5 ABR 728 : (2013) 6 ALLMR 590 : (2013) 5 BomCR 259