COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,186 of 3,665

High Courts21 Aug 2013Dismissed

Intelgain Technologies Pvt. Ltd. Vs Regional Director, Western Region, Ministries of Corporate Affairs and Another

Bombay High Court · (2013) 5 ABR 1100 : (2014) 1 ALLMR 87

Companies Act, 1956 — Section 22, 22(1), 22(1)(2), 22(1)(b), 22(1)(i)Constitution of India, 1950 — Article 226, 227

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High Courts21 Aug 2013Disposed Off

New India Assurance Company Ltd. Vs Vishwanath and Others

Bombay High Court · (2014) 2 ABR 657 : (2014) 2 ALLMR 260 : (2013) 6 MhLj 800

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High Courts21 Aug 2013Disposed Off

Kiran Ramesh Kothari Vs Jayantilal Meghji Pokar and Others

Bombay High Court · (2013) 5 ABR 927 : (2014) 1 ALLMR 64 : (2013) 6 MhLj 245

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 33Maharashtra Regional and Town Planning Act, 1966 — Section 53(1)Mumbai Municipal Corporation Act, 1888 — Section 488

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High Courts21 Aug 2013

Ramona Garware Vs Deve Paints Ltd. and State of Maharashtra

Bombay High Court · (2013) 4 BomCR(Cri) 791

Companies Act, 1956 — Section 630Specific Relief Act, 1963 — Section 6

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High Courts21 Aug 2013Disposed Off

Ku. Rajani Vs The Scheduled Tribe Caste Certificate Scrutiny Committee and The Registrar

Bombay High Court · (2014) 1 ALLMR 196 : (2013) 6 MhLj 217

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High Courts21 Aug 2013Disposed Off

Madhusudan Daulatram Mehra and Others Vs M/s. Jarakahi Automobiles Pvt. Ltd. and Others

Bombay High Court · (2013) 08 BOM CK 0095

Mumbai Municipal Corporation Act, 1888 — Section 351

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High Courts21 Aug 2013Dismissed

The Oriental Insurance Company Ltd. Vs Smt. Harsha @ Minal Mahesh Lone and Others

Bombay High Court · (2014) 1 ALLMR 296 : (2014) 2 MhLj 320

Motor Vehicles Act, 1988 — Section 163A

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High Courts21 Aug 2013

Dilip Babasaheb Londhe and Others Vs State and Others

Bombay High Court · (2013) 5 ABR 1315 : (2013) ALLMR(Cri) 4302

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High Courts21 Aug 2013

State Vs Kamlesh Kumar Bind

Bombay High Court · (2013) 5 ABR 1291 : (2013) ALLMR(Cri) 4212

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High Courts21 Aug 2013Dismissed

State of Maharashtra, Director General of Police, Dy. Inspector General of Police and Supdt. of Police Vs Satyadeo Nandakishore Awashti and Others

Bombay High Court · (2014) 1 ALLMR 163 : (2014) 2 MhLj 344

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High Courts21 Aug 2013Allowed

Mr. Shaikh Hamid Ali Nasir Ali Vs The Municipal Corporation of Greater Mumbai and Another

Bombay High Court · (2013) 08 BOM CK 0017

Civil Procedure Code, 1908 (CPC) — Section 10

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High Courts21 Aug 2013Allowed

Vitthal Vs Dhiraj

Bombay High Court · (2014) ALLMR(Cri) 1698

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High Courts20 Aug 2013Dismissed

Chunnilal and Sons Vs Sunita Ramkishan Kamble and Others

Bombay High Court · (2014) 1 LLJ 106 : (2014) 3 LLN 62

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High Courts20 Aug 2013Dismissed

Plymouth Constructions Pvt. Ltd. Vs State of Maharashtra and Others

Bombay High Court · (2014) 2 ABR 261

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High Courts20 Aug 2013

Shabbir @ Shahu Mohammad Shaikh Vs The State of Maharashtra and Others

Bombay High Court · (2013) ALLMR(Cri) 3837 : (2013) 4 BomCR(Cri) 782

Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3

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High Courts20 Aug 2013

Chandrashekhar Vs Pandharinath

Bombay High Court · (2013) 5 ABR 1059 : (2013) 6 ALLMR 311 : (2013) 6 MhLj 377

Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227Maharashtra Rent Control Act, 1999 — Section 16(1)(a)

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High Courts20 Aug 2013

Garware Marine Industries Limited Vs Integrated Finance Co. Ltd.

Bombay High Court · (2013) 5 ABR 1171 : (2014) 1 ALLMR 199 : (2013) 5 BomCR 630 : (2014) 2 MhLj 281

Arbitration Act, 1940 — Section 20, 41Arbitration and Conciliation Act, 1996 — Section 2(e), 9Civil Procedure Code, 1908 (CPC) — Section 120, 16, 17, 20, 20(a)

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High Courts20 Aug 2013Dismissed