High Courts30 Aug 2013Dismissed
Shireen Dubash (Ms.) Vs Air India Ltd.
Bombay High Court · (2013) 139 FLR 503 : (2013) LLR 1241
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,182 of 3,665
High Courts30 Aug 2013Dismissed
Dadasaheb Raosaheb Matkar Vs Janabai Dadasaheb Matkar and Others
Bombay High Court · (2014) ALLMR(Cri) 249 : (2013) 4 BomCR(Cri) 33
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts29 Aug 2013Partly Allowed
Kalidas Namdeo Saruk Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 ALLMR 292
High Courts29 Aug 2013
Bharat Vs Divisional Caste Certificate Scrutiny Committee No. 3 and Another
Bombay High Court · (2014) 1 ALLMR 132 : (2014) 2 BomCR 812 : (2013) 5 MhLj 946
High Courts29 Aug 2013
Digambar Manohar Satam Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 4362 : (2014) 2 CCR 28
High Courts29 Aug 2013
Sudhir Vs Dr. Panjabrao Smurti and Another
Bombay High Court · (2014) 2 ALLMR 120 : (2013) 6 MhLj 356
High Courts29 Aug 2013
Mrs. Ruchira S. Manjrekar Vs Principal, D.G. Ruparel College of Arts, Science and Commerce and Others
Bombay High Court · (2013) 6 ABR 1102 : (2014) 2 ALLMR 842 : (2014) 3 MhLj 487
High Courts28 Aug 2013
Sai Darshan Co-op. Credit Society Ltd. and Another Vs Satyendra Subedar Singh
Bombay High Court · (2014) 3 ALLMR 242 : (2014) 4 MhLj 46
High Courts28 Aug 2013Disposed Off
Gopal Siddheshwar Akhade and Others Vs State of Maharashtra and Others
Bombay High Court · (2014) 4 ALLMR 6 : (2014) 2 BomCR 807 : (2014) 4 MhLj 620
High Courts28 Aug 2013
Ramkisan Shamrao Musale Vs The State of Maharashtra and Others
Bombay High Court · (2013) 08 BOM CK 0240
High Courts28 Aug 2013
Nagpur Municipal Corporation and Another Vs Jaspalsingh and Another
Bombay High Court · (2014) ALLMR(Cri) 1034
High Courts28 Aug 2013
Mahanagar Gas Ltd. Vs Babulal Uttamchand and Co.
Bombay High Court · (2013) 5 BomCR 756
High Courts28 Aug 2013Allowed
Globe Theatres Pvt. Ltd. Vs Kopalam M. Mogral and Others
Bombay High Court · (2014) 1 ABR 497 : (2013) 6 ALLMR 642 : (2014) 1 BomCR 783 : (2013) 6 MhLj 257
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 4A, 5(11)(c), 5(11)(c)(i), 5(11)(c)(ii), 5(8)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1), Order 15 Rule 3, Order 20 Rule 5, Order 41 Rule 33Income Tax Act, 1961 — Section 156
High Courts28 Aug 2013Disposed Off
Anandi Roy Vs The State of Maharashtra, Bhagesh Parekh and Rameshwar Kumawat
Bombay High Court · (2013) ALLMR(Cri) 3898 : (2014) 2 BomCR(Cri) 735
Criminal Procedure Code, 1973 (CrPC) — Section 452, 454Penal Code, 1860 (IPC) — Section 380, 401, 454
High Courts28 Aug 2013Dismissed
Dr. Vivek Vs Akhtarkha Ganikha Pathan and Others
Bombay High Court · (2013) 6 ALLMR 172 : (2013) 6 MhLj 233
Bombay Village Panchayats Act, 1958 — Section 14, 14(1)(j3), 16, 16(1), 16(2)
High Courts28 Aug 2013Dismissed
Roshan Kasam Rajkotwala and Others Vs Kalyan Dombivli Municipal Corporation, Assistant Director, M/s. Landmark Construction and M/s. Mahadeo Homes
Bombay High Court · (2013) 08 BOM CK 0081
High Courts28 Aug 2013
Hanif Gulamali Somji and Others Vs Purnima Agro Projects Pvt. Ltd. and Others
Bombay High Court · (2013) 6 ALLMR 522 : (2014) 3 BC 103 : (2014) 3 BomCR 145 : (2013) 6 MhLj 185
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 3(1), 3(3), 4, 4(1)Companies Act, 1956 — Section 256, 260, 283, 284, 397
High Courts28 Aug 2013
Dr. Mahesh Bapurao Swami Vs The State of Maharashtra and Others
Bombay High Court · (2013) 08 BOM CK 0045
High Courts28 Aug 2013Allowed
Ratan Narayan Ingale Vs Sau. Sujeta Ratan Ingale
Bombay High Court · (2014) 2 DMC 673