High Courts12 Dec 2025Disposed Of
Bhaurao S/o Gulabrao Mankar & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3101
Land Acquisition Act-Section 4
COURT ARCHIVE
Bombay High Court judgments
76,764 judgments · page 115 of 3,839
High Courts12 Dec 2025Allowed
Ramesh Ballawar Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3099
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 13(1)(d)(i), 13(1)(d)(ii), 13, 19, 20Cr.P.C.-Section 161
High Courts12 Dec 2025Allowed
Akbar Hussain Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2968
Indian Penal Code-Section 363, 376(1), 376(2)(i), 376(3), 506Protection of Children from Sexual Offences Act-Section 2(d), 3 read with Section 4, 11 read with Section 12, 29, 42Criminal Procedure Code-Section 164, 313
High Courts12 Dec 2025Dismissed
Ku. Laxmibai D/o Harbhagwan Popali Vs Government Of India & Ors.
Bombay High Court · 2025 INSC 605
Arbitration and Conciliation Act, 1996-Section 23, 34, 34(1), 34(2), 34(2A), 37National Highways Act, 1956-Section 3-G(5), 3-JLand Acquisition Act
High Courts12 Dec 2025Dismissed
Madhav Pandharpur @ Madhav Patil Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2954
Bharatiya Nyaya Sanhita, 2023-Sections 108, 316(2), 316(5), 318(6), 3(5), 107, 45IPC-Sections 107, 306Criminal Procedure Code-Section 482
High Courts12 Dec 2025Allowed
Rupesh Rameshrao Deshmukh Vs Vilas Devidas Tayade & Ors.
Bombay High Court · (2025) 12 BOM CK 2951
Maharashtra Court Fees Act, 1959-Section 6(xi)
High Courts12 Dec 2025Dismissed
Vidarbha Irrigation Development Corporation Vs Smt. Ashabai Wd/o Umrao Bhaiswar & Ors.
Bombay High Court · (2025) 12 BOM CK 2947
L.A Act-Section 4 (1)Evidence Act-Section 60, 61
High Courts12 Dec 2025Allowed
Sunanda W/o Narendra Bhala Vs Mohanlal S/o Chaganlal Rathi
Bombay High Court · (2025) 12 BOM CK 2946
Negotiable Instruments Act, 1881-Section 138Code of Criminal Procedure-Section 256
High Courts12 Dec 2025Dismissed
Sawan Baldeoraj Sahani Vs Smt. Anita Raju Wargis
Bombay High Court · (2025) 12 BOM CK 2944
Negotiable Instruments Act-Section 138
High Courts12 Dec 2025Disposed Of
Mohamed Husain Ahmed Memon Vs State Of Goa & Anr.
Bombay High Court · (2025) 12 BOM CK 2942
IPC-Sections 120-B, 143, 147, 148, 149, 323, 356, 380, 395, 427, 452, 506Code of Criminal Procedure-Chapter XVIII, Sections 173, 225, 226, 227, 228, 239, 313
High Courts12 Dec 2025Allowed
Shri Nayan Vishnu Aldar & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2498
High Courts12 Dec 2025Allowed
Smt. Varsha Kamlesh Parab & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2587
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977-Section 5(1)
High Courts12 Dec 2025Dismissed
Smt. Usha Tanaji Jadhav & Ors. Vs Shri. Gangadhar Maruti Ingawale & Ors.
Bombay High Court · (2025) 12 BOM CK 2585
Constitution of India-Article 227
High Courts12 Dec 2025
Shri Appu @ Virbhadra Dhondappa Rajmane & Ors. Vs Mahesh Balasaheb Dhekale & Ors.
Bombay High Court · (2025) 12 BOM CK 2584
High Courts12 Dec 2025Allowed
Meena Anantlal Palange & Ors. Vs Usha Tanaji Jadhav & Ors.
Bombay High Court · (2025) 12 BOM CK 2582
Code of Civil Procedure-Order 39 Rule 1
High Courts12 Dec 2025Allowed
Vikas Pandit Patil Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2580
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977-Section 5(1)
High Courts12 Dec 2025Allowed
Balaji Hanumant Pawar Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2579
Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug-Offenders and Dangerous Persons Act, 1981-Section 2(b-1), 3(1)
High Courts12 Dec 2025Allowed
Smt. Shraddha Ashok Parab & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2577
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977-Section 5(1)
High Courts12 Dec 2025
Sharmila Madhukar Sawant Vs Prasad Shantaram Jadhav & Anr.
Bombay High Court · (2025) 12 BOM CK 2571
High Courts12 Dec 2025Allowed
Vikas Pandit Patil Vs State of Maharashtra
Bombay High Court · (2025) 12 BOM CK 1694
Maharashtra Employees of Private Schools Regulation Act, 1977- Section 5(1)