COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,135 of 3,665

High Courts16 Jan 2014Partly Allowed

Sudhakar Shyamraoji Choudhari Vs The Secretary, Saraswati Gramin Shikshan Sanstha, The Head Master, The Education Officer (Secondary) and The Presiding Officer

Bombay High Court · (2014) 5 ALLMR 267 : (2014) 2 BomCR 584

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 5 9

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High Courts16 Jan 2014Dismissed

Walchandnagar Industries Limited Vs The Municipal Corporation of the City of Pune and Others

Bombay High Court · (2014) 2 ABR 343 : AIR 2014 Bom 47 : (2014) 2 ALLMR 766 : (2014) 2 BomCR 623 : (2014) 2 MhLj 852

Bombay Provincial Municipal Corporations Act, 1949 - Section 406 406(2)(e)Constitution of India, 1950 - Article 14Delhi Municipal Corporation Act, 1957 - Section 169 169(1)

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High Courts16 Jan 2014

Rajesh Bhutani Vs Ruchika Rajesh Bhutani

Bombay High Court · (2014) ALLMR(Cri) 1827

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 34, 406, 498(A)

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High Courts16 Jan 2014Dismissed

Damyantibai Vs Trimbak

Bombay High Court · (2014) 01 BOM CK 0009

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts16 Jan 2014Dismissed

Chandrashekhar Vs Shakuntalabai Girdharilal Jain

Bombay High Court · (2014) 01 BOM CK 0008

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)

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High Courts15 Jan 2014Allowed

State Vs Ravindra Singh Negi

Bombay High Court · (2014) ALLMR(Cri) 2289

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 409

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High Courts15 Jan 2014Dismissed

Vasantrao Sadashiv Lotlikar and Another Vs Rama Sadashiv Lotlikar and Others

Bombay High Court · (2014) 2 ABR 157 : (2014) 4 ALLMR 576

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High Courts15 Jan 2014Partly Allowed

Parimal Vs Mahekar Education Society of Mehekar and Others

Bombay High Court · (2014) 3 ALLMR 325 : (2014) 2 BomCR 446

Penal Code, 1860 (IPC) - Section 32

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High Courts15 Jan 2014Allowed

Shri Ashok and Shri Bawji Vs State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 1062 : (2014) 2 BomCR(Cri) 646 : (2014) 4 Crimes 362

Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201 302 34

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High Courts15 Jan 2014

The Commissioner of Income Tax-13 Vs M/s. Puja Prints

Bombay High Court · (2014) 265 CTR 124 : (2014) 360 ITR 697 : (2014) 224 TAXMAN 22

Income Tax Act, 1961 - Section 131 131(1) 133 133(6) 136(6)

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High Courts15 Jan 2014Allowed

Hausu Dhondba Uike and Ganba Dhondba Uike Vs Sahebrao Chintaman Salam and Ashok Chintaman Salam

Bombay High Court · (2014) 4 ALLMR 802 : (2014) 2 BomCR 456 : (2014) 4 MhLj 240

Evidence Act, 1872 - Section 110Transfer of Property Act, 1882 - Section 110 54

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High Courts15 Jan 2014Dismissed

Aditya Air Products Private Ltd. Vs Saarth Engineering and Construction Pvt. Ltd.

Bombay High Court · (2014) ALLMR(Cri) 1801 : (2014) 4 BC 333

Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139

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High Courts15 Jan 2014Dismissed

Western Coalfields Limited Vs Sunita

Bombay High Court · (2014) 01 BOM CK 0028

Land Acquisition Act, 1894 — Section 18

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High Courts15 Jan 2014Dismissed

Maharashtra State Road Transport Corporation Vs Sau. Sumanbai

Bombay High Court · (2014) 01 BOM CK 0027

Motor Vehicles Act, 1988 — Section 166

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High Courts15 Jan 2014

Mr. Devdas Rama Mangalore Vs The Commissioner of Income Tax and Others

Bombay High Court · (2014) 272 CTR 310 : (2014) 362 ITR 335 : (2014) 222 TAXMAN 56

Income Tax Act, 1961 - Section 10(10C) 119(2)(b)

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High Courts15 Jan 2014Allowed

Uttam Prabhakar Bagul Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 3008 : (2016) 1 BomCR(Cri) 510

Penal Code, 1860 (IPC) — Section 114, 306, 498A

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High Courts13 Jan 2014

Sau. Madhuri Vasantrao Arathe Vs Manish and Others

Bombay High Court · (2015) 1 ALLMR 707

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High Courts13 Jan 2014Dismissed

State of Maharashtra Vs Immauddin Abdul Kasim Pathan and Others

Bombay High Court · (2014) 2 BomCR(Cri) 98

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

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High Courts13 Jan 2014Dismissed

Pradip Pitambar Patil Vs Sitaram Gulabchand Agrawal

Bombay High Court · (2014) 01 BOM CK 0225

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27, Order 43 Rule 1, Order 43 Rule 1(u), 100

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High Courts13 Jan 2014Allowed

Savio Torcato Pereira Vs State of Goa and Others

Bombay High Court · (2014) 2 ABR 37 : (2014) 4 ALLMR 780 : (2014) 2 BomCR 552 : (2014) 2 MhLj 722

Land Acquisition Act, 1894 — Section 5A, 6, 6(1)

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