High Courts24 Jan 2014
Peter alias Pedro Fernandes Vs Piadade Rodrigues Piedade Rodrigues Vs Peter alias Pedro Fernandes
Bombay High Court · (2014) 01 BOM CK 0065
Easements Act, 1882 — Section 15, 17(b)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,130 of 3,665
High Courts24 Jan 2014Dismissed
Communidade of Morombi-o-Pequeno Vs Luis Sales De Andrade E. Souza
Bombay High Court · (2014) 6 ALLMR 147
High Courts24 Jan 2014Partly Allowed
Francisco Coutinho Vs Communidade of Canacona
Bombay High Court · (2014) 6 ALLMR 162
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts23 Jan 2014Disposed Off
Cipla Limited Vs Cipla Industries Pvt. Ltd.
Bombay High Court · (2014) 58 PTC 370
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 19, Order 6 Rule 1Constitution of India, 1950 — Article 124(7), 220Trade Marks Act, 1999 — Section 11, 111, 113, 124, 124(1)(b)
High Courts23 Jan 2014
Jatin C. Jhaveri Vs Union of India
Bombay High Court · (2014) 301 ELT 440
Customs Act, 1962 — Section 110(1A)
High Courts23 Jan 2014Disposed Off
Prakash Vrundavan Thakkar Vs The Nagpur Nagrik Sahakari Bank Ltd., Raj Pandurang Rajvansh and Harshad Shantilal Thakkar
Bombay High Court · (2014) 6 ABR 602 : (2015) 1 BomCR 846 : (2014) 3 MhLj 349
Arbitration and Conciliation Act, 1996 - Section 34Industrial Disputes Act, 1947 - Section 2Multi-State Cooperative Societies Act, 2002 - Section 26 3 84 84(1)(b)
High Courts23 Jan 2014Dismissed
Inflow Technologies Pvt. Ltd. Vs Yahoo India Pvt. Ltd.
Bombay High Court · (2014) 4 BomCR 690
High Courts23 Jan 2014Dismissed
Devendra Vs Mr. Shriram and Mr. Vinodkumar
Bombay High Court · (2014) 6 ABR 651 : (2014) 4 ALLMR 824 : (2015) 1 BomCR 337 : (2014) 4 MhLj 290 : (2015) 1 RCR(Rent) 253
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts23 Jan 2014Dismissed
The District Fisheries and Development Officer and Others Vs Deelip
Bombay High Court · (2014) 3 ALLMR 267 : (2014) 4 MhLj 51
High Courts23 Jan 2014Allowed
Alzira Ferrao Vs State
Bombay High Court · (2014) ALLMR(Cri) 2136 : (2014) 2 BomCR(Cri) 461
Penal Code, 1860 (IPC) — Section 317
High Courts23 Jan 2014Partly Allowed
Rosarinho D''Costa Vs A.B. Menezes
Bombay High Court · (2014) 01 BOM CK 0052
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts23 Jan 2014Disposed Off
Chief Officer Vs Manoj Achyut Bhosle
Bombay High Court · (2014) 142 FLR 51 : (2014) LLR 717 : (2014) 5 MhLj 430
Workmens Compensation Act, 1923 — Section 12, 12(1), 12(2), 2(2)
High Courts23 Jan 2014Allowed
Rajan Vinayak Lotlikar Vs Smita Rajan Lotlikar
Bombay High Court · (2014) 01 BOM CK 0022
High Courts23 Jan 2014Dismissed
Aneet Coutinho Vs Roaque Coutinho
Bombay High Court · (2014) ALLMR(Cri) 2529
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts23 Jan 2014
Union of India and Others Vs Adhikrao Ramchandra Jagdale, Gurav Manikrao Dhananjay, Jayant Tukaram Pol and Yetal Ravindra Balu
Bombay High Court · (2014) 4 ALLMR 778 : (2014) 2 MhLj 689
Constitution of India, 1950 - Article 226 227
High Courts22 Jan 2014
Ravindra Amrutrao Shere Vs State of Maharashtra
Bombay High Court · (2015) 1 BomCR(Cri) 190
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 323, 34, 498-A, 504, 506
High Courts22 Jan 2014
Public Education Society Vs State of Maharashtra
Bombay High Court · (2014) 5 ABR 117
Constitution of India, 1950 — Article 19, 19(1)(g)
High Courts22 Jan 2014Partly Allowed
Bhikubee Vs The State of Maharashtra
Bombay High Court · (2014) 5 ALLMR 232 : (2015) 3 BomCR 349 : (2014) 5 MhLj 365
Land Acquisition Act, 1894 - Section 12(2) 6
High Courts22 Jan 2014Disposed Off
Sachin Bhaskarrao Bobde Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2970 : (2014) 2 BomCR(Cri) 537
Criminal Procedure Code, 1973 (CrPC) - Section 313 374(2)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts22 Jan 2014Dismissed
Rajendra Vs Sou. Sujata
Bombay High Court · (2014) 4 ALLMR 639 : (2014) 3 BomCR 168 : (2014) 4 MhLj 525
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12 100Maharashtra Rent Control Act, 1999 - Section 33