High Courts15 Dec 2025Disposed Of
Ratankumar Madan & Ors. Vs Divisional Controller, M.S.R.T.C. & Ors.
Bombay High Court · (2025) 12 BOM CK 2963
COURT ARCHIVE
Bombay High Court judgments
76,764 judgments · page 112 of 3,839
High Courts15 Dec 2025Dismissed
M/s. Fomento Resorts & Hotels Ltd. & Anr. Vs Ramesh Babani Naik & Ors.
Bombay High Court · (2025) 12 BOM CK 3587
Industrial Disputes Act, 1947-Section 2(s), 25(F), 25(G), 25(H)Constitution of India-Article 226, 227, 136Companies Act, 1956
High Courts15 Dec 2025Dismissed
M/s. Fomento Resorts & Hotels Ltd. & Anr. Vs Ramesh Babani Naik & Ors.
Bombay High Court · (2025) 12 BOM CK 2702
Industrial Disputes Act, 1947-Section 2(s), 25(F), 25(G), 25(H)Constitution of India-Article 226, 227, 136Companies Act, 1956
High Courts15 Dec 2025Allowed
Dr. Ramkrishna Ananta Sinai Dhume Vs Mrs. Rekha Sant Kumar Ojha
Bombay High Court · (2025) 12 BOM CK 2834
Constitution of India-Article 227Code of Civil Procedure-Order XII Rule 6, XII Rule 6(1), XII Rule 6(2), XII Rule 1, VI Rule 4Code of Civil Procedure (Amendment) Act, 1976
High Courts15 Dec 2025Disposed Of
Smt. Fermeena Gracias Vs The Deputy Collector & Ors.
Bombay High Court · (2025) 12 BOM CK 3004
High Courts15 Dec 2025
Future Generali India Insurance Co. Ltd. Vs Niti Nilesh Dhule & Ors.
Bombay High Court · (2025) 12 BOM CK 2481
High Courts15 Dec 2025
Babaso Shamgonda Patil & Ors. Vs Bhauso Balaso Mulik & Ors.
Bombay High Court · (2025) 12 BOM CK 2480
Transfer of Property Act-Section 52Code of Civil Procedure-Section 54
High Courts15 Dec 2025
Smt. Mangal Rajaram Patil & Ors. Vs The Maharashtra State Road Transport Corporation & Anr.
Bombay High Court · (2025) 12 BOM CK 2489
High Courts15 Dec 2025Allowed
Sanjay Pandurang Bhosale Vs Sou Lata Nanasaheb Javir & Ors.
Bombay High Court · (2025) 12 BOM CK 2488
Maharashtra Village Panchayat Act, 1959-Section 14(1)(J-1), 16, 16(1)(k)Maharashtra Zilla Parishad and Panchayat Samities ActMaharashtra Municipal Councils, Nagar Panchayats and Industrial Townships Act, 1965
High Courts15 Dec 2025Allowed
Jijabai Dinkar Jadhav & Ors. Vs Haribhau Rangnath Kulkarni & Ors.
Bombay High Court · (2025) 12 BOM CK 2485
Bombay Tenancy and Agriculture Lands Act, 1948-Section 32(F), 32(G), 32(M), 76
High Courts15 Dec 2025
Babaso Shamgonda Patil & Ors. Vs Bhauso Balaso Mulik & Ors.
Bombay High Court · (2025) 12 BOM CK 2490
Transfer of Property Act-Section 52Code of Civil Procedure-Section 54
High Courts15 Dec 2025Dismissed
Anand Ramling Tanavade Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2492
Maharashtra Zilla Parishad and Panchayat Samiti Act, 1961-Section 16(1)(n), 40, 27Registration of Births and Deaths Act, 1969Maharashtra Registration of Births and Deaths Rules, 2000-Rule 8/13
High Courts15 Dec 2025
Smt. Mangal Rajaram Patil & Ors. Vs The Maharashtra State Road Transport Corporation & Anr.
Bombay High Court · (2025) 12 BOM CK 2494
High Courts15 Dec 2025
Future Generali India Insurance Co. Ltd. Vs Niti Nilesh Dhule & Ors.
Bombay High Court · (2025) 12 BOM CK 2497
High Courts15 Dec 2025
Dhanashri Sanjay Shinde Vs Shri Rahul Netaji Mane & Ors.
Bombay High Court · (2025) 12 BOM CK 2500
High Courts15 Dec 2025
Shri. Hemantkumar Bhikaji Kable/Dabholkar Vs Shri. Shantaram Laxman Pawar
Bombay High Court · (2025) 12 BOM CK 2501
Code of Civil Procedure-Order VI Rule 17 (Proviso)
High Courts15 Dec 2025
Mr. Prakash Sahadeo Dhule & Anr. Vs Keshav Nabaji Khude & Ors.
Bombay High Court · (2025) 12 BOM CK 2596
High Courts15 Dec 2025Allowed
Jijabai Dinkar Jadhav & Ors. Vs Haribhau Rangnath Kulkarni & Ors.
Bombay High Court · (2025) 12 BOM CK 2595
Bombay Tenancy and Agriculture Lands Act, 1948-Section 32(F), 32(G), 32(M), 76
High Courts15 Dec 2025Allowed
Sanjay Pandurang Bhosale Vs Sou Lata Nanasaheb Javir & Ors.
Bombay High Court · (2025) 12 BOM CK 2594
Maharashtra Village Panchayat Act, 1959-Section 14(1)(J-1), 16, 16(1)(k)Haryana Panchayati Raj ActBombay High Court Appellate Side Rules, 1960-Chapter I Rule 8
High Courts15 Dec 2025
Smt. Sumitradevi Ramkhelawan Mukhiya & Ors. Vs Shri. Bhalchandra Bassappa Muchandi & Ors.
Bombay High Court · (2025) 12 BOM CK 2592