High Courts17 Apr 2014Disposed Off
Jaishree Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3445 : (2015) 1 DMC 277
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498-A
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Bombay High Court judgments
73,288 judgments · page 1,090 of 3,665
High Courts17 Apr 2014
Rashid Salvador Sousa Vs State of Goa
Bombay High Court · (2014) 5 BomCR 178 : (2015) 1 MhLj 295
Constitution of India, 1950 — Article 226, 227Goa, Daman and Diu Agricultural Tenancy Act, 1964 — Section 15, 18A, 18C, 18K, 18K
High Courts17 Apr 2014
Rakesh Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3144
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7
High Courts17 Apr 2014Allowed
Namita Narayan Jha Vs Education Officer
Bombay High Court · (2015) 5 ALLMR 236 : (2015) 1 BomCR 694 : (2014) 3 MhLj 680
High Courts17 Apr 2014
Commissioner of Income-Tax Vs Kisan Ratilal Choksey Share and Securities Pvt. Ltd.
Bombay High Court · (2014) 368 ITR 485
High Courts17 Apr 2014
Commissioner of Income Tax Vs Kirloskar Oil Engines Ltd.
Bombay High Court · (2014) 364 ITR 88
Income Tax Act, 1961 — Section 143(3)
High Courts16 Apr 2014Dismissed
Indarjeetsingh Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2609
Penal Code, 1860 (IPC) - Section 302 307
High Courts16 Apr 2014
Sanjay Baburao Ingale Vs Bhagwat Lahanu Satav
Bombay High Court · (2015) 5 ALLMR 259 : (2014) 6 MhLj 643
Maharashtra Regional and Town Planning Act, 1966 — Section 44, 47
High Courts16 Apr 2014Dismissed
Mitexco Vs Canara Bank
Bombay High Court · (2014) 04 BOM CK 0206
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Income Tax Act, 1961 — Section 245-IRecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(22), 20, 25, 29
High Courts16 Apr 2014Allowed
Akaram Malappa Aaivale Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 1567
Penal Code, 1860 (IPC) — Section 302, 307, 323, 504, 506
High Courts16 Apr 2014Dismissed
Tatyarao Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2129
Penal Code, 1860 (IPC) — Section 279, 337
High Courts16 Apr 2014
M/s. Haldyn Glass Limited Vs Maharashtra General Kamgar Union and The Presiding Officer, First Labour Court Maharashtra General Kamgar Union Vs Haldyn Glass Pvt. Ltd.
Bombay High Court · (2014) 4 BomCR 646 : (2014) 4 MhLj 162
Industrial Disputes Act, 1947 — Section 10(1), 10-A, 12(5), 17, 17-A
High Courts16 Apr 2014
Nevada Properties Pvt. Ltd. Vs Alice Infrastructure Pvt. Ltd. and Others
Bombay High Court · (2014) 4 BomCR 466
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17Limitation Act, 1963 — Section 21, 21(1)
High Courts16 Apr 2014
M/s. Haldyn Glass Works Private Limited Vs Oriental Fire and General Insurance Co. Limited, Maharashtra State Financial Corporation, Industrial Development Bank of India and State Bank of India
Bombay High Court · (2014) 04 BOM CK 0171
Civil Procedure Code, 1908 (CPC) — Section 18, 2(3), 35, 35(2), 35AContract Act, 1872 — Section 28
High Courts16 Apr 2014Dismissed
Ramrao Nilkanthrao Patil (Died through L.Rs.) Vs Dhondaji @ Ramesh, (Died through L.Rs.) and Others
Bombay High Court · (2014) 5 BomCR 377 : (2014) 6 MhLj 797
Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts16 Apr 2014Disposed Off
Kailash, Vithal and Indubai Vs The State of Maharashtra
Bombay High Court · (2014) 04 BOM CK 0149
Criminal Procedure Code, 1973 (CrPC) — Section 221Penal Code, 1860 (IPC) — Section 106, 302, 304B, 306, 34
High Courts16 Apr 2014Disposed Off
M.V. Flag Mersinidi A foreign flag vessel and Southport Spirit SA and Georim Oil Corporation Vs M.V. Flag Mersinidi, J.H. Shipping Company Limited and South Spirit SA
Bombay High Court · (2014) 04 BOM CK 0117
Civil Procedure Code, 1908 (CPC) — Section 13, 13(c)Contract Act, 1872 — Section 70
High Courts16 Apr 2014
The Bank of New York Mellon, London Branch Vs Zenith Infotech Limited and Others
Bombay High Court · (2014) 04 BOM CK 0116
High Courts16 Apr 2014Allowed
Kanhu Vs Badalshaha (Legal Heirs of Deceased Resp.-Sole)
Bombay High Court · (2014) 5 ALLMR 591 : (2014) 6 BomCR 202
High Courts16 Apr 2014Dismissed
Bhaskar Janu Khadme Vs The State of Maharashtra and Shri Dhau Badhu Shingade
Bombay High Court · (2014) 04 BOM CK 0091
Penal Code, 1860 (IPC) — Section 302, 324, 34