High Courts29 Apr 2014
Uma Vithal Jhaveri and Others Vs Nikhil Vithal Jhaveri
Bombay High Court · (2014) 04 BOM CK 0264
Limitation Act, 1963 — Section 17Succession Act, 1925 — Section 263
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,085 of 3,665
High Courts29 Apr 2014
Smita Suryakant Ashtekar Vs State of Maharashtra
Bombay High Court · (2014) 3 BomCR(Cri) 736
Bombay Police Act, 1951 — Section 56(1)(a), 56(1)(b)Penal Code, 1860 (IPC) — Section 142
High Courts29 Apr 2014
Inacio Amorim V. D''Costa Vs Rocky Andrade
Bombay High Court · (2014) 6 ALLMR 89 : (2014) 5 BomCR 679 : (2015) 1 MhLj 206
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts29 Apr 2014Allowed
Yashwant Anant Fadte Vs Shankar Raghu Fadte
Bombay High Court · (2014) 4 ALLMR 767 : (2014) 5 BomCR 479 : (2014) 6 MhLj 297
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts29 Apr 2014Disposed Off
Prakash Banduji Mundale Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2414
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 173, 173(2), 190(1)(a)
High Courts29 Apr 2014Partly Allowed
Madhukar Laxman Jamkar Vs The D.I.G. Prisons [E] [R]
Bombay High Court · (2014) ALLMR(Cri) 2570
High Courts29 Apr 2014Dismissed
Sanjay Babasaheb Deshmukh Vs The State of Maharashtra
Bombay High Court · (2014) 3 BomCR(Cri) 591
Criminal Procedure Code, 1973 (CrPC) — Section 406, 407, 482
High Courts29 Apr 2014Dismissed
Nagpur Improvement Trust Vs Kishorchand
Bombay High Court · (2014) 4 ABR 6 : (2014) 6 ALLMR 624 : (2014) 5 BomCR 776 : (2015) 1 MhLj 361
Maharashtra Regional and Town Planning Act, 1966 — Section 52, 55
High Courts29 Apr 2014
Usha Sunder Premises Co-operative Society Ltd. Vs Mr. Nilang Desai and Others
Bombay High Court · (2014) 04 BOM CK 0193
Civil Procedure Code, 1908 (CPC) — Section 9Maharashtra Co-operative Societies Act, 1960 — Section 43, 44, 45, 91, 91(1)
High Courts29 Apr 2014
Century Textiles and Industries Ltd. Vs Nusli Neville Wadia
Bombay High Court · (2014) 3 ABR 753 : (2015) 3 BomCR 79
Bombay Public Trusts Act, 1950 — Section 22, 36, 37(1), 41A, 41EBombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15A, 28, 28(1), 5, 5(4A)Civil Procedure Code, 1908 (CPC) — Section 10, 129, 9
High Courts29 Apr 2014Disposed Off
Ramzan Sheikh Chand Sheikh Vs Punjab Nathuji Gawande
Bombay High Court · (2014) 4 BomCR 857 : (2014) 6 MhLj 97
High Courts29 Apr 2014Allowed
Gangaram Vs Kamal
Bombay High Court · (2014) 04 BOM CK 0034
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 31
High Courts29 Apr 2014
Goa Industrial Development Corporation Vs Sadhana Builders Pvt.
Bombay High Court · (2014) 6 ABR 734 : (2014) 5 ALLMR 736 : (2014) 5 BomCR 135
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 80, 80(2)Goa Industrial Development Act, 1965 — Section 30, 31, 32, 33, 34Waqf Act, 1995 — Section 89
High Courts29 Apr 2014Allowed
Royal Power Turnkey Implements Pvt. Ltd. Vs Maharashtra Industrial Development Corporation
Bombay High Court · (2014) 4 ABR 799 : (2014) 5 MhLj 399
Constitution of India, 1950 — Article 14
High Courts28 Apr 2014Allowed
Simon Laximon Gopi and Others Vs Paskin Fernandes and Others
Bombay High Court · (2015) 4 ABR 369
Motor Vehicles Act, 1988 - Section 140 140(3) 140(4) 163A 163-APenal Code, 1860 (IPC) - Section 279 304-A
High Courts28 Apr 2014Dismissed
Laxman, through L.Rs. (Sushilabai Laxman Bandgar, Babu and Tanaji Laxman Bandgar) Vs Venkat, through L.Rs. (Kasibai and Others), Sow Laxmibai and The Deputy Collector (L.R.)
Bombay High Court · (2014) 3 ABR 801 : (2014) 6 ALLMR 661 : (2015) 1 MhLj 408
Evidence Act, 1872 — Section 114, 115Maharashtra Land Revenue Code, 1966 — Section 148(b), 149, 157, 257
High Courts28 Apr 2014
Janata Sahakari Bank Ltd. Vs Puran Maharashtra Automobiles and Others
Bombay High Court · (2014) 6 ALLMR 863 : (2014) 5 BomCR 440 : (2014) 5 MhLj 615
Maharashtra Co-operative Societies Act, 1960 — Section 101, 154, 156
High Courts28 Apr 2014Dismissed
Dnyandev Ramlal Patil Vs Sanjeev Bhavlal Patil and Others
Bombay High Court · (2014) 6 ALLMR 657 : (2014) 6 MhLj 400
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Apr 2014Dismissed
Bhanudas Yeshwant Nagawade Vs Dhondiba @ Bhimrao Bhanudas Nagawade and Others
Bombay High Court · (2014) 5 ALLMR 263 : (2014) 6 MhLj 238
Births, Deaths and Marriages Registration Act, 1886 — Section 20, 22(2)Evidence Act, 1872 — Section 112, 114, 79
High Courts28 Apr 2014
Commissioner of Income Tax Vs Sairang Developers and Promoters P. Ltd.
Bombay High Court · (2014) 364 ITR 593
Income Tax Act, 1961 — Section 132, 158BC, 158BC(c)