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Bombay High Court judgments

73,288 judgments · page 1,079 of 3,665

High Courts10 Jun 2014

Natwarlal Dahyabhai Shah Vs Jadaobai

Bombay High Court · (2014) 4 ABR 552 : (2014) 6 ALLMR 610 : (2014) 5 BomCR 675 : (2015) 1 MhLj 365

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(g)
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High Courts09 Jun 2014

Rushab Ship International LLC Vs The Bunkers

Bombay High Court · (2014) 4 BomCR 269

Arbitration and Conciliation Act, 1996 — Section 45, 8, 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1(1), Order 11 Rule 1(1)(i), Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2Specific Relief Act, 1963 — Section 14(2), 37, 38
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High Courts09 Jun 2014Dismissed

Kistanna Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 2809 : (2014) 4 BomCR(Cri) 258

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
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High Courts08 Jun 2014Disposed Of

STEMCOR (S.E.A.) PET LIMITED AND ANR. Vs MIDEAST INTEGRATED STEELS LIMITED AND 3 ORS.

Bombay High Court · (2014) 06 BOM CK 0221

Code of Civil Procedure, 1908 — Order 13 Rule 1, Order 13 Rule 9, Order 18 Rule 4(4), Order 26 Rule 1, Order 26 Rule 3(4), Order 26 Rule 3,Order 26 Rule 4A, Order 26 Rule 5, Order 26 Rule 7, Order 26 Rule 8, Order 41 Rule 25, Order 39 Rule 5, Order 39 Rule 10, Order 39 Rule 11, Order 39 Rule 11(2), Order 39 Rule 14, Order 66 Rule 1, Order 66 Rule 3, Order 66 Rule 4, Section 75, Section 77, Section 78Bombay High Court (Original Side) Rules, 1980 — Rule 174, 175Arbitration And Conciliation Act, 1996 — Section 2(2), 5, 19, 20(1), 20(3), 24, 27, 27(6)
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High Courts04 Jun 2014

Shaila S. Pathak Vs Oberoi Constructions Ltd.

Bombay High Court · (2014) 4 ABR 498 : (2015) 2 ALLMR 172 : (2014) 4 BomCR 1

Criminal Procedure Code, 1973 (CrPC) — Section 91Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963 — Section 10, 3(2)(a), 3(2)(b), 3(2)(f), 3(2)(h)Penal Code, 1860 (IPC) — Section 109, 138, 201, 34, 379
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