High Courts18 Jun 2014Dismissed
The State of Maharashtra Vs Chatish Arunachalam Das
Bombay High Court · (2015) ALLMR(Cri) 2961 : (2014) 3 BomCR(Cri) 438
Penal Code, 1860 (IPC) — Section 376(2)(f), 376(2)(g), 390
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,075 of 3,665
High Courts18 Jun 2014
Anil Madhavdas Ahuja Vs Marvel Fragrances Pvt. Ltd.
Bombay High Court · (2014) 4 BomCR 721
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts18 Jun 2014
Nickunj Eximp Enterprises (P) Ltd. Vs Assistant Commissioner of Income Tax
Bombay High Court · (2014) 270 CTR 494
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 133A, 143(3), 147, 148
High Courts18 Jun 2014Dismissed
The Municipal Council Vs Tolaram Tilakdas Meghwani
Bombay High Court · (2014) 5 ALLMR 811 : (2014) 143 FLR 1069 : (2014) 4 LLJ 581 : (2014) 2 MhLj 944
Constitution of India, 1950 — Article 14, 16
High Courts17 Jun 2014Partly Allowed
Shivaji Keraba Metkari and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1847
Criminal Procedure Code, 1973 (CrPC) - Section 174, 428 — Penal Code, 1860 (IPC) - Section 109, 304-B, 306, 34, 498A
High Courts17 Jun 2014
Vasant Shamrao Dhole and Others Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 578 : (2015) 3 BomCR(Cri) 273
Penal Code, 1860 (IPC) — Section 306, 34, 498(A), 498A
High Courts17 Jun 2014
Allanasons Ltd. Vs Deputy Commissioner of Income Tax
Bombay High Court · (2014) 369 ITR 648
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115(j)(b), 118, 143(3), 147, 148
High Courts17 Jun 2014Dismissed
Dilip Vs The Special Recovery Officer
Bombay High Court · (2015) 4 ABR 388 : (2014) 6 BomCR 668
Constitution of India, 1950 — Article 14, 19(1)(g)Maharashtra Co-operative Societies Act, 1960 — Section 101, 102, 107, 154, 154(2A)
High Courts17 Jun 2014Partly Allowed
Kawadu Vs Bhojram
Bombay High Court · (2014) 5 BomCR 674 : (2014) 6 MhLj 69
Maharashtra Land Revenue Code, 1966 — Section 165, 165(1)(a)
High Courts17 Jun 2014Partly Allowed
Rajendra Bhikaji Naik Satardekar Vs Pradeep Suhas Naik
Bombay High Court · (2014) 06 BOM CK 0008
High Courts17 Jun 2014Dismissed
Kishinbhagwan R. Sharma Vs The State of Maharashtra
Bombay High Court · (2014) 06 BOM CK 0006
Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts16 Jun 2014Partly Allowed
Domingos Jose Rodrigues and Others Vs Constancio Braganza and Others
Bombay High Court · (2015) 4 ABR 623 : (2015) 3 ALLMR 657
High Courts16 Jun 2014
Anil Ramesh Bhusari Vs Bhaskar Ramesh Bhusari
Bombay High Court · (2015) 1 ALLMR 724 : (2015) 5 BomCR 52 : (2014) 5 MhLj 792
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(1), Order 16 Rule 1(1)(2), Order 16 Rule 1(2), Order 16 Rule 1(3)
High Courts16 Jun 2014
The Director of Income Tax Vs Haldor Topsoe
Bombay High Court · (2014) 369 ITR 453 : (2014) 225 TAXMAN 105
Income Tax Act, 1961 — Section 143(3), 234B, 9, 9(1)(vi), 9(i)
High Courts16 Jun 2014Dismissed
Vinod Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2784
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 302, 307, 376, 392, 397
High Courts16 Jun 2014Dismissed
Sachin Jamanaprasad Mishra Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 2761
Penal Code, 1860 (IPC) — Section 34, 361, 363, 376, 376(2)(g)
High Courts16 Jun 2014Allowed
Murli Industries Limited Company Vs Western Coalfields Limited
Bombay High Court · (2015) 1 ALLMR 287 : (2015) 2 MhLj 43
Constitution of India, 1950 — Article 12, 14, 21
High Courts16 Jun 2014
Mina Srinivasan Krishnan Vs Arun Bhaskar Adarkar
Bombay High Court · (2014) 5 BomCR 53
Bombay Public Trusts Act, 1950 — Section 50Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 27, 28, 28(1), 29, 29ACivil Procedure Code, 1908 (CPC) — Section 115, 9
High Courts16 Jun 2014Dismissed
Madhav Balaji Dangare Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3500 : (2014) 3 BomCR(Cri) 405
Penal Code, 1860 (IPC) — Section 302, 34, 504, 506