High Courts24 Jun 2014
Neel Electro Techniques Vs Neelkanth Power Solution
Bombay High Court · (2014) 7 BomCR 929 : (2014) 59 PTC 225
Arbitration and Conciliation Act, 1996 — Section 11, 9Trade Marks Act, 1999 — Section 23, 24, 33
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,072 of 3,665
High Courts24 Jun 2014Dismissed
Javed Rizwan Shaikh Vs The State of Maharashtra
Bombay High Court · (2014) 4 BomCR(Cri) 107
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts24 Jun 2014
Hitkari Hitech Fibres Pvt. Ltd. Vs The Commissioner of Central Excise
Bombay High Court · (2014) 202 ECR 411 : (2014) 306 ELT 362 : (2014) 28 GSTR 48
Central Excises and Salt Act, 1944 — Section 35G
High Courts24 Jun 2014Dismissed
Lahu Vs Kailash Matasaran Gupta
Bombay High Court · (2014) 4 ABR 705 : AIR 2014 Bom 143 : (2014) 6 ALLMR 528 : (2014) 6 BomCR 830 : (2014) 5 MhLj 659
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 115, 116Transfer of Property Act, 1882 — Section 11(g), 111(g)
High Courts24 Jun 2014
Radhika Jayaswal Vs State of Maharashtra
Bombay High Court · (2014) 06 BOM CK 0082
High Courts24 Jun 2014Partly Allowed
Ishwar Gulab Pawar Vs Ayoub Jamal (Qureshi)
Bombay High Court · (2015) 3 ACC 865 : (2015) ACJ 1316 : (2014) 6 ALLMR 628 : (2014) 6 BomCR 609 : (2015) 144 FLR 766 : (2015) 1 MhLj 353
Workmens Compensation Act, 1923 — Section 19, 2 (l), 3, 4, 4(1)(c)
High Courts24 Jun 2014Dismissed
Narayan Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3169 : (2014) 4 BomCR(Cri) 376
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 363, 366(A), 376(g)
High Courts24 Jun 2014
Babush Krishna Desai Vs State of Goa
Bombay High Court · (2014) ALLMR(Cri) 3660
Goa, Daman and Diu Preservation of Trees Act, 1984 — Section 12
High Courts24 Jun 2014
Surajmull Gouti Vs State of Maharashtra
Bombay High Court · (2014) 75 VST 478
Central Sales Tax Act, 1956 — Section 3, 3(a)
High Courts24 Jun 2014Dismissed
Rohan M. Kapoor Vs Abhyudaya Co-Operative Bank Ltd.
Bombay High Court · (2015) 3 ALLMR 743 : (2015) 1 BomCR 686 : (2014) 4 MhLj 640
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Multi-State Cooperative Societies Act, 2002 — Section 101, 39, 40, 83, 84
High Courts24 Jun 2014Dismissed
Sachin Ramchandra Arwade Vs The State of Maharashtra
Bombay High Court · (2014) 4 BomCR(Cri) 100
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jun 2014
Maharashtra Gramin Bank Vs Dhondiba Raghoji Kahalekar
Bombay High Court · (2014) 143 FLR 119 : (2014) LLR 1037
Payment of Gratuity Act, 1972 — Section 4, 4(6)
High Courts24 Jun 2014Partly Allowed
M. Lakshmi Chitra Vs Rahul Bhikaji Bhutal
Bombay High Court · (2014) 06 BOM CK 0010
High Courts23 Jun 2014Allowed
Anandrao Vs Prashant
Bombay High Court · (2014) 4 ABR 702 : (2014) 6 ALLMR 686 : (2015) 1 BomCR 702 : (2014) 5 MhLj 612
High Courts23 Jun 2014
Sheikhan Fadiah Saad Al-Abduyllah Al-Sabah Vs Sanjay Mishrimal Punamiya
Bombay High Court · (2015) 1 BomCR 842
Contempt of Courts Act, 1971 — Section 13(b), 14, 14(2), 14(a)
High Courts23 Jun 2014
Municipal Corporation of Greater Mumbai Vs State of Maharashtra
Bombay High Court · (2014) 6 BomCR 860
Maharashtra Regional and Town Planning Act, 1966 — Section 45Mumbai Municipal Corporation Act, 1888 — Section 342, 354, 489
High Courts23 Jun 2014
Balkrishna Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3182
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts23 Jun 2014
V.I.P. Industries Ltd. Vs V.I.P. Employees Union
Bombay High Court · (2014) 142 FLR 1116 : (2014) 4 LLN 352
Industrial Disputes Act, 1947 — Section 9A
High Courts23 Jun 2014Disposed Off
Manikrao Gulabrao Pachpute Vs The State of Maharashtra,
Bombay High Court · (2014) 06 BOM CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141Prevention of Food Adulteration Act, 1954 — Section 14-A, 16, 17, 2(ia)(a), 2(ia)(m)
High Courts23 Jun 2014
Telma Gonsalves Vs Namdev Babuso Chodankar
Bombay High Court · (2014) 6 ALLMR 543 : (2015) 5 BomCR 390 : (2015) 1 MhLj 381