High Courts16 Jul 2014
Anil Vs The Estate Manager
Bombay High Court · (2015) 1 ALLMR 166 : (2015) 5 BomCR 391 : (2015) 1 MhLj 914
Maharashtra Housing And Area Development Act, 1976 — Section 185(1), 65, 66, 66(1)(a), 66(1)(ii)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,060 of 3,665
High Courts16 Jul 2014
Sunil Sayanna Vs The State of Maharashtra
Bombay High Court · (2014) 07 BOM CK 0269
Bombay Provincial Municipal Corporations Act, 1949 — Section 451, 493, 51(4), 53
High Courts16 Jul 2014Dismissed
Shrikant Vs State of Maharashtra
Bombay High Court · (2014) 07 BOM CK 0236
Maharashtra Local Authority Members Disqualification Act, 1986 — Section 3(1)(b)
High Courts16 Jul 2014
Sachin Bansilal Ghaiwal Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 525 : (2014) 3 BomCR(Cri) 774 : (2014) CriLJ 4217
Arms Act, 1959 — Section 25, 3, 4Bombay Police Act, 1951 — Section 135, 37(1), 55Constitution of India, 1950 — Article 14
High Courts16 Jul 2014
Nipun Thakkar Vs Ramesh Nanalal Shah
Bombay High Court · (2014) 07 BOM CK 0112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts16 Jul 2014Dismissed
Sukhdeo Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2580 : (2014) 3 BomCR(Cri) 805
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts16 Jul 2014Disposed Off
Dhanraj Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 501 : (2014) 4 BomCR(Cri) 657
Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts16 Jul 2014Allowed
Hindustan Unilever Ltd. Research Centre Vs Hindustan Lever Research Centre Employee Union
Bombay High Court · (2014) 07 BOM CK 0081
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17A, 18(3)(d), 19, 19(2), 19(3)
High Courts16 Jul 2014
Shrikant Balasaheb M. Chaudhari Vs State of Maharashtra
Bombay High Court · (2014) 5 ABR 688 : (2015) 2 ALLMR 103 : (2015) 2 MhLj 794
Maharashtra Local Authority Members Disqualification Act, 1986 — Section 3(1)(b)
High Courts16 Jul 2014
Aroni Commercials Ltd. Vs Assistant Commissioner of Income Tax
Bombay High Court · (2014) 3 ITR 405
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 111A, 127, 143(3), 147, 148
High Courts15 Jul 2014Dismissed
State of Maharashtra Vs Dr. Suresh Gulabchand Agrawal
Bombay High Court · (2015) 1 MhLJCrl 700
High Courts15 Jul 2014
Lalit Pukhraj Deshlahara Vs Union of India
Bombay High Court · (2015) 321 ELT 218
Constitution of India, 1950 - Article 226
High Courts15 Jul 2014Dismissed
Regional Director, Employees'' State Insurance Corporation Vs Sunita Gopal Balani
Bombay High Court · (2015) 146 FLR 1020
Employees State Insurance Act, 1948 - Section 2(12) 2(22) 2(9) 45-A 75
High Courts15 Jul 2014
State of Maharashtra Vs Suresh Gulabchand Agrawal
Bombay High Court · (2014) ALLMR(Cri) 4297
Prevention of Corruption Act, 1988 — Section 12, 13(1)(d), 13(2), 20, 7
High Courts15 Jul 2014Dismissed
Gramsabha of village Battis Shirala Vs Union of India
Bombay High Court · (2014) 07 BOM CK 0252
Constitution of India, 1950 — Article 25, 26, 51A, 51-A, 51-A(g)Wild Life (Protection) Act, 1972 — Section 11, 12, 2, 50, 51
High Courts15 Jul 2014Dismissed
Suren Vijay Thenge Vs The State of Maharashtra
Bombay High Court · (2014) 6 ABR 507 : (2015) 1 ALLMR 130 : (2015) 4 BomCR 815 : (2015) 1 MhLj 972 : (2014) 2 MhLj 873
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 8, 8(3)
High Courts15 Jul 2014Disposed Off
Tasmiya Shaikh Vs State of Goa
Bombay High Court · (2014) 07 BOM CK 0209
Penal Code, 1860 (IPC) — Section 376
High Courts15 Jul 2014Dismissed
Bayer Corporation Vs Union of India
Bombay High Court · (2014) 5 ABR 242 : AIR 2014 Bom 178 : (2015) 4 ALLMR 119 : (2014) 7 BomCR 603 : (2014) 60 PTC 277
Constitution of India, 1950 — Article 226Patents Act, 1970 — Section 117-A, 82, 83, 83(c), 83(f)
High Courts15 Jul 2014
Mandar Narhari Parab Vs Union of India
Bombay High Court · (2014) 07 BOM CK 0171
Constitution of India, 1950 — Article 14, 226
High Courts15 Jul 2014Allowed
Bhalchandra Vs Shardabai
Bombay High Court · (2015) 4 ACC 693 : (2015) ACJ 2226 : (2015) 1 ALLMR 353 : (2016) 1 AnWR 178 : (2015) 2 MhLj 383
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 147, 279, 304(A), 338