High Courts11 Aug 2014
Gera Realty Estates Vs Commissioner of Income Tax
Bombay High Court · (2015) 274 CTR 358 : (2014) 368 ITR 366 : (2015) 231 TAXMAN 582
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220(6)
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Bombay High Court judgments
73,288 judgments · page 1,047 of 3,665
High Courts11 Aug 2014
Shilpa Co-Operative Housing Society Vs Janabai Gulabrao Wangal
Bombay High Court · (2014) 6 ABR 823
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Maharashtra Co-operative Societies Act, 1960 — Section 164, 91
High Courts11 Aug 2014Partly Allowed
Natthu Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 124 : (2014) 4 Crimes 84
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 299, 300, 302, 307, 320
High Courts11 Aug 2014Allowed
KPMG India Pvt. Ltd. Vs National Commission for Women
Bombay High Court · (2014) 5 ABR 517 : (2015) 1 ALLMR 726 : (2014) LabIC 4311
Constitution of India, 1950 — Article 12National Commission for Women Act, 1990 — Section 10, 10(1), 10(1)(f), 10(4), 10(e)Penal Code, 1860 (IPC) — Section 188, 34, 354, 500, 503
High Courts11 Aug 2014Dismissed
State Vs Muktanand Bicholkar,(Major)
Bombay High Court · (2014) 08 BOM CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 226Penal Code, 1860 (IPC) — Section 306, 34
High Courts11 Aug 2014Partly Allowed
Philip Fernandes Vs The State of Goa
Bombay High Court · (2014) ALLMR(Cri) 4032 : (2015) 1 Crimes 267
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Aug 2014Disposed Off
Swati Sayaji Patil Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 3110 : (2014) 4 BomCR(Cri) 556
High Courts11 Aug 2014
Mascon Multiservices and Consultants Pvt. Ltd. Vs Bharat Oman Refineries Ltd.
Bombay High Court · (2014) 08 BOM CK 0091
Arbitration and Conciliation Act, 1996 — Section 12, 13, 31(3), 31(7)(a), 34Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, 34Contract Act, 1872 — Section 17, 2(c), 23, 28, 28(a)
High Courts08 Aug 2014Allowed
Mohammed Salim Mira Mohiuddin Shaikh Vs The Divisional Commissioner
Bombay High Court · (2015) ALLMR(Cri) 1318
Constitution of India, 1950 - Article 226
High Courts08 Aug 2014
Gajanan Gyanuji Zamre Vs Gram Panchayat, Kodali Zamre
Bombay High Court · (2015) 4 BomCR 327 : (2015) 1 MhLj 637
High Courts08 Aug 2014
Tanzimul Muslimin Society Sanpada and Others Vs The Managing Director and Others
Bombay High Court · (2015) 5 ALLMR 683
Constitution of India, 1950 — Article 25
High Courts08 Aug 2014
Goa Industrial Development Corporation Vs Sadhana Builders Pvt. Ltd.
Bombay High Court · (2014) 6 ABR 23 : (2014) 6 ALLMR 497 : (2015) 4 BomCR 62 : (2015) 1 MhLj 340
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11Land Acquisition Act, 1894 — Section 41
High Courts08 Aug 2014
Commissioner of Income Tax Vs Tip Top Typography
Bombay High Court · (2015) 1 BomCR 626 : (2014) 270 CTR 262 : (2014) 368 ITR 330
Income Tax Act, 1961 — Section 119, 14, 14(A), 142(1), 143(1)Maharashtra Rent Control Act, 1999 — Section 10, 6, 7(14)(a), 8(1)
High Courts08 Aug 2014Dismissed
Manek Dara Sukhadwalla Vs Shernaz Faroukh Lawyer
Bombay High Court · (2014) 08 BOM CK 0145
Civil Procedure Code, 1908 (CPC) — Section 17, 18Evidence Act, 1872 — Section 114(e)Registration Act, 1908 — Section 32A
High Courts08 Aug 2014Disposed Off
Vile Parle Kelvani Mandal Vs State of Maharashtra
Bombay High Court · (2014) 08 BOM CK 0124
High Courts08 Aug 2014Allowed
Anupam Insulating Industries Vs State of Maharashtra
Bombay High Court · (2014) 08 BOM CK 0100
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 3, 3(1)(a)
High Courts08 Aug 2014Partly Allowed
The Special Land Acquisition Officer Vs Lawrence Caetano Vicente Gomes
Bombay High Court · (2014) 08 BOM CK 0093
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts08 Aug 2014
The Commissioner of Income Tax Vs Montedison of Italy
Bombay High Court · (2014) 272 CTR 306 : (2014) 367 ITR 179 : (2014) 226 TAXMAN 128
Income Tax Act, 1961 — Section 9(1), 9(1)(vi), 9(1)(vii)
High Courts07 Aug 2014
Mahadeo Pralhad Salave Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1321
Penal Code, 1860 (IPC) - Section 302, 306, 504