High Courts20 Aug 2014Dismissed
Pravin Tukaram Kumbhar Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1758
Penal Code, 1860 (IPC) - Section 302, 34, 364, 397
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,044 of 3,665
High Courts20 Aug 2014Allowed
Sitaram Nana Sarvade Vs The State of Maharashtra
Bombay High Court · (2014) 4 Crimes 513
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A
High Courts20 Aug 2014Dismissed
Gaurang Vs Vinay A. Choksi
Bombay High Court · (2015) 2 ALLMR 802 : (2015) 1 ARBLR 103 : (2014) 6 BomCR 120 : (2014) 6 MhLj 570
Arbitration and Conciliation Act, 1996 — Section 2, 2(1)(h), 31, 31(5), 32
High Courts20 Aug 2014Dismissed
JSW Steel Ltd. Vs AI Ghuriar Iron and Steel LLC
Bombay High Court · (2014) 5 ABR 540 : (2015) 2 ALLMR 60 : (2015) 2 ARBLR 373 : (2015) 2 BomCR 655 : (2015) 3 MhLj 147
Arbitration and Conciliation Act, 1996 — Section 18, 31(8), 31(8)(a), 31(8)(b)Contract Act, 1872 — Section 23, 28, 28(a), 28(b)Evidence Act, 1872 — Section 118, 119, 120, 121, 122
High Courts20 Aug 2014Dismissed
Kalyan Santram Kawade Vs Khanderao
Bombay High Court · (2015) 4 MhLj 429
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 2014Allowed
Balu Gangaram More Vs Bhivchandra Shankar More
Bombay High Court · (2014) 6 ABR 446 : (2015) 2 ALLMR 321 : (2016) 1 BomCR 825 : (2015) 2 MhLj 879
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 9 Rule 13, 96Limitation Act, 1963 — Section 5
High Courts20 Aug 2014Disposed Off
Reena Vivek Sinha Vs Preetimala Sinha
Bombay High Court · (2014) 5 ABR 528 : (2015) 3 ALLMR 256 : (2014) 7 BomCR 884
Guardians and Wards Act, 1890 — Section 6, 7
High Courts19 Aug 2014
Electropneumatics and Hydraulics (India) (P.) Ltd. Vs Commissioner of Central Excise
Bombay High Court · (2014) 309 ELT 408 : (2014) 47 GST 707
Central Excises and Salt Act, 1944 — Section 11A
High Courts19 Aug 2014Dismissed
The New India Assurance Co. Ltd. Vs Sunder Manik Devendra
Bombay High Court · (2015) 1 ACC 467 : (2015) 1 ALLMR 643
Motor Vehicles Act, 1988 — Section 166, 168
High Courts19 Aug 2014
Lear Automotive India Pvt. Ltd. Vs Commissioner of Central Excise
Bombay High Court · (2014) 35 STR 918
Finance Act, 1994 — Section 66, 66A
High Courts19 Aug 2014Dismissed
Venkat Gangadhar Bilapatte Vs Tulsabai Baburao Dahiphale
Bombay High Court · (2014) 08 BOM CK 0013
Motor Vehicles Act, 1988 — Section 166
High Courts14 Aug 2014Dismissed
Laxman Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 MhLj 311
Constitution of India, 1950 - Article 226(2)Electricity Act, 2003 - Section 2(8) 9
High Courts14 Aug 2014Disposed off
Prakash Vs Deputy Collector (General), Latur and Others
Bombay High Court · (2015) 6 BomCR 554 : (2015) 4 MhLj 890
Constitution of India, 1950 - Article 341 342 366
High Courts14 Aug 2014
Sunil Sayanna Kotgire and Others Vs State of Maharashtra and Others
Bombay High Court · (2015) 5 ALLMR 174 : (2015) 2 MhLj 68
Bombay Provincial Municipal Corporations Act, 1949 — Section 451, 493, 51(4), 53
High Courts14 Aug 2014
Badrinarayan Shankar Bhandari and Others Vs Omprakash Shankar Bhandari
Bombay High Court · (2014) 5 BomCR 481 : (2015) 2 KarLJ 7
Constitution of India, 1950 — Article 136, 14, 15, 15(2), 15(3)Hindu Succession (Amendment) Act, 2005 — Section 3Hindu Succession Act, 1956 — Section 23, 30, 6, 6(1), 6(1)(a)
High Courts14 Aug 2014
Ganesh Vasudeo Bandekar Vs The State of Maharashtra
Bombay High Court · (2014) 08 BOM CK 0198
Arms Act, 1959 — Section 25, 25(I-B)(a), 27, 3Penal Code, 1860 (IPC) — Section 302, 307
High Courts14 Aug 2014
Coca-Cola India (P.) Ltd. Vs Assistant Registrar
Bombay High Court · (2014) 271 CTR 60 : (2014) 368 ITR 487
Constitution of India, 1950 — Article 226
High Courts14 Aug 2014Disposed Off
Anand Vs The Superintendent of Police Mukesh Vs State of Maharashtra
Bombay High Court · (2014) 08 BOM CK 0164
Arms Act, 1959 — Section 25, 4Bombay Police Act, 1951 — Section 148, 16, 2(11), 21, 22Bombay Prohibition Act, 1949 — Section 10, 104, 108, 11, 115
High Courts14 Aug 2014Dismissed
Anil Dhondu Shinde Vs Govind Jagnnath Samant
Bombay High Court · (2014) 6 ABR 375 : (2014) 6 ALLMR 575 : (2015) 4 BomCR 296 : (2015) 1 MhLj 370 : (2015) 2 RCR(Rent) 98
Bombay Civil Courts Act, 1869 — Section 24Bombay General Clauses Act, 1904 — Section 7Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13, 28, 28(1)(b), 3
High Courts14 Aug 2014Dismissed
Ranjana Bhagwan Gotarne Vs The State of Maharashtra
Bombay High Court · (2014) 08 BOM CK 0157
Evidence Act, 1872 — Section 106, 161Penal Code, 1860 (IPC) — Section 302