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Bombay High Court judgments

73,288 judgments · page 1,040 of 3,665

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High Courts02 Sept 2014

Brihan Karan Sugar Syndicate Pvt. Ltd. Vs Lokranjan Breweries Pvt. Ltd.

Bombay High Court · (2014) 5 BomCR 767 : (2014) 60 PTC 246 : (2014) 59 PTC 472

Trade Marks Act, 1999 — Section 11, 17, 17(1), 17(2), 17(2)(b)
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High Courts02 Sept 2014Dismissed

New Consolidated Construction Co. Ltd. Vs Serum Bio Pharma Park

Bombay High Court · (2014) 5 BomCR 550

Arbitration and Conciliation Act, 1996 — Section 34
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High Courts02 Sept 2014

Kassiopi Maritime Co. Ltd. Vs M.T.AL Layyah

Bombay High Court · (2014) 5 BomCR 566

Civil Procedure Code, 1908 (CPC) — Order 25 Rule 25
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High Courts02 Sept 2014

The Commissioner of Sales Tax Vs Mutha Alloys Pvt. Ltd.

Bombay High Court · (2014) 09 BOM CK 0008

Bombay Sales Tax Act, 1959 — Section 7Constitution of India, 1950 — Article 304, 304(a)
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High Courts02 Sept 2014

Gurukul Shikshan Sanstha Vs Eknath Rameshwar Raurale

Bombay High Court · (2015) 2 ALLMR 769 : (2014) 6 BomCR 779 : (2015) 1 MhLj 609

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 4(6), 5(2)
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High Courts01 Sept 2014Allowed

Vijay Bapu Kamble Vs State of Maharashtra

Bombay High Court · (2015) ALLMR(Cri) 1740

Criminal Procedure Code, 1973 (CrPC) - Section 164 — Penal Code, 1860 (IPC) - Section 302, 306, 498-A
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High Courts01 Sept 2014Disposed off

Sunita Ajit Gholkar and Others Vs State of Maharashtra and Others

Bombay High Court · (2015) ALLMR(Cri) 1963

Criminal Procedure Code, 1973 (CrPC) - Section 102 — Penal Code, 1860 (IPC) - Section 34, 406, 408, 420, 465
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High Courts01 Sept 2014Dismissed

Sitaram Bhagaji Unawane Vs Pradnya Vikram Vaidya

Bombay High Court · (2015) 2 ALLMR 266 : (2015) 3 MhLj 142

Guardians and Wards Act, 1890 — Section 10Hindu Adoptions and Maintenance Act, 1956 — Section 19
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High Courts01 Sept 2014Partly Allowed

Raju Bihari Vs State of Goa

Bombay High Court · (2015) ALLMR(Cri) 979 : (2016) 1 BomCR(Cri) 219

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High Courts01 Sept 2014

The Commissioner of Income Tax Vs Vir Vikram Vaid

Bombay High Court · (2014) 367 ITR 365 : (2015) 230 TAXMAN 212

Companies Act, 1956 — Section 17(2), 2(22)(e)
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High Courts01 Sept 2014Disposed Off

Kamrudin J. Mavany Vs Tajdin J. Mavany

Bombay High Court · (2014) 09 BOM CK 0117

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High Courts01 Sept 2014Partly Allowed

Kayco Engineering Vs State of Goa

Bombay High Court · (2014) 6 ABR 32

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5
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High Courts01 Sept 2014

Alfa Laval (India) Ltd. Vs The Union of India

Bombay High Court · (2014) 5 BomCR 618 : (2014) 203 ECR 153 : (2014) 309 ELT 17 : (2015) 31 GSTR 261

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129DD, 75, 75(1), 75(2)
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High Courts01 Sept 2014

Commissioner of Central Excise Vs Jyoti Structure Ltd.

Bombay High Court · (2014) 309 ELT 209

Central Excises and Salt Act, 1944 — Section 11, 11A, 11AA
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High Courts01 Sept 2014

G. Subbaraju Vs Archana Rajesh Shivhare

Bombay High Court · (2014) 5 BomCR 639

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Succession Act, 1956 — Section 15Succession Act, 1925 — Section 283(1)(c)
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High Courts28 Aug 2014

Commissioner of Income Tax-16 Vs Vishindas Holaram

Bombay High Court · (2015) 229 TAXMAN 30

Income Tax Act, 1961 — Section 43(5), 80HHC
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High Courts28 Aug 2014

Ramesh Chudaman Badgujar Vs The State of Maharashtra and Others

Bombay High Court · (2015) 1 ABR 385 : (2015) 2 MhLj 542

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Maharashtra Co-operative Societies Act, 1960 — Section 101, 149, 154, 154(2), 154(2A)
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High Courts28 Aug 2014

The State of Maharashtra Vs Arjun Narayan Shirsale and Others

Bombay High Court · (2015) ALLMR(Cri) 164

Penal Code, 1860 (IPC) — Section 302, 34
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High Courts28 Aug 2014Allowed

Mafatlal Industries Ltd. Vs Municipal Corporation of Greater Mumbai

Bombay High Court · (2014) 08 BOM CK 0066

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High Courts28 Aug 2014Disposed Off

Hanjin Shipping Co. Ltd. Vs The Board of Trustees of the Port of Mumbai

Bombay High Court · (2015) 3 ALLMR 252

Major Port Trusts Act, 1963 — Section 113, 114, 116, 37, 38
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