High Courts09 Oct 2014
Commissioner of Income Tax Vs Indusind Bank Ltd.
Bombay High Court · (2015) 373 ITR 160
Income Tax Act, 1961 - Section 43B(d)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,026 of 3,665
High Courts09 Oct 2014
Ketan Tirodkar Vs Office of the Hon''ble Chief Minister
Bombay High Court · (2015) 1 BomCR(Cri) 238
Constitution of India, 1950 — Article 14Maharashtra Housing And Area Development Act, 1976 — Section 18Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts09 Oct 2014
Tatyasaheb Ramchandra Kale Vs Navnath Tukaram Kakde
Bombay High Court · (2015) 1 ABR 775 : AIR 2015 Bom 87 : (2015) 1 ALLMR 497 : (2015) 3 ESC 1823 : (2014) 6 MhLj 804
Bombay Village Panchayats Act, 1958 — Section 145, 17, 176, 30, 30(1)Maharashtra Local Authority Members Disqualification Act, 1986 — Section 3, 7
High Courts09 Oct 2014
Employees'' State Insurance Corporation Vs Sharad Damodar Shrangarpawar
Bombay High Court · (2014) 10 BOM CK 0110
Employees State Insurance Act, 1948 — Section 2(17), 75(1)(g)
High Courts09 Oct 2014
Amey Avinash Nirmale Vs Maharashtra Animal Fishery Sciences University
Bombay High Court · (2015) 3 ALLMR 770 : (2015) 2 BomCR 644
High Courts09 Oct 2014
Meena Vs T.R. Patil Vidyalaya
Bombay High Court · (2014) 10 BOM CK 0072
Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001 — Section 4(6), 9
High Courts09 Oct 2014
Bharatiya Kamgar Sena Vs Otis Elevator Employees Union
Bombay High Court · (2015) 1 ABR 254 : (2015) 1 ALLMR 529 : (2015) 1 BomCR 728 : (2015) 1 LLJ 17 : (2015) 1 SCT 745
Bombay Industrial Relations Act, 1946 — Section 3, 3(13), 3(5), 5(e)Factories Act, 1948 — Section 2, 2(1), 2(3), 2(l), 2(m)Industrial Disputes Act, 1947 — Section 11, 2, 2(s)
High Courts09 Oct 2014
Nitin Gandhi Vs Dinyar Pheroz Dubash
Bombay High Court · (2014) 6 ABR 558 : (2015) 2 ALLMR 9 : (2015) 1 BomCR 753 : (2015) 2 MhLj 850 : (2015) 2 MhLj 580
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 2, Order 7 Rule 11Specific Relief Act, 1963 — Section 15, 19, 19(a), 19(b)Transfer of Property Act, 1882 — Section 52
High Courts09 Oct 2014
Malesh G. Tokalwar Vs CESTAT
Bombay High Court · (2014) 310 ELT 634 : (2015) 37 STR 55
Central Excises and Salt Act, 1944 — Section 35B
High Courts08 Oct 2014Disposed off
Sachin Ashok Khare Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 2796
Penal Code, 1860 (IPC) - Section 120-B 192 196 406 409
High Courts08 Oct 2014Dismissed
Sanjay Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1593
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 27 — Penal Code, 1860 (IPC) - Section 201, 302, 363, 364, 376
High Courts08 Oct 2014
Dasappa Dhomba Karkera Revathi V. Amin Vs Mahesh Dasappa Karkera
Bombay High Court · (2015) 3 ALLMR 346 : (2015) 1 BomCR 597 : (2015) 1 MhLj 159
High Courts08 Oct 2014
Shraddha Vinod Deo Vs The State of Maharashtra
Bombay High Court · (2014) 6 ABR 754 : (2015) 1 ALLMR 63 : (2015) 2 BomCR 620 : (2015) 1 MhLj 62
Constitution of India, 1950 — Article 226, 311, 32
High Courts08 Oct 2014
Kashinath Rajaram Kasabe Vs Ramchandra Tukaram Kasabe
Bombay High Court · (2014) 6 ABR 526 : (2015) 1 ALLMR 753 : (2015) 1 BomCR 407 : (2015) 1 MhLj 748
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts08 Oct 2014
Satish Vs The Union of India
Bombay High Court · (2014) 6 ABR 382 : (2015) 1 BomCR 768
Army Act, 1950 — Section 22, 23
High Courts08 Oct 2014
The Oriental Insurance Co. Ltd. Vs Pushpa
Bombay High Court · (2015) 1 ACC 671 : (2016) ACJ 194 : (2015) 2 AnWR 158 : (2015) 2 BomCR 637
Motor Vehicles Act, 1988 — Section 146, 147, 157, 166, 2(30)
High Courts08 Oct 2014
Gurudas Mangruji Kamdi Vs The Hon''ble Chancellor of Rashtrasant Tukdoji Maharaj Nagpur University
Bombay High Court · (2014) 6 ABR 406 : (2015) 5 BomCR 140
Constitution of India, 1950 — Article 14, 356Income Tax Act, 1961 — Section 34Maharashtra Preventive Detention Act, 1970 — Section 3, 7
High Courts08 Oct 2014
Sandip Sahadev Kamble Vs State of Maharashtra
Bombay High Court · (2014) 10 BOM CK 0075
Penal Code, 1860 (IPC) — Section 302, 452
High Courts08 Oct 2014
Abhishek Bhaskarrao Jadhav Vs Maharashtra Animal Fishery Sciences University
Bombay High Court · (2015) 3 ALLMR 335 : (2015) 2 BomCR 761 : (2014) 6 MhLj 634
High Courts08 Oct 2014
Dasappa Dhomba Karkera Vs Mahesh Dasappa Karkera
Bombay High Court · (2014) 10 BOM CK 0064