High Courts14 Nov 2014
Balam Vs The State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1373
Penal Code, 1860 (IPC) — Section 363, 376, 506(II)
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Bombay High Court judgments
73,288 judgments · page 1,016 of 3,665
High Courts13 Nov 2014
Eknath Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1826
Penal Code, 1860 (IPC) - Section 120-B, 34, 409, 420, 500
High Courts13 Nov 2014Partly Allowed
Sahebrao Bhagatram Waghmare and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1959
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 306, 34, 498(A)
High Courts13 Nov 2014
Crompton Greaves Ltd. Vs Assistant Commissioner of Income Tax
Bombay High Court · (2015) 230 TAXMAN 509
Income Tax Act, 1961 - Section 35D, 35D(2)(c)(iii), 35D(2)(c)(iv), 37, 80-O
High Courts13 Nov 2014Partly Allowed
Sanjay Subbarao Khade Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1861 : (2015) 3 DMC 488
Criminal Procedure Code, 1973 (CrPC) - Section 174 — Evidence Act, 1872 - Section 106, 113-B — Penal Code, 1860 (IPC) - Section 304-B, 306, 498A, 498-A
High Courts13 Nov 2014
Tulsiram Vs Sadashiv
Bombay High Court · (2014) 11 BOM CK 0116
Civil Procedure Code, 1908 (CPC) — Section 100Maharashtra Land Revenue Code, 1966 — Section 126, 127, 129, 2(12)
High Courts13 Nov 2014
Anil Sagun Ghadi Vs Anil Chopdekar
Bombay High Court · (2014) 11 BOM CK 0093
Motor Vehicles Act, 1988 — Section 166
High Courts13 Nov 2014
Vishwanath Ambadas Vs Bajirao
Bombay High Court · (2015) 1 ABR 318
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts12 Nov 2014
Jumbo World Holdings Ltd. and Others Vs Bennet Coleman and Co. and Others
Bombay High Court · (2015) 4 MhLj 445
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 21
High Courts12 Nov 2014
Avinash Kailash Ughade Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1976
Bombay Police Act, 1951 - Section 56, 59 — Constitution of India, 1950 - Article 226
High Courts12 Nov 2014
Bhaiyalal Babulalnand Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1781
Bombay Police Act, 1951 - Section 56, 59 — Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts12 Nov 2014
Commissioner of Income Tax Vs Jalaj Batra
Bombay High Court · (2015) 372 ITR 622 : (2015) 234 TAXMAN 271
Income Tax Act, 1961 - Section 132, 144, 153A
High Courts12 Nov 2014
Taresh Vs Ramesh
Bombay High Court · (2015) 2 ALLMR 364 : (2015) 2 MhLj 164
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Section 5
High Courts12 Nov 2014
Railtech Infraventure Pvt. Ltd. Vs Union of India
Bombay High Court · (2015) 2 BomCR 389
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts12 Nov 2014
Mangal Milan Co-operative Housing Society Ltd. Vs Sudhir Shah
Bombay High Court · (2015) 1 ABR 394
Maharashtra Co-operative Societies Act, 1960 — Section 163(1)(b), 164, 91, 91(3)Specific Relief Act, 1963 — Section 14, 14(b), 14(d), 16(c), 18
High Courts12 Nov 2014
Dhanraj Vs Public Works Department
Bombay High Court · (2015) 5 ALLMR 119 : (2015) 6 BomCR 604 : (2015) 145 FLR 641 : (2015) 2 MhLj 351
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28
High Courts11 Nov 2014Disposed Off
Popat Anaji Rautray Vs Zilla Parishad, Ahmednagar
Bombay High Court · (2015) MCR 425
High Courts11 Nov 2014Dismissed
Devkisan and Others Vs Mahavir
Bombay High Court · (2015) 5 ALLMR 202 : (2015) 4 MhLj 473
Limitation Act, 1963 - Section 5
High Courts11 Nov 2014Dismissed
Motasim Mohd. Khalid Gade and Others Vs State of Maharashtra
Bombay High Court · (2015) ALLMR(Cri) 1471
Penal Code, 1860 (IPC) - Section 201, 302, 34, 397
High Courts11 Nov 2014
Commissioner of Customs Vs Kamlesh Khicha
Bombay High Court · (2015) 315 ELT 590